High Courts27 Jul 2007Dismissed
Dr. Kiran Lata Sahai and Others Vs State of U.P. and Director of Education (Higher Education)
Allahabad High Court · (2007) 3 UPLBEC 117
Civil Procedure Code, 1908 (CPC) — Section 114
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 48 of 130
High Courts27 Jul 2007
Ram Pratap Singh Vs Chhatrapati Shahuji Maharaj University and Another
Allahabad High Court · (2007) 7 AWC 7674
High Courts26 Jul 2007Dismissed
Board of Basic Education and Another Vs VIth Additional District and Sessions Judge and Others
Allahabad High Court · (2007) 4 AWC 4086
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts26 Jul 2007Dismissed
New Bank of India Vs Sangat Singh Panwar
Allahabad High Court · (2007) 4 AWC 4064
Transfer of Property Act, 1882 — Section 116Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30
High Courts26 Jul 2007Allowed
Nawab Singh, Nathoo Singh, Hakim Singh and Ram Autar Singh Vs The State of Uttar Pradesh
Allahabad High Court · (2007) 07 AHC CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 396
High Courts26 Jul 2007Partly Allowed
Radhey Shyam and Others Vs State of U.P.
Allahabad High Court · (2007) 07 AHC CK 0129
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 307
High Courts26 Jul 2007
Bharat Singh Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 129
Penal Code, 1860 (IPC) — Section 201, 302, 364A
High Courts26 Jul 2007Dismissed
Gyanendra Pratap Bhadoria and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 6780
Constitution of India, 1950 — Article 14, 16, 309
High Courts25 Jul 2007Dismissed
Mohd. Sayeed Qureshi Vs Additional District Judge, Court No. 1 and Others
Allahabad High Court · (2007) 7 AWC 6655
High Courts25 Jul 2007
D.P. Dani Vs State of U.P. and Others
Allahabad High Court · (2008) 1 ACR 529
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116, 145, 145(1)
High Courts25 Jul 2007Allowed
Pratap Narain Kureel Vs Board of Revenue and Others
Allahabad High Court · (2008) 2 AWC 1634
Uttar Pradesh Land Revenue Act, 1901 — Section 218Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 333A
High Courts25 Jul 2007Disposed Of
Mr. D.P. Dani Vs State of U.P., Umesh Nath Mishra, S.H.O. of Police Station Daurala and Mr. Vijay Kumar Trehan
Allahabad High Court · (2007) 07 AHC CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116, 145, 146
High Courts25 Jul 2007Dismissed
Shesh Mani Dubey Vs State of U.P. and Senior Superintendent of Police
Allahabad High Court · (2007) 7 AWC 7663
Constitution of India, 1950 — Article 226, 311Police Act, 1861 — Section 12, 15A, 2, 3, 4
High Courts25 Jul 2007
Roop Narayan and Others Vs Km. Damyanti Manucha and Others
Allahabad High Court · (2008) 2 AWC 1628
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts24 Jul 2007Allowed
Vijai Shankar Singh Vs Depty Inspector General of Police, Gorakhpur Range, Depty Inspector General of Police, Senior Superintendent of Police and Rajendra Prasad Shukla, C.R.K. II
Allahabad High Court · (2008) 5 AWC 4300 : (2007) 114 FLR 1177
Penal Code, 1860 (IPC) — Section 147, 149, 304, 323
High Courts24 Jul 2007Disposed Of
Dr. Ramesh Chandra Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 7 AWC 7002
Constitution of India, 1950 — Article 14
High Courts24 Jul 2007Disposed Of
Swadeshi Cotton Mills (Under the Management of National Textile Corporation Limited) Vs The Labour Court (I), Sri H.N. Misra and The State of Uttar Pradesh
Allahabad High Court · (2007) 114 FLR 878
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts24 Jul 2007Allowed
Aniruddha Singh and Anr. Vs Radhey Shyam & Ors.
Allahabad High Court · (2007) 07 AHC CK 0109
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Jul 2007Allowed
Fadruddin alias Faridduddin alias Fardeen Vs State
Allahabad High Court · (2007) 3 ACR 3402
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts23 Jul 2007Dismissed
Rajeev Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1630
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12J(2)