High Courts16 Aug 2007Dismissed
Pramod Kumar and Another Vs Pratap Shankar Vershney
Allahabad High Court · (2008) 2 AWC 1692
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 41 of 130
High Courts14 Aug 2007Dismissed
Kumari Prabhuta Mohan Sharma Vs State of U.P., Technical Education, U.P. Technical University, Controller of Examinations, U.P. Technical University and I.I.M.T. College
Allahabad High Court · (2007) 7 AWC 7477
High Courts14 Aug 2007Allowed
Abhishek Kandia and Others Vs State of U.P.
Allahabad High Court · AIR 2007 All 204 : (2007) 4 AWC 3607 : (2007) 3 UPLBEC 2187
Constitution of India, 1950 — Article 19, 30
High Courts14 Aug 2007Dismissed
Mujahid Vs State of U.P.
Allahabad High Court · (2008) 2 AWC 1670 : (2007) 103 RD 640 : (2008) 1 UPLBEC 25
Constitution of India, 1950 — Article 226, 32Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)(g)
High Courts14 Aug 2007Dismissed
Indrajeet Gulati Vs Civil Judge (Senior Division), Mohanlalganj/Prescribed Authority, Lucknow and Others
Allahabad High Court · (2007) 08 AHC CK 0118
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts14 Aug 2007Dismissed
Madan Lal Vs Ramesh Chandra
Allahabad High Court · (2007) 08 AHC CK 0105
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 24, 38, 47
High Courts14 Aug 2007
Awadhesh Badhauliya alias Tarun Vs Additional District Judge/Special Judge (E.C. Act) and Others
Allahabad High Court · (2008) 2 AWC 1718
High Courts13 Aug 2007Dismissed
Commissioner of Income Tax Vs Motor Sales Ltd.
Allahabad High Court · (2008) 304 ITR 123
Income Tax Act, 1961 — Section 260A
High Courts13 Aug 2007Dismissed
Commissioner of Income Tax Vs Salek Chand Agarwal
Allahabad High Court · (2008) 300 ITR 426
Income Tax Act, 1961 — Section 260A
High Courts13 Aug 2007
Public Representatives Vs State of U.P. and Others
Allahabad High Court · (2007) 3 ACR 3243
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(8), 195, 311, 340Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 182, 193, 194, 195, 211
High Courts13 Aug 2007Dismissed
Oriental Fire and General Insurance Company Vs Smt. Savitri Devi Dixit and Others
Allahabad High Court · (2009) ACJ 901 : (2008) 1 AWC 188
Motor Vehicles Act, 1939 — Section 110D
High Courts13 Aug 2007Allowed
Om Prakash Gupta Vs Additional Prescribed Authority/Additional District Judge, Court No. 6 and Others
Allahabad High Court · (2008) 2 AWC 1713
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts13 Aug 2007
U.P. State Industrial Development Corporation Ltd. Vs Smt. Saroj Nigam and State of U.P.
Allahabad High Court · (2007) 103 RD 673
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts13 Aug 2007Disposed Of
Karan Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (2007) 08 AHC CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 195, 311, 340Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 182, 193, 195, 211, 323
High Courts13 Aug 2007Allowed
Rajdeo Pathak Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1790 : (2007) 115 FLR 199 : (2008) 1 UPLBEC 26
Penal Code, 1860 (IPC) — Section 323, 325, 504, 506
High Courts13 Aug 2007Partly Allowed
SCT Limited Vs State of U.P. and Engineering Kamgar Union
Allahabad High Court · (2007) 115 FLR 111 : (2008) 1 LLJ 191
Constitution of India, 1950 — Article 226
High Courts13 Aug 2007Dismissed
Shyam Sunder Sharma Vs Smt. Saroj Sharma
Allahabad High Court · (2007) 08 AHC CK 0173
Constitution of India, 1950 — Article 15, 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts13 Aug 2007Dismissed
Uttar Pradesh State Road Transport Corporation, Jhansi Region and Uttar Pradesh State Road Transport Corporation Vs Ramji Naik and The Presiding Officer, Labour Court U.P.
Allahabad High Court · (2007) 7 AWC 6674 : (2007) 115 FLR 371
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6E(2)(b), 6F
High Courts13 Aug 2007
Chhotey Lal Vs Up-Ziladhikari and Others
Allahabad High Court · (2007) 4 AWC 4076
High Courts13 Aug 2007Allowed
Ram Barai Prasad Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1675 : (2008) 3 BC 175