High Courts22 Feb 2006Dismissed
The Commissioner, Trade Tax Vs S/s Arora Brothers
Allahabad High Court · (2006) 02 AHC CK 0011
Uttar Pradesh Trade Tax Act, 1948 — Section 10B, 11, 30, 30(1), 8(1)
COURT ARCHIVE
Allahabad High Court judgments, 2006
2,487 judgments · page 106 of 125
High Courts21 Feb 2006Allowed
Ramesh Malviya Vs Lucknow University and Others
Allahabad High Court · (2006) 6 AWC 6554
Constitution of India, 1950 — Article 14
High Courts21 Feb 2006Dismissed
Smt. Shanti Devi Vs Managing Director, Food Corporation of India and Others
Allahabad High Court · (2006) 4 AWC 3406
High Courts21 Feb 2006Dismissed
Kali Charan Vs The Director, Rajya Krishi Utpadan Mandi Parishad, The Additional Director (ADMN), Rajya Krishi Utpadan Mandi Parishad, The Deputy Director (ADMN), Rajya Krishi Utpadan Mandi Parishad and The Krishi Utpadan Mandi Samiti
Allahabad High Court · (2006) 7 AWC 6742
High Courts21 Feb 2006Dismissed
Arvind Kumar Vs The Director, Rajya Krishi Utpadan Mandi Parishad and Others
Allahabad High Court · (2006) 3 UPLBEC 2545
High Courts21 Feb 2006Allowed
Krishan Pal, Kanwar Pal and Amit @ Gareeb Vs State of U.P. and Anil Kumar
Allahabad High Court · (2006) 02 AHC CK 0210
High Courts21 Feb 2006Allowed
Bhagwati Vs D.D.C.,Saharanpur & Ors.
Allahabad High Court · (2006) 02 AHC CK 0139
High Courts21 Feb 2006Dismissed
Anil Kumar Rastogi, Shyam Sunder Mill Vs State of U.P. and Recovery Agency of I.C.C.I. Bank Ltd.
Allahabad High Court · (2006) 2 AWC 1936
Companies Act, 1956 — Section 630Constitution of India, 1950 — Article 141, 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Feb 2006Dismissed
Satish Kumar Dutta Vs Addl. District Judge,Metropolitan Area,Kanpur Nagar & Ors.
Allahabad High Court · (2006) 02 AHC CK 0101
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 39
High Courts21 Feb 2006Dismissed
State of U.P. Vs Irfan Hussain and Rahman Hussain
Allahabad High Court · (2006) 02 AHC CK 0049
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts21 Feb 2006Dismissed
Bansal Sharevest Services Limited and Shri Sonu Agarwal Vs Commissioner of Income Tax-II
Allahabad High Court · (2006) 9 ADJ 57 : (2007) 212 CTR 517 : (2008) 306 ITR 162
Constitution of India, 1950 — Article 136, 226Income Tax Act, 1961 — Section 127, 127(2)Wealth Tax Act, 1957 — Section 11
High Courts21 Feb 2006Allowed
The Commissioner, Trade Tax Vs Adhunik Electricals
Allahabad High Court · (2006) 02 AHC CK 0037
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 11(8), 18, 18(1), 18(2)
High Courts21 Feb 2006Dismissed
Nishant Kaushik Vs Union of India (UOI)
Allahabad High Court · (2006) 7 AWC 6744 : (2006) 3 UPLBEC 2316
Constitution of India, 1950 — Article 226
High Courts20 Feb 2006
Dhyan Singh Vs State of U.P.
Allahabad High Court · (2006) 2 ACR 2120 : (2006) 100 RD 432
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 149, 307, 399, 402
High Courts20 Feb 2006Allowed
Nabi Ahmad alias Nabi Jan Khan Vs State of U.P.
Allahabad High Court · (2006) 02 AHC CK 0184
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 149, 307, 399, 402
High Courts20 Feb 2006Allowed
Jitendra Kumar Vs State of U.P., Engineer-in-Chief Department of Irrigation and Superintending Engineer
Allahabad High Court · (2006) 5 AWC 5360 : (2006) 2 UPLBEC 1263
Constitution of India, 1950 — Article 14Uttar Pradesh Procedure for Direct Recruitment of Group C Posts (Outside the Purview of Public Service Commission) (First Amendment) Rules, 2003 — Rule 5
High Courts20 Feb 2006Allowed
P.N.Khanna and Anr. Vs VIth Additional District Judge,Bareilly & Ors.
Allahabad High Court · (2006) 02 AHC CK 0143
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 23
High Courts20 Feb 2006Allowed
Director,State Education Research and Training Institute,Lucknow and Ors. Vs Sangeeta Singh
Allahabad High Court · (2006) 02 AHC CK 0116
High Courts20 Feb 2006Allowed
Shyama Devi Vs IX Addl. Distt. Judge,Varanasi & Ors.
Allahabad High Court · (2006) 02 AHC CK 0109
High Courts20 Feb 2006Partly Allowed
The Regional Manager, State Bank of India, Region-III Vs The Presiding Officer, Central Government, Industrial Tribunal-cum-Labour Court and Mahatma Mishra
Allahabad High Court · (2007) 1 LLJ 249
Industrial Disputes Act, 1947 — Section 10, 25G, 25H