High Courts25 Apr 2005Allowed
Aziz Ullah Vs State of U.P. and The Collector/District Magistrate
Allahabad High Court · (2005) 04 AHC CK 0059
Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 4
COURT ARCHIVE
Allahabad High Court judgments, 2005
2,844 judgments · page 97 of 143
High Courts25 Apr 2005
Anil Kumar Srivastava Vs Additional Director Medical Health and Family Welfare, Chief Medical Officer and Medical Officer Incharge, Primary Health Centre
Allahabad High Court · (2006) 5 AWC 5112 : (2005) 3 ESC 1917
Penal Code, 1860 (IPC) — Section 419, 420, 463, 465, 467
High Courts25 Apr 2005
Commissioner of Income Tax Vs Manmohan Goel
Allahabad High Court · (2005) 149 TAXMAN 578
Income Tax Act, 1961 — Section 132, 256, 271
High Courts25 Apr 2005
Commissioner of Income Tax Vs Western Company of North America and Others
Allahabad High Court · (2006) 286 ITR 662 : (2006) 150 TAXMAN 569
Income Tax Act, 1961 — Section 256(1), 9(1)
High Courts25 Apr 2005Dismissed
State of U.P. and Another Vs Sudhir Kumar and Others
Allahabad High Court · (2005) 5 AWC 5009
Civil Procedure Code, 1908 (CPC) — Section 47, 80Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts25 Apr 2005Allowed
The Commissioner Trade Tax Vs S/S. Gujrat Co-operative Milk Marketing Federation Ltd.
Allahabad High Court · (2005) 04 AHC CK 0010
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 4, 5
High Courts25 Apr 2005
Azizullah Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 5035
Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 4
High Courts21 Apr 2005Dismissed
Har Prasad Vs Kamla Devi
Allahabad High Court · (2005) 4 AWC 3628
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 20(4)
High Courts21 Apr 2005Dismissed
Idrish Ahmad Vs State of Uttar Pradesh and Others
Allahabad High Court · (2006) 5 AWC 5119
High Courts21 Apr 2005Dismissed
Sheshdhar Tiwari Vs State of U.P.
Allahabad High Court · (2005) 2 UPLBEC 1920
High Courts21 Apr 2005Dismissed
Anil Kumar Singh (A.K. Singh) alias Anil Singh Vs State of U.P. and Others
Allahabad High Court · (2005) 04 AHC CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 437, 439, 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 437, 439, 482
High Courts21 Apr 2005Dismissed
Rajeev Kumar and Khetal Singh Vs State of U.P. and Others
Allahabad High Court · (2005) 6 AWC 5760
Constitution of India, 1950 — Article 226
High Courts21 Apr 2005Allowed
Guddu @ Mohd.Islam Vs State of U.P.
Allahabad High Court · (2005) 04 AHC CK 0143
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 3, 4
High Courts21 Apr 2005Dismissed
Pradeep Kumar Kedia Vs The State of U.P. and Central Bureau of Investigation/CIU-III
Allahabad High Court · (2005) 04 AHC CK 0130
High Courts21 Apr 2005Dismissed
Dhananjai Singh Vs Mukhya Suraksha Ayukt (Chief Security Commissioner), Railway Protection Force Northern Eastern Railway, Suraksha Ayukt (Security Commissioner) Railway Protection Force, Northern Railway and Union of India (UOI)
Allahabad High Court · (2005) 3 AWC 2860 : (2005) 6 CompLJ 375 : (2005) 106 FLR 635
Arms Act, 1959 — Section 25Goondas Act, 1923 — Section 314Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts21 Apr 2005
Commissioner of Income Tax Vs Shri Radha Kishan Goel
Allahabad High Court · (2006) 200 CTR 300 : (2005) 278 ITR 454 : (2006) 152 TAXMAN 290
Income Tax Act, 1961 — Section 256(1)Taxation Laws (Amendment) Act, 1984 — Section 132, 132(2), 132(4), 139(1), 256(1)
High Courts21 Apr 2005Allowed
Suraj Bhan Singh Vs State of U.P.
Allahabad High Court · (2005) 04 AHC CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 376, 392, 394
High Courts20 Apr 2005Allowed
Committee of Management Uchchatar Madhyamic Vidyalaya and Vijay Prakash Vs State of U.P. and The District Inspector of Schools
Allahabad High Court · (2005) 6 AWC 5439 : (2006) 106 FLR 1149
High Courts20 Apr 2005Dismissed
Commissioner of Income Tax Vs U.P. Sales and Service Ltd.
Allahabad High Court · (2006) 281 ITR 203 : (2007) 158 TAXMAN 85
Income Tax Act, 1961 — Section 256(2), 28, 30, 36, 36(1)
High Courts20 Apr 2005Allowed
Om Prakash Singh Vs Union of India (UOI) and Additional Deputy Inspector General, Central Reserve Police Force
Allahabad High Court · (2005) 5 AWC 5042 : (2005) 3 ESC 1869
Central Civil Services (Pension) Rules, 1972 — Rule 38Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47