High Courts06 Jan 2011Allowed
C/M Shri Bhrigunath Singh Balika Junior High School Vs Smt. Ranjna Devi Asstt. Teacher and Others
Allahabad High Court · (2011) 01 AHC CK 0193
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 228 of 231
High Courts06 Jan 2011Allowed
State of U.P. Vs Rajveer and Others
Allahabad High Court · (2011) 01 AHC CK 0189
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts06 Jan 2011Dismissed
Union of India (UOI) Vs State of U.P. and Another Jalis Ahmad Vs Union of India (UOI) and Another
Allahabad High Court · (2011) 2 ADJ 752 : (2011) 3 AWC 216 : (2011) 6 RCR(Criminal) 616
Civil Procedure Code, 1908 (CPC) — Section 132Criminal Procedure Code, 1973 (CrPC) — Section 192, 228, 244, 245(2)Customs Act, 1962 — Section 108(3), 135
High Courts06 Jan 2011Disposed Of
Raj Kumar Gupta, Constable 763 Vs State of U.P.and another
Allahabad High Court · (2011) 01 AHC CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 482
High Courts06 Jan 2011Allowed
Saleem Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 100, 165Opium Act, 1878 — Section 9Penal Code, 1860 (IPC) — Section 380, 411, 457
High Courts06 Jan 2011Disposed Of
Pravin Kumar Misra @ Golden Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 2177
Penal Code, 1860 (IPC) — Section 302, 307, 506
High Courts06 Jan 2011Disposed Of
Babu Ram Vs State of U.P. and Another
Allahabad High Court · (2011) 01 AHC CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 352, 452, 504, 506
High Courts06 Jan 2011Dismissed
Pawan Kumar Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 6 ADJ 605 : (2011) 5 AWC 4931
Constitution of India, 1950 — Article 226Uttar Pradesh Reorganisation Act, 2000 — Section 73(1), 73(2), 76
High Courts06 Jan 2011Allowed
Zahirul Hasan Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 644 : (2011) 5 RCR(Criminal) 412
Companies Act, 1956 — Section 621Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 196, 197, 198Electricity (Supply) Act, 1948 — Section 77
High Courts06 Jan 2011Dismissed
Superintendent of Posts and Others Vs Central Administrative Tribunal and Others
Allahabad High Court · (2011) 8 ADJ 108
High Courts05 Jan 2011Disposed Of
Phool Chand Singh Vs The Central Defence Account (CC) and Others
Allahabad High Court · (2011) 1 ADJ 892 : (2011) 4 AWC 3695
High Courts05 Jan 2011Dismissed
Om Prakash Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 679 : (2011) 4 AWC 3700 : (2011) 129 FLR 15 : (2011) 1 UPLBEC 423
Constitution of India, 1950 — Article 226Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts05 Jan 2011Dismissed
Sukh Lal and Darbari Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 1 ADJ 839 : (2011) 2 AWC 1296
Companies Act, 1956 — Section 617Contract Act, 1872 — Section 23Uttar Pradesh Co-operative Societies Act, 1965 — Section 131, 2, 3, 3(2), 92
High Courts05 Jan 2011Partly Allowed
Sahib Exports India Vs New India Assurance Co.Ltd.
Allahabad High Court · (2011) 01 AHC CK 0177
High Courts05 Jan 2011Disposed Of
Puran Singh Bisht & others Vs State of Uttarakhand and others
Allahabad High Court · (2011) 01 AHC CK 0163
High Courts05 Jan 2011Dismissed
Banwari Lal (Since deceased) and Others Vs GirdhariLal (Since deceased) and Others
Allahabad High Court · (2011) 01 AHC CK 0162
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 41 Rule 25, 100Specific Relief Act, 1963 — Section 14, 20
High Courts05 Jan 2011Dismissed
Thakur Prasad Madhesiya Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 482 : (2011) 3 AWC 3002 : (2011) 2 RCR(Rent) 487
Contract Act, 1872 — Section 10, 23
High Courts05 Jan 2011Allowed
Mukeem Ahmad Vs The State Of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0156
Constitution of India, 1950 — Article 311Uttar Pradesh Government Servants (Conduct) Rules, 1956 — Rule 29
High Courts05 Jan 2011Allowed
Rajesh Kuamr Verma Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0155
High Courts05 Jan 2011Dismissed
Pankaj Kushwaha Vs Additional Session Judge Court No. 6 Unnao and Others
Allahabad High Court · (2011) 01 AHC CK 0144
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125