High Courts10 Jan 2007Disposed Of
Engineering Projects (India) Limited Vs Commissioner of Sales Tax
Allahabad High Court · (2007) 01 AHC CK 0156
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 127 of 130
High Courts10 Jan 2007Dismissed
Majhola Distillery and Chemical Works Vs Commissioner of Trade Tax
Allahabad High Court · (2008) 16 VST 141
High Courts10 Jan 2007Allowed
Satish Chandra Mishra Vs Deputy General Manager, Bank of Baroda, Bareilly and others
Allahabad High Court · (2007) 01 AHC CK 0149
High Courts10 Jan 2007Dismissed
Arun Kumar Vs State of U.P.
Allahabad High Court · (2007) 01 AHC CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)
High Courts10 Jan 2007Allowed
Arun Kumar Sharma Vs State of U.P.
Allahabad High Court · (2007) 2 ADJ 465
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 239
High Courts10 Jan 2007Dismissed
Jaypee Cement Limited Vs The Commissioner of Trade Tax
Allahabad High Court · (2009) 20 VST 177
Central Sales Tax Act, 1956 — Section 6A
High Courts10 Jan 2007Dismissed
Flex Engineering Limited Vs The Customs, Excise and Gold (Control) Appellate Tribunal, The Commissioner (Appeals) Central Excise, The Additional Commissioner Central Excise and The Assistant Commissioner Central Excise. Div. II
Allahabad High Court · (2007) 01 AHC CK 0089
Central Excises and Salt Act, 1944 — Section 11AC, 35HConstitution of India, 1950 — Article 226
High Courts10 Jan 2007Disposed Of
Dr. Anil Kumar Agarwal Vs State of Uttar Pradesh and Others
Allahabad High Court · (2007) 2 ADJ 336 : (2007) 5 AWC 4777 : (2007) 2 UPLBEC 1986
High Courts10 Jan 2007Allowed
The Commissioner, Trade Tax Vs S/s Modi Zerox Ltd.
Allahabad High Court · (2007) 01 AHC CK 0059
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts10 Jan 2007Allowed
Jagat Bhan Singh Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ADJ 538 : (2007) 2 AWC 1718
High Courts10 Jan 2007Dismissed
Committee of Management, P.L.J.L. Rastogi Inter College and Another Vs Special Judge and Others
Allahabad High Court · (2007) 2 ADJ 591 : (2007) 2 AWC 1205
Civil Procedure Code, 1908 (CPC) — Section 100, 100A, 102, 151, 152Constitution of India, 1950 — Article 226
High Courts10 Jan 2007
Central Cooperative Construction and Development Division Limited and Meenakshi Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ADJ 515 : (2007) 5 AWC 4779
Constitution of India, 1950 — Article 226
High Courts10 Jan 2007Dismissed
Dr. Sabharwal''s Manufacturing Labs. Ltd. Vs Union of India (UOI), The Commissioner, Customs and Central Excise (Appeals) and The Assistant Collector, Central Excise, Division-I (Now Assistant Commissioner, Central Excise)
Allahabad High Court · (2007) 2 ADJ 535
Central Excises and Salt Act, 1944 — Section 11B, 35, 35B, 4Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts09 Jan 2007
Commissioner of Income Tax (Central) Vs Dr. Gaur Hari Singhania (Ind.)
Allahabad High Court · (2008) 172 TAXMAN 345
Income Tax Act, 1961 — Section 256(1)
High Courts09 Jan 2007Dismissed
Commissioner of Trade Tax Vs Arihant Trading Company
Allahabad High Court · (2009) 20 VST 483
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts09 Jan 2007Dismissed
Jameel Ahmad alias Mathu Vs Smt. Kumud Trivedi and Others
Allahabad High Court · (2007) 2 ADJ 384 : (2007) 2 AWC 1715 : (2007) 1 AWC 1040
Constitution of India, 1950 — Article 4Provincial Small Cause Courts Act, 1887 — Section 25, 30
High Courts09 Jan 2007Allowed
Prabhu Nath Prasad and Others Vs State of U.P., Secretary, Industrial Development, Anubhag-1, U.P. Government Secretary/Secretariat and Official Liquidator High Court
Allahabad High Court · (2007) 5 AWC 4784 : (2007) 2 UPLBEC 1307
Constitution of India, 1950 — Article 12, 14, 168, 21, 213General Clauses Act, 1897 — Section 6
High Courts09 Jan 2007Allowed
Smt. Gulab Devi Vs State of U.P., Sub Divisional Magistrate, District Magistrate and Smt. Maya Devi alleged wife of Late Harbans Lal Goswami
Allahabad High Court · (2007) 01 AHC CK 0139
Constitution of India, 1950 — Article 162Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146
High Courts09 Jan 2007Dismissed
Kailash Chandra Vs State of U.P. and Others
Allahabad High Court · (2007) 2 ADJ 113 : (2007) 1 AWC 687 : (2007) 102 RD 301
High Courts09 Jan 2007Dismissed
Digvijai Singh Vs State of U.P.
Allahabad High Court · (2007) 01 AHC CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 323, 343, 376, 504, 506