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Allahabad High Court judgments, 2011

4,609 judgments · page 138 of 231

High Courts13 May 2011Dismissed

Upasana Garg Vs State of U.P. and Others

Allahabad High Court · (2011) 7 ADJ 374 : AIR 2011 All 166 : (2011) 5 AWC 4960 : (2012) 2 BC 438 : (2011) 8 RCR(Civil) 498

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)
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High Courts13 May 2011Dismissed

Mahesh Kumar Vs State of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0354

Constitution of India, 1950 — Article 14Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(1), 2
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High Courts13 May 2011Allowed

Dr. Nupur Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 6 ADJ 443 : (2011) 3 UPLBEC 1882

Civil Services Examination Rules, 1990 — Rule 17Constitution of India, 1950 — Article 14, 21, 32Uttar Pradesh State Universities Act, 1973 — Section 23(5), 28(5)
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High Courts13 May 2011Allowed

Pankaj Kumar and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 05 AHC CK 0312

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 11, 17(1), 17(2), 17(4), 4(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143
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High Courts13 May 2011

State of U.P. and Another Vs Hind Majdoor Sabha and Others

Allahabad High Court · (2011) 6 ADJ 548 : (2011) 6 AWC 5633 : (2011) 130 FLR 642 : (2012) 1 LLJ 608 : (2011) LLR 1024

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Constitution of India, 1950 — Article 12, 14, 16Uttar Pradesh Industrial Disputes Act, 1947 — Section 11A, 25F, 25G, 25H, 6N
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High Courts13 May 2011Disposed Of

Virendra Kumar Vs State of Uttar Pradesh and Others

Allahabad High Court · (2011) 05 AHC CK 0284

Penal Code, 1860 (IPC) — Section 223, 224, 409Police Act, 1861 — Section 7Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(1), 4, 8(4)
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High Courts13 May 2011Dismissed

Anwar Vs State

Allahabad High Court · (2011) 61 ACR 2419 : (2011) 3 RCR(Criminal) 723 : (2011) 3 RCR(Criminal) 723

Criminal Procedure Code, 1973 (CrPC) — Section 232, 233, 233(1), 233(3), 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 506
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