COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 52 of 231

High Courts19 Oct 2011

Ajeet Jaiswal Vs State of U.P. and Another

Allahabad High Court · (2011) 10 ADJ 212 : (2012) 2 AWC 1663

Census Act, 1948 — Section 18Census Rules, 1990 — Rule 11, 4(2), 5(1), 5(1), 7Constitution of India, 1950 — Article 226, 243K, 243P, 243Q, 243Q(2)

High Courts19 Oct 2011Allowed

Smt. Raj Rani Gulati Vs CIT

Allahabad High Court · (2012) 346 ITR 543

Income Tax Act, 1961 — Section 10(23D), 112, 112(1), 154, 24Securities Contracts (Regulation) Act, 1956 — Section 2

High Courts19 Oct 2011

Vimal Kumar (Dead) through L.Rs. Vs Smt. Vinod Kumari

Allahabad High Court · (2012) 1 ADJ 606 : (2012) 2 AWC 1654 : (2011) 114 RD 810

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168A

High Courts19 Oct 2011Allowed

M/s. Modern Rice Mill Vs Madhyanchal Vidyut Vitran Nigam Limited and Another

Allahabad High Court · (2012) 1 ADJ 296 : AIR 2012 All 45 : (2012) 2 AWC 1334

Electricity Act, 2003 — Section 126, 126(3), 126(4), 126(6), 127Uttar Pradesh Electricity Supply Code, 2005 — Section 126

High Courts19 Oct 2011Allowed

Tata Motors Ltd. Vs Commissioner, Commercial Taxes

Allahabad High Court · (2012) 54 VST 157

Central Sales Tax Act, 1956 — Section 6AUttar Pradesh Value Added Tax Act, 2008 — Section 57

High Courts18 Oct 2011Dismissed

Smt. Sushila Khokher Vs State of U.P. and Others

Allahabad High Court · (2011) 10 ADJ 309 : (2012) 1 AWC 1027 : (2012) 115 RD 211

Uttar Pradesh Municipalities Act, 1916 — Section 48(2), 48(2A)

High Courts18 Oct 2011

Fida Mohd. Khan Vs Civil Judge (J.D.), Gonda and others

Allahabad High Court · (2012) 115 RD 315

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

High Courts18 Oct 2011Dismissed

Kamruddin @ Guddu Vs State of U.P.

Allahabad High Court · (2012) 1 ACR 940

Criminal Procedure Code, 1973 (CrPC) — Section 294, 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376

High Courts18 Oct 2011Disposed Of

Sudeep Kumar Sahu Vs Ram Chandra Jaiswal

Allahabad High Court · (2011) 10 AHC CK 0098

Provincial Small Cause Courts Act, 1887 — Section 18, 25

High Courts18 Oct 2011Partly Allowed

Rajjan Vs State of U.P.

Allahabad High Court · (2011) 10 AHC CK 0094

Penal Code, 1860 (IPC) — Section 363, 366, 376

High Courts18 Oct 2011Dismissed

Saiful Islam Jafri Vs Union of India and Another

Allahabad High Court · (2011) 10 ADJ 278

High Courts18 Oct 2011Dismissed

Smt. Sudesh Vs State of U.P. and others

Allahabad High Court · (2012) 1 ACR 51 : (2011) 11 ADJ 795 : (2012) CriLJ 1460

Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 304A

High Courts18 Oct 2011Disposed Of

Mohd. Yasir Vs State of U.P. and Another

Allahabad High Court · (2011) 10 AHC CK 0027

Constitution of India, 1950 — Article 132, 133, 134, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302

High Courts18 Oct 2011Dismissed

Om Prakash Vs Pooran Chand and another

Allahabad High Court · (2012) 2 AWC 1327 : (2012) 1 CivCC 824

High Courts18 Oct 2011Dismissed

New India Assurance Company Vs Mahendra Pratap Singh and Others

Allahabad High Court · (2012) 4 TAC 193

Motor Vehicles Act, 1988 — Section 170

High Courts18 Oct 2011Allowed

Amar Singh Vs State of U.P. and Others

Allahabad High Court · (2012) 1 ACR 347 : (2012) 1 ADJ 402

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 323, 436

High Courts17 Oct 2011Dismissed

Rakesh Kumar Shukla and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 131 FLR 1024

Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25(F)

High Courts17 Oct 2011Dismissed

Ajai Kumar Singh Vs State of U.P. and others

Allahabad High Court · (2012) 1 ACR 46 : (2011) 129 FLR 804

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 346B, 468Penal Code, 1860 (IPC) — Section 141, 147, 323, 342

High Courts17 Oct 2011Dismissed

Dr. Dhanpal Sharma Vs State of U.P. and Others

Allahabad High Court · (2011) 10 AHC CK 0176

High Courts17 Oct 2011

Akhilesh Kr. Sankhwar Vs State of U.P.

Allahabad High Court · (2011) 10 AHC CK 0169