High Courts08 Oct 2014
Prema Devi Vs Raja Ram
Allahabad High Court · (2014) 9 ADJ 754 : (2015) 108 ALR 751 : (2015) 126 RD 7
Hindu Succession Act, 1956 — Section 23
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 34 of 166
High Courts08 Oct 2014
Pramod Singh Vs Union of India
Allahabad High Court · (2014) 10 ADJ 598 : (2015) 2 ALJ 378 : (2015) 1 ESC 378
Constitution of India, 1950 — Article 226
High Courts08 Oct 2014
Bhaguati Prasad Yadva Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 176 : (2015) 147 FLR 361
Constitution of India, 1950 — Article 226, 227
High Courts08 Oct 2014
Kali Charan Pandey and Co. Vs Union of India
Allahabad High Court · (2014) 9 ADJ 752 : (2014) 107 ALR 409 : (2015) 3 ARBLR 36 : (2015) 2 AWC 1128
Arbitration and Conciliation Act, 1996 — Section 33
High Courts08 Oct 2014
Rajnish Kumar Pandey Vs State of U.P.
Allahabad High Court · (2014) 9 ADJ 64 : (2015) 1 ALJ 212 : (2015) 1 AWC 227 : (2015) 1 ESC 81
High Courts08 Oct 2014Dismissed
Irshad Vs State of U.P. and Others
Allahabad High Court · (2015) 89 ALLCC 200
Criminal Procedure Code, 1973 (CrPC) - Section 372 — Penal Code, 1860 (IPC) - Section 147, 148, 149, 304, 308
High Courts08 Oct 2014
State of U.P. Vs Ajeet Singh and Others
Allahabad High Court · (2015) 1 ALJ 450 : (2015) 88 ALLCC 79
Penal Code, 1860 (IPC) — Section 307, 34
High Courts08 Oct 2014
Raj Babu Singh Vs General Manager, N.T.P.C.
Allahabad High Court · (2015) 108 ALR 166
Arbitration Act, 1940 — Section 28(2)Constitution of India, 1950 — Article 226, 227
High Courts08 Oct 2014
State of U.P. Vs Rajjo and Others
Allahabad High Court · (2015) 88 ALLCC 46
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(3)Penal Code, 1860 (IPC) — Section 120-B, 201, 302
High Courts07 Oct 2014
Surendra Kumar Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 129 : (2015) 1 ALJ 215 : (2015) 109 ALR 446 : (2014) 4 UPLBEC 3147
Constitution of India, 1950 — Article 341, 342
High Courts07 Oct 2014
Uttar Pradesh State Industrial Development Corporation Ltd. Vs Shailendra Kumar
Allahabad High Court · (2014) 9 ADJ 159 : (2015) 3 ALJ 545 : (2015) 108 ALR 94 : (2015) 126 RD 592 : (2014) 4 UPLBEC 3121
Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 18, 23, 23(1), 23(1A), 23(1A)
High Courts07 Oct 2014
Akhilesh Kumar Kulshrestha Vs Chancellor, Lucknow University
Allahabad High Court · (2014) 9 ADJ 613
Constitution of India, 1950 — Article 16
High Courts07 Oct 2014Allowed
Manju Agrawal Vs A.D.J. Meerut
Allahabad High Court · (2014) 9 ADJ 19 : (2014) 107 ALR 411 : (2015) 2 AWC 1332
Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(e), 2(e)(2)(vii), 3, 5A, 5B
High Courts07 Oct 2014
Kohinoor Biscuits Products Vs Commissioner of Central Excise
Allahabad High Court · (2014) 48 GST 730
Central Excises and Salt Act, 1944 — Section 4(3)(c), 4A
High Courts07 Oct 2014
State of U.P. Vs Raghubar and Others
Allahabad High Court · (2015) 4 ALJ 260 : (2015) 88 ALLCC 50
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts29 Sept 2014
Alimuddin Vs State of U.P.
Allahabad High Court · (2014) 125 RD 437
Constitution of India, 1950 — Article 162, 226, 243OContract Act, 1872 — Section 17Evidence Act, 1872 — Section 35
High Courts26 Sept 2014Dismissed
Nirmal Kumar Dwivedi Vs Principal Secretary,Department of Rural Development Satya Pal Singh Vs State of U.P.
Allahabad High Court · (2014) 09 AHC CK 0347
Constitution of India, 1950 — Article 14, 20, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 401, 437, 438Evidence Act, 1872 — Section 114(e)
High Courts26 Sept 2014
Ram Swaroop Nathhimal Vs Central Bank of India
Allahabad High Court · (2014) 9 ADJ 395
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)(g), 20(4), 21(8)
High Courts26 Sept 2014
Chhote Lal Gond Vs State of U.P.
Allahabad High Court · (2015) 3 ALJ 570 : (2015) 108 ALR 678 : (2014) 125 RD 771
Stamp Act, 1899 — Section 33
High Courts26 Sept 2014Allowed
State of U.P. Vs Ganesh Prasad Pandey
Allahabad High Court · (2014) 09 AHC CK 0300
Companies Act, 1956 — Section 21