COURT ARCHIVE

Allahabad High Court judgments, 2006

2,487 judgments · page 39 of 125

High Courts13 Sept 2006Dismissed

Uma Kant Chaturvedi Vs State of U.P. and Anil Seth

Allahabad High Court · (2006) 09 AHC CK 0253

Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts13 Sept 2006Dismissed

Amar Nath Yadav Vs Abdul Qasim and others

Allahabad High Court · (2006) 09 AHC CK 0191

Allahabad High Court Rules, 1952 — Chapter 12, 4

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High Courts13 Sept 2006Dismissed

Altaf Khan and Ors. Vs Deputy Director of Consolidation,Bareilly & Ors.

Allahabad High Court · (2006) 09 AHC CK 0174

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9

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High Courts13 Sept 2006Allowed

Sandeep Kumar Singh Vs State of U.P.& Ors.

Allahabad High Court · (2006) 09 AHC CK 0150

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High Courts13 Sept 2006

Marshal Securities Enterprises Vs State of Uttar Pradesh, Kamlesh and Vinod Agarwal, Agarwal Iron and Steel Company Limited

Allahabad High Court · (2006) 111 FLR 928

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195

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High Courts13 Sept 2006

Sudhir Giri Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 564

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 379

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High Courts13 Sept 2006

Ghamandi Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 557

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161Penal Code, 1860 (IPC) — Section 302

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High Courts13 Sept 2006Allowed

Dr. Ramanand Vs State of U.P. and Others

Allahabad High Court · (2006) 7 AWC 7599

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High Courts13 Sept 2006Dismissed

Sita Ram and Others Vs Board of Revenue and Others

Allahabad High Court · (2007) 2 AWC 1271 : (2006) 2 RD 688

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts13 Sept 2006

Kalyan Singh Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 1116

Penal Code, 1860 (IPC) — Section 201, 302, 364A

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High Courts13 Sept 2006Allowed

Rajesh Kumar Pandey Vs Bank of India and Others

Allahabad High Court · (2007) 6 AWC 6364 : (2007) 2 AWC 1791

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High Courts13 Sept 2006

Satyendra Yadav Vs State of U.P. and Another

Allahabad High Court · (2007) 1 ACR 1146

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 304, 323, 452, 504

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High Courts13 Sept 2006Dismissed

Keshav Gupta Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 871

Arms Act, 1959 — Section 30APenal Code, 1860 (IPC) — Section 302

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High Courts13 Sept 2006Dismissed

Kuljeet Singh and Another Vs State of U.P. and Others

Allahabad High Court · (2007) 2 AWC 1794

Constitution of India, 1950 — Article 226Uttar Pradesh Cinemas (Regulation) Act, 1955 — Section 8, 8A

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High Courts13 Sept 2006

Anees alias Jinn Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 803

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 404

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High Courts13 Sept 2006

Kaushal Kumar Saxena Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 795

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 304

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High Courts13 Sept 2006

Rajendra Singh and Another Vs State of U.P.

Allahabad High Court · (2007) 1 ACR 504

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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High Courts12 Sept 2006Dismissed

Bhu Deo Vs District Judge and Others

Allahabad High Court · AIR 2007 All 29

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High Courts12 Sept 2006Dismissed

Dr. Vinod Shukla Vs The State of U.P. and Others

Allahabad High Court · (2006) 7 AWC 7579 : (2006) 111 FLR 795

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High Courts12 Sept 2006Dismissed

The Commissioner, Trade Tax Vs S/S Jai Veer Cement Pvt. Ltd.

Allahabad High Court · (2006) 09 AHC CK 0111

Constitution of India, 1950 — Article 30

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