High Courts31 Jul 2007Disposed Of
Manish Sirohi Vs Smt. Meenakshi
Allahabad High Court · AIR 2007 All 211 : (2007) 4 AWC 3824
Hindu Marriage Act, 1955 — Section 12, 14
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 47 of 130
High Courts31 Jul 2007Dismissed
Commissioner of Income Tax Vs Shri Ram Enterprises
Allahabad High Court · (2008) 304 ITR 375 : (2009) 182 TAXMAN 170
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts31 Jul 2007
Commissioner of Income Tax Vs Lalit Kumar Goel
Allahabad High Court · (2008) 303 ITR 466 : (2008) 169 TAXMAN 121
Income Tax Act, 1961 — Section 256(1), 68
High Courts30 Jul 2007Allowed
Rajesh Kumar and Others Vs Additional District Judge and Others
Allahabad High Court · (2007) 6 AWC 5664
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts30 Jul 2007
Rakesh Kumar Singh Vs State of U.P. and Another
Allahabad High Court · (2008) 1 DMC 106
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 201, 304B, 498A, 506
High Courts30 Jul 2007
Om Prakash Tewari and Others Vs Union of India (UOI) and Others
Allahabad High Court · (2007) 212 CTR 377 : (2007) 163 TAXMAN 199
Income Tax Act, 1961 — Section 139, 139B, 288
High Courts30 Jul 2007Disposed Of
Suresha Devi Vs Bhagwan Das and Another
Allahabad High Court · (2007) 07 AHC CK 0122
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts30 Jul 2007Dismissed
Kamal Kumar Mittal Vs District Magistrate, Sri B.L. Yadav, Sub-Divisional Magistrate and Commissioner, Bareily Division
Allahabad High Court · (2007) 07 AHC CK 0101
Arms Act, 1959 — Section 17, 25, 26, 30Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 465, 467, 468
High Courts30 Jul 2007
Vijai Cold Storage and Kath Industries Vs E.S.I. Corporation
Allahabad High Court · (2008) 2 AWC 1785 : (2007) 115 FLR 364 : (2008) 1 LLJ 193
Civil Procedure Code, 1908 (CPC) — Section 100Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 6Employees State Insurance Act, 1948 — Section 82, 85B
High Courts30 Jul 2007Allowed
Commissioner of Income Tax Vs S.R. Talwar
Allahabad High Court · (2008) 305 ITR 286
Income Tax Act, 1961 — Section 256(1)
High Courts28 Jul 2007Dismissed
Budhi and others Vs State of U.P.
Allahabad High Court · (2007) 07 AHC CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Jul 2007
Virendra Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 130 : (2008) 3 UPLBEC 2487
High Courts27 Jul 2007Allowed
Shiv Kumari Jaiswal Vs VIIth Additional District Judge and Others
Allahabad High Court · (2007) 6 AWC 5973
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(2), 20(4), 25, 30
High Courts27 Jul 2007Disposed Of
Devendra Kumar Pandey Vs Hon''ble High Court of Judicature at Allahabad and Others
Allahabad High Court · (2007) 4 AWC 3448
Constitution of India, 1950 — Article 14, 16, 226, 229
High Courts27 Jul 2007Dismissed
Hira Lal Vs State of U.P. and Veer Singh
Allahabad High Court · (2008) CriLJ 113
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 173, 2Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts27 Jul 2007
Rajvir and Others Vs State of U.P.
Allahabad High Court · (2008) 1 ACR 247
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 394, 397, 457
High Courts27 Jul 2007Allowed
Baldeo, Tikam and Jagdish Vs State of U.P.
Allahabad High Court · (2007) 07 AHC CK 0188
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts27 Jul 2007Dismissed
Mohd. Ahmad (In Jail) Vs State of U.P.
Allahabad High Court · (2007) 07 AHC CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 301, 304
High Courts27 Jul 2007Allowed
Munshi Vs State of U.P., Balak Ram and Bal Kishan
Allahabad High Court · (2007) 07 AHC CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
High Courts27 Jul 2007
State of U.P. Vs Pappu alias Pratap
Allahabad High Court · (2008) 1 ACR 308
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307