High Courts24 Aug 2006Allowed
Mahmood Ali Vs State of U.P. and Others
Allahabad High Court · (2006) 7 ADJ 545 : (2008) 6 AWC 5567
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 49 of 125
High Courts24 Aug 2006Dismissed
Jalaluddin Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 630
Penal Code, 1860 (IPC) — Section 201, 302
High Courts24 Aug 2006Allowed
Indian Institute of Technology Vs State of Uttar Pradesh and Anil Kumar Pandey
Allahabad High Court · (2006) 111 FLR 920
Constitution of India, 1950 — Article 254(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 25F, 25H, 4K, 6N
High Courts24 Aug 2006Allowed
Umesh Chandra and Another Vs Mahila Vidyalaya Society, Aminabad, Lucknow and Others
Allahabad High Court · (2006) 08 AHC CK 0144
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25(2), 6, 7
High Courts24 Aug 2006
Gandhian Institute of Studies Vs 4th Additional District Judge and Others
Allahabad High Court · (2007) 1 AWC 409
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 4, Order 23 Rule 1, Order 23 Rule 4, Order 40 Rule 1Constitution of India, 1950 — Article 21, 226, 32Societies Registration Act, 1860 — Section 1, 12D(1), 13, 13(1), 13(3)
High Courts24 Aug 2006
Kumari Krishna and Km. Rashmi Vs State of U.P. and Others
Allahabad High Court · (2006) 7 AWC 6987 : (2006) 3 UPLBEC 2407
Constitution of India, 1950 — Article 226
High Courts24 Aug 2006Dismissed
Dr. Monica Kumar and Mrs. Savitri Srivastava and Dr. Manish Kumar and Mrs. Savitri Srivastava Vs State of Uttar Pradesh, Indra Mohini Sharma, Dr. P. Mahalingam
Allahabad High Court · (2008) 2 ALT(Cri) 355
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 239, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Aug 2006
Pateshwari Electrical and Associated Industries P. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2006) 287 ITR 165
Income Tax Act, 1961 — Section 256(2)
High Courts24 Aug 2006
Vinai Krishna Gaur Vs Hon''ble the Chief Justice, Registrar General, High Court of Judicature and Diwakar Mishra at Present posted as Registrar (Establishment)
Allahabad High Court · (2006) 7 ADJ 95 : (2006) 4 AWC 3825
High Courts24 Aug 2006Dismissed
Jalal-Uddin Vs State of U.P.
Allahabad High Court · (2007) 1 DMC 280
Penal Code, 1860 (IPC) — Section 201, 302
High Courts24 Aug 2006Dismissed
Sattan Vs XIth A.D.J. and Others
Allahabad High Court · (2006) 4 AWC 3819
Specific Relief Act, 1963 — Section 6
High Courts24 Aug 2006Allowed
Dinesh Chandra Bajpai and Others Vs State of U.P. and Others
Allahabad High Court · (2007) 6 AWC 6209
Constitution of India, 1950 — Article 14
High Courts24 Aug 2006Dismissed
Commissioner, Trade Tax Vs Diamond Sales Corporation
Allahabad High Court · (2009) 24 VST 146
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts24 Aug 2006
Rajendra Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 624
Penal Code, 1860 (IPC) — Section 304, 363, 376
High Courts24 Aug 2006
Nanhey Shukla alias Dileep Shukla Vs State of U.P.
Allahabad High Court · (2006) 08 AHC CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts24 Aug 2006
Shri Pateshwari Electrical and Associated Industries (P) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2006) 206 CTR 420
Income Tax Act, 1961 — Section 256
High Courts23 Aug 2006
Bhagwat Saran Vs State of U.P.
Allahabad High Court · (2007) 1 ACR 458
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 114
High Courts23 Aug 2006
Commissioner of Income Tax Vs Niranjan Prakash Gupta and Sons
Allahabad High Court · (2006) 08 AHC CK 0311
Income Tax Act, 1961 — Section 143(3), 144B, 256(1)
High Courts23 Aug 2006
Commissioner of Income Tax Vs U.P. State Agro Industrial Corporation Ltd.
Allahabad High Court · (2006) 08 AHC CK 0310
Income Tax Act, 1961 — Section 154, 256, 80I, 80J