High Courts12 Aug 2005Partly Allowed
The New India Assurance Co. Ltd. Vs Sheo Kumar Goyal and Others
Allahabad High Court · (2007) ACJ 508 : (2006) 1 AWC 353
Motor Vehicles Act, 1988 — Section 166, 170
COURT ARCHIVE
Allahabad High Court judgments, 2005
2,844 judgments · page 56 of 143
High Courts12 Aug 2005Allowed
Smt. Surekha and Gulbir Vs Jitendra alias Deshpal
Allahabad High Court · (2006) 1 AWC 430
Hindu Marriage Act, 1955 — Section 9
High Courts12 Aug 2005Allowed
Harish Chand Vs Vth Additional District Judge,Bulandshahr
Allahabad High Court · (2005) 08 AHC CK 0148
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts12 Aug 2005Allowed
Mahak Singh Vs Addl. Distt.Judge/Special Judge (Anti-Corruption),Meerut & Ors.
Allahabad High Court · (2005) 08 AHC CK 0138
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts12 Aug 2005Dismissed
The Commissioner, Trade Tax Vs Makkhan Lal Har Prasad Arahti
Allahabad High Court · (2005) 08 AHC CK 0110
Uttar Pradesh Trade Tax Act, 1948 — Section 4
High Courts12 Aug 2005Allowed
The Commissioner, Trade Tax Vs Jai Vijai Metal Udyog Pvt. Ltd.
Allahabad High Court · (2005) 08 AHC CK 0098
Uttar Pradesh Sales Tax Act, 1948 — Section 21
High Courts12 Aug 2005Allowed
Ram Bhajan, Nagdu Prasad and Munna Lal Vs State of Uttar Pradesh and Others
Allahabad High Court · (2006) 1 AWC 627
Constitution of India, 1950 — Article 14, 19Uttar Pradesh Collection Amins Services Rules, 1974 — Rule 17A, 5, 5(1), 6
High Courts12 Aug 2005Dismissed
The Commissioner, Trade Tax Vs S/S S.K. Glass Traders Pvt. Ltd.
Allahabad High Court · (2005) 08 AHC CK 0085
High Courts12 Aug 2005
Urmila Chaurasia Vs The State of U.P. and Others
Allahabad High Court · (2005) 6 AWC 5214 : (2005) 4 ESC 2548
Constitution of India, 1950 — Article 12, 14, 162, 21A, 226Uttar Pradesh Basic Education Act, 1972 — Section 11, 11(2)
High Courts12 Aug 2005Dismissed
Sushil Kumar Srivastava Vs IVth Addl. District Judge and Others
Allahabad High Court · (2006) 1 AWC 586
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(2), 20(4), 30, 30(1)
High Courts12 Aug 2005Dismissed
The Commissioner, Trade Tax Vs S/S Industrial Gas Company
Allahabad High Court · (2005) 08 AHC CK 0033
Uttar Pradesh Trade Tax Act, 1948 — Section 3F
High Courts12 Aug 2005Allowed
Om Prakash Singh Vs State of U.P., The Commissioner Rural Development, District Magistrate and The District Development Officer
Allahabad High Court · (2005) 6 AWC 6015
Constitution of India, 1950 — Article 14, 16(1), 16(4)
High Courts12 Aug 2005
Bhudeo Gupta Vs Addl. District Judge and Another
Allahabad High Court · (2006) 1 AWC 340
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts11 Aug 2005
Danish Vs State of U.P.
Allahabad High Court · (2005) 3 ACR 2822
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 50
High Courts11 Aug 2005
Dhirendra Vs State of U.P.
Allahabad High Court · (2005) 3 ACR 2827
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 22, 50
High Courts11 Aug 2005
Shamsuddin Vs State of U.P.
Allahabad High Court · (2006) 1 ACR 89
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts11 Aug 2005
Commissioner of Income Tax Vs Indo Gulf Fertilizer and Chemical Corporation Ltd.
Allahabad High Court · (2006) 200 CTR 293 : (2006) 280 ITR 621 : (2005) 149 TAXMAN 603
Income Tax Act, 1961 — Section 10, 22, 256(1), 56, 57
High Courts11 Aug 2005
The Commissioner of Income Tax Vs Pradeshiya Industrial and Investment Corpn. (PICUP) U.P. Ltd.
Allahabad High Court · (2006) 200 CTR 413
Companies Act, 1956 — Section 209, 209(3), 620(1)Income Tax Act, 1961 — Section 145, 145(1), 256(1), 28, 29
High Courts11 Aug 2005
Commissioner of Income Tax Vs Kamla Town Trust
Allahabad High Court · (2006) 201 CTR 281 : (2005) 279 ITR 89 : (2006) 150 TAXMAN 107
Income Tax Act, 1961 — Section 11, 12, 13, 13(1), 13(2)
High Courts11 Aug 2005Dismissed
Vinod Kumar Pandey and Others Vs State of U.P.
Allahabad High Court · (2006) 1 AWC 65 : (2005) 99 RD 2 : (2005) 2 RD 490
Constitution of India, 1950 — Article 243GUttar Pradesh Panchayat Raj Act, 1947 — Section 25, 34Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117