High Courts12 May 2006Dismissed
Sri R.K. Sharma Vs State of U.P. and Smt. Garima Jain
Allahabad High Court · (2006) 4 RCR(Criminal) 142
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 77 of 125
High Courts12 May 2006Partly Allowed
Jayanti Nagar Sahkari Awas Samiti Vs State of U.P. and Others
Allahabad High Court · (2006) 4 AWC 3767
Stamp Act, 1899 — Section 33, 40, 56
High Courts12 May 2006Dismissed
Prakash Chandra Agarwal Vs 8Th Addl.District Judge, Lucknow and Otehrs
Allahabad High Court · (2006) 05 AHC CK 0165
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(1)(a) Proviso IV
High Courts12 May 2006Dismissed
Prakash Chandra Agarwal Vs 8th Addl.District Judge, Lucknow and Otehrs
Allahabad High Court · (2006) 05 AHC CK 0161
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts12 May 2006Dismissed
Abu Laise Vs State of Uttar Pradesh and Sayyam Uddin
Allahabad High Court · (2006) 05 AHC CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(3), 173(4), 173(5), 173(6)
High Courts12 May 2006Allowed
Purshottam Vs State of U.P.
Allahabad High Court · (2006) CriLJ 3314
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts11 May 2006Dismissed
The Oriental Insurance Company Ltd. Vs Motor Accident Claims Tribunal and Others
Allahabad High Court · AIR 2006 All 304 : (2006) 3 AWC 2517
Motor Vehicles Act, 1988 — Section 174
High Courts11 May 2006
Subharati Krishan Kumar Bhatnagar Charitable Trust and Another Vs Commissioner of Income Tax and Another
Allahabad High Court · (2006) 204 CTR 284 : (2006) 284 ITR 166
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 12A, 154, 2(15), 80G, 80G(5C)
High Courts11 May 2006Allowed
Dr. Virendra Kumar Sharma and Dr. Hari Shankar Vs The State of U.P. and Others
Allahabad High Court · (2006) 6 AWC 6263
Constitution of India, 1950 — Article 192(1), 316
High Courts10 May 2006Allowed
In Re: State of U.P. and Others
Allahabad High Court · (2006) 6 AWC 6343
High Courts10 May 2006Dismissed
Om Prakash Vishnoyee Vs IXth A.D.J. and Others
Allahabad High Court · (2006) 3 AWC 2888
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22
High Courts10 May 2006Dismissed
Om Prakash Vs Dakshinanchal Vidyut Vitran Nigam Ltd.
Allahabad High Court · (2006) 4 AWC 3445
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 142, 143, 226, 32Electricity Act, 2003 — Section 152(3)
High Courts10 May 2006Dismissed
Committee of Management, Smt. Her Pyaree Devi Degree College Vs State of U.P. and Others
Allahabad High Court · (2006) 6 AWC 5701
Constitution of India, 1950 — Article 136, 226, 30, 32Indian Medical Council Act, 1956 — Section 10ANational Council for Teacher Education Act, 1993 — Section 12
High Courts10 May 2006Allowed
Brij Lal Bhar Vs State of U.P. and Others
Allahabad High Court · (2006) CriLJ 3334
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155, 155(2), 156
High Courts10 May 2006Dismissed
Mohammad Ayyub Siddiqui Vs Committee of Management, Abdul Karim Khan Inter College through its alleged Manager Sabir Ali Abbasi and Others
Allahabad High Court · (2006) 3 AWC 3044
Constitution of India, 1950 — Article 226
High Courts10 May 2006Allowed
Shri Amrish Vs Up-Ziladhikari and Others
Allahabad High Court · (2006) 9 ADJ 543 : (2006) 4 AWC 3516 : (2006) 2 RD 23
High Courts10 May 2006
Munna Lal alias Munna Babu (In Jail) Vs State
Allahabad High Court · (2006) 05 AHC CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 425
High Courts10 May 2006Dismissed
Commissioner of Income Tax II, Lucknow Vs Sahara India Mutual Benefit Co. Ltd.
Allahabad High Court · (2006) 157 TAXMAN 52
Income Tax Act, 1961 — Section 194A, 203, 206, 260A, 271C
High Courts10 May 2006Allowed
Atar Singh Kushwaha Vs State of U.P.
Allahabad High Court · (2006) 05 AHC CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 302
High Courts10 May 2006Dismissed
Smt. Nirmala Devi Vs Ist A.D.J. and Others
Allahabad High Court · (2006) 4 AWC 3514
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115