High Courts17 Aug 2007Dismissed
Ashok Kumar & Others Vs Sultan Khan
Allahabad High Court · (2007) 08 AHC CK 0143
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 107
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 40 of 130
High Courts17 Aug 2007Allowed
Sarla Devi Gupta and others Vs Ravindra Singh and others
Allahabad High Court · (2007) 08 AHC CK 0134
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Hindu Minority and Guardianship Act, 1956 — Section 4, 5
High Courts17 Aug 2007Allowed
Tinkoo Singh @ Ravi Pratap Singh Vs State of U.P.and Another
Allahabad High Court · (2007) 08 AHC CK 0121
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49
High Courts17 Aug 2007Allowed
Ashok Kumar Dixit Vs Secretary/General Manager, Zila Sahkari Bank Ltd., Chairman, Zila Sahkari Bank Ltd. and U.P. Co-operative Institutional Service Board
Allahabad High Court · (2008) 1 AWC 720 : (2007) 115 FLR 202
High Courts17 Aug 2007Dismissed
National Overseas and Another Vs Export Credit Guarantee Corpn. of India Ltd. and Others
Allahabad High Court · AIR 2008 All 18
Constitution of India, 1950 — Article 226
High Courts17 Aug 2007Dismissed
Ambica Steels Limited Vs State of U.P.
Allahabad High Court · (2008) 12 VST 216
Central Sales Tax Act, 1956 — Section 2, 6, 6A, 9Contract Act, 1872 — Section 148, 151, 152
High Courts17 Aug 2007
Ramwati Devi Vs U.P. Transport Corporation and Others
Allahabad High Court · (2007) 7 AWC 7650
Motor Vehicles Act, 1939 — Section 110D
High Courts17 Aug 2007Dismissed
Ashoka Foods and De-Hydred Sansthan Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0003
Constitution of India, 1950 — Article 226
High Courts16 Aug 2007Allowed
Smt. Sangeeta and Another Vs Mange Ram
Allahabad High Court · (2008) 1 AWC 467 : (2009) 5 RCR(Civil) 280
Guardians and Wards Act, 1890 — Section 7, 8
High Courts16 Aug 2007Allowed
Smt. Chandra Jota and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2008) 1 AWC 444 : (2007) 103 RD 556 : (2006) 1 RD 738
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143
High Courts16 Aug 2007
Phulai, Purnamasi and Lokhan Vs State of U.P.
Allahabad High Court · (2007) 08 AHC CK 0243
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34
High Courts16 Aug 2007Dismissed
Smt. Ram Pyari Vs Hari Ram Bhargva and Others
Allahabad High Court · (2008) 1 AWC 626 : (2007) 103 RD 533
Benami Transactions (Prohibition) Act, 1988 — Section 4
High Courts16 Aug 2007Dismissed
The New India Assurance Company Ltd., Sugar Sagar Gorakhpur Vs Harpal Singh, Smt. Sukhvinder Kaur, Majrul Islam and Preetam Singh
Allahabad High Court · (2007) 4 AWC 3754
Motor Vehicles Act, 1988 — Section 157
High Courts16 Aug 2007Allowed
Anil Kumar Yadav Vs State of U.P. and Imperial Cinema
Allahabad High Court · (2008) 1 AWC 456 : (2007) 115 FLR 521 : (2008) 1 LLJ 335
Payment of Wages Act, 1936 — Section 17
High Courts16 Aug 2007Dismissed
Siddh Narayan Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (2008) 1 AWC 219 : (2007) 103 RD 627
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
High Courts16 Aug 2007Dismissed
Commissioner of Income Tax Vs Govind Agencies (P) Ltd.
Allahabad High Court · (2007) 295 ITR 290
Income Tax Act, 1961 — Section 260A
High Courts16 Aug 2007Allowed
Vinai Kumar Mishra and another Vs State of U.P. and another
Allahabad High Court · (2007) 08 AHC CK 0142
High Courts16 Aug 2007Dismissed
Arjun Prasad Vs Sameer Jahan Begum
Allahabad High Court · (2007) 08 AHC CK 0127
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105(2), 151
High Courts16 Aug 2007Disposed Of
Binu Sinha and others Vs State of U.P.and others
Allahabad High Court · (2007) 08 AHC CK 0100
High Courts16 Aug 2007Dismissed
Kashi Naresh Mehrotra Vs Roop Narayan Chaudhari and Others
Allahabad High Court · (2007) 4 AWC 3463
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 53A