High Courts30 Nov 2007Allowed
Raghuraj and Than Singh Vs State of U.P., Samai Singh and Karan Singh
Allahabad High Court · (2008) CriLJ 1529
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2007
2,979 judgments · page 10 of 149
High Courts30 Nov 2007
Uttar Pradesh State Road Transport Corporation Vs Ramveer Singh, Labour Court and State of Uttar Pradesh
Allahabad High Court · (2008) 116 FLR 1041
High Courts30 Nov 2007Partly Allowed
Naruttam Baiharwani and Nirmal Kumar Baiharwani Vs State of U.P. and Sunil Chawla
Allahabad High Court · (2008) 3 BC 27 : (2009) 2 CivCC 200
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482
High Courts30 Nov 2007Dismissed
Sadiq Husain & Ors. Vs Addl.District Judge, Dehradun & Anr.
Allahabad High Court · (2007) 11 AHC CK 0104
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts30 Nov 2007
Sajepal Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 1881
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 200, 397, 401
High Courts30 Nov 2007
Rifaqat alias Fakkar Vs State of U.P.
Allahabad High Court · (2008) 2 ACR 1877
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 42, 50, 55
High Courts30 Nov 2007
Union of India (UOI) Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and Shri Rajendra Shahi
Allahabad High Court · (2008) 116 FLR 1046
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts30 Nov 2007Dismissed
Starian Employees Union and Ramesh Chandra Vs The Presiding Officer, Labour Court (II) and Others
Allahabad High Court · (2008) 117 FLR 279
Trade Unions Act, 1926 — Section 11
High Courts30 Nov 2007Dismissed
Committee of Management, S.B. Inter College Vs U.P. Secondary Education Service Selection Board, District Inspector of Schools and Om Prakash Singh
Allahabad High Court · (2008) 2 AWC 2138 : (2008) 2 UPLBEC 75
Constitution of India, 1950 — Article 226Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 21
High Courts29 Nov 2007Allowed
Housila Pandey Vs District Agricultural Officer and State of U.P.
Allahabad High Court · (2008) 2 AWC 1354 : (2008) 1 UPLBEC 6
Constitution of India, 1950 — Article 311
High Courts29 Nov 2007Dismissed
Kamlesh Pant Vs Director, Allahabad Museum, The Chairman, Allahabad Museum and Union of India (UOI)
Allahabad High Court · (2008) 1 AWC 1034 : (2008) 116 FLR 989
Constitution of India, 1950 — Article 14, 226
High Courts29 Nov 2007Dismissed
Chandrapal Vs State of U.P.
Allahabad High Court · (2007) 11 AHC CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302
High Courts29 Nov 2007
Hari Ram and Others Vs State of U.P.
Allahabad High Court · (2007) 11 AHC CK 0172
Penal Code, 1860 (IPC) — Section 147, 149, 374
High Courts29 Nov 2007Allowed
Badan Singh and Ram Das Vs State of U.P.
Allahabad High Court · (2007) 11 AHC CK 0165
Penal Code, 1860 (IPC) — Section 302, 34, 452
High Courts29 Nov 2007Dismissed
Mustakim Keelwala Vs State of U.P. and Sri Ashiq
Allahabad High Court · (2007) 11 AHC CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 147, 302
High Courts29 Nov 2007Dismissed
Sita Ram Tripathi Vs Regional Committee and Others
Allahabad High Court · (2008) 2 AWC 2157 : (2008) 1 UPLBEC 725
High Courts29 Nov 2007Allowed
Tara Shanker Singh Vs Addl.Commissioner, (Adm.), Varanasi Region, Varanasi and others
Allahabad High Court · (2007) 11 AHC CK 0111
Uttar Pradesh Land Revenue Act, 1901 — Section 219
High Courts29 Nov 2007Dismissed
Rajeev Kumar Jauhari and Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2007) 11 AHC CK 0092
Electricity (Supply) Act, 1948 — Section 79(c)Uttar Pradesh Electricity Reforms Act, 1999 — Section 23(7)
High Courts29 Nov 2007Dismissed
Brahma Dutta Sharma Vs State of U.P.and others
Allahabad High Court · (2007) 11 AHC CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 468
High Courts29 Nov 2007Dismissed
Sandeep Kumar Rathi and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 1 AWC 662