High Courts12 Jan 2007Allowed
Chilwaria Sugars Private Limited, Chilwaria, District Bahraich Vs State of U.P.and Others
Allahabad High Court · (2007) 01 AHC CK 0112
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,596 judgments · page 126 of 130
High Courts12 Jan 2007Dismissed
Dr. Subramanian Swamy Vs The Election Commission of India and Others
Allahabad High Court · (2007) 2 ADJ 287
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 12, 136, 14, 141, 142Criminal Procedure Code, 1973 (CrPC) — Section 177, 181, 190, 191, 193
High Courts12 Jan 2007Allowed
Justice Palok Basu, (Retd.) President, State Consumer Disputes Redressal Commission Vs Sri R.K. Kulshrestha, Former President
Allahabad High Court · (2007) 2 ADJ 613 : (2007) 1 AWC 781
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 10Contempt of Courts Act, 1971 — Section 12, 19
High Courts12 Jan 2007
Section Officer, Brotherhood and Sri Sunil Kumar Vs State of U.P., High Court of Judicature at Allahabad and Principal Secretary (Judicial) and Legal Remembrancer
Allahabad High Court · (2007) 1 ADJ 685 : (2007) 5 AWC 4775
High Courts12 Jan 2007Dismissed
Ram Pal Nawal Vs The State of U.P., The Uttar Pradesh Public Services Commission, The Secretary, Appointments Government of Uttar Pradesh and The Secretary, Department of Personnel Government of Uttar Pradesh
Allahabad High Court · (2008) 5 AWC 4762 : (2007) 3 UPLBEC 97
Constitution of India, 1950 — Article 14, 19, 226
High Courts12 Jan 2007Dismissed
Imtiaz Ahmad Vs The Regional Deputy Director of Census Operations, The District Magistrate, The Additional District Magistrate (Administration) and The Joint Secretary U.P. Government
Allahabad High Court · (2007) 3 ADJ 138 : (2007) 5 AWC 4904
Constitution of India, 1950 — Article 12, 14, 16, 162, 226
High Courts12 Jan 2007Dismissed
Munni Lal and Another Vs Special Judge, E.C. Act, and Others
Allahabad High Court · (2008) 5 AWC 5008
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(1), Order 15 Rule 5(2)Transfer of Property Act, 1882 — Section 106
High Courts11 Jan 2007Dismissed
Om Prakash Vs Ram Kishan Gupta
Allahabad High Court · (2007) 01 AHC CK 0210
Partnership Act, 1932 — Section 69Specific Relief Act, 1963 — Section 20
High Courts11 Jan 2007Allowed
Punjab National Bank Vs State of U.P. and Others
Allahabad High Court · (2007) 3 AWC 2691
Uttar Pradesh Agricultural Credit Act, 1973 — Section 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 153
High Courts11 Jan 2007Dismissed
Shanker Singh Vs Chunnu Yadav, Bhura Yadav, Raja Ram Yadav and Chunuwar Yadav
Allahabad High Court · (2007) 2 ADJ 193 : (2007) 1 AWC 914 : (2007) 102 RD 288
Evidence Act, 1872 — Section 58Specific Relief Act, 1963 — Section 34
High Courts11 Jan 2007Allowed
Sachidanand Rai and Others Vs Shambhu Singh and Others
Allahabad High Court · (2007) 2 ADJ 490 : (2007) 2 AWC 1087 : (2007) 102 RD 276
Civil Procedure Code, 1908 (CPC) — Section 11Specific Relief Act, 1963 — Section 42Transfer of Property Act, 1882 — Section 107, 53A
High Courts11 Jan 2007Dismissed
Smt. Kailasho and Badam Singh Vs Smt. Anandi Devi and Others
Allahabad High Court · (2007) 2 ADJ 539 : AIR 2007 All 163 : (2007) 2 AWC 1711
Specific Relief Act, 1963 — Section 31Transfer of Property Act, 1882 — Section 44
High Courts11 Jan 2007Allowed
Ashwani Kumar Vs Smt. Vidya and Others
Allahabad High Court · (2007) 2 ADJ 462 : AIR 2007 All 105 : (2007) 2 AWC 1713
Civil Procedure Code, 1908 (CPC) — Section 100, 2, 96Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts11 Jan 2007Dismissed
Daya Ram (since deceased) represented by L.Rs. and Others Vs Ram Singh and Others
Allahabad High Court · (2007) 2 AWC 1212
High Courts11 Jan 2007Dismissed
Bhagwan Das Vs Smt. Malia (D) by L.Rs. and Others
Allahabad High Court · (2007) 2 ADJ 534 : (2007) 2 AWC 1470
High Courts11 Jan 2007Dismissed
Girish Chandra Upadhyay and Sadhu Saran Upadhyay Vs State of U.P. and Ajay
Allahabad High Court · (2007) 2 ADJ 28
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts11 Jan 2007
Ashish Trading Company Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 22 VST 279
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts10 Jan 2007Dismissed
The Commissioner, Trade Tax Vs Jain Enterprises
Allahabad High Court · (2009) 20 VST 539
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts10 Jan 2007Dismissed
Ratan Hari Rolling Mills Ltd. Vs The Commissioner of Trade Tax
Allahabad High Court · (2009) 25 VST 299
Uttar Pradesh Trade Tax Act, 1948 — Section 11