High Courts04 Oct 2005Dismissed
Mahesh Shah (In Jail) Vs State of U.P.
Allahabad High Court · (2005) 10 AHC CK 0003
Penal Code, 1860 (IPC) — Section 114, 120B, 364A, 368
COURT ARCHIVE
Allahabad High Court judgments, 2005
2,844 judgments · page 33 of 143
High Courts03 Oct 2005Allowed
Smt. Dorothey Nathenial Vs District Judge and Others
Allahabad High Court · (2006) 1 AWC 925
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts03 Oct 2005Allowed
Muneshwar Singh Vs State of U.P.
Allahabad High Court · (2005) 10 AHC CK 0108
High Courts03 Oct 2005Dismissed
Vinay Kumar Srivastava Vs The State of U.P.
Allahabad High Court · (2006) 5 AWC 4257 : (2006) CriLJ 702 : (2006) 1 UPLBEC 127
Constitution of India, 1950 — Article 13, 166(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 199(2), 2, 225, 24, 24(1)
High Courts03 Oct 2005Dismissed
Surendra Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2005) 10 AHC CK 0090
Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Oct 2005
Rakesh, Mukesh, Kanhaiya alias Devendra and Subhash Vs State of U.P. and Jitendra Rawat
Allahabad High Court · (2005) 10 AHC CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 167(1), 167(2)Penal Code, 1860 (IPC) — Section 147, 148, 308, 323, 325
High Courts03 Oct 2005Dismissed
Kapoor Chand Vs Nemi Chand and Others
Allahabad High Court · (2006) 1 ACC 131 : (2006) ACJ 958
High Courts30 Sept 2005
Commissioner of Wealth Tax Vs Someshwar Saran Kothiwal
Allahabad High Court · (2006) 205 CTR 448 : (2006) 285 ITR 185 : (2007) 160 TAXMAN 132
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 147, 148, 271(1)Wealth Tax Act, 1957 — Section 16A, 16A(1), 18(1), 23(5), 27(1)
High Courts30 Sept 2005
The Commissioner of Income Tax Vs Bajrang Dal Mills
Allahabad High Court · (2006) 202 CTR 332 : (2006) 282 ITR 44
Central Excises and Salt Act, 1944 — Section 35H(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, 151Income Tax Act, 1961 — Section 144, 146, 146(1), 14H, 19
High Courts30 Sept 2005Allowed
Radhey Shyam Mishra Vs Union of India (UOI)
Allahabad High Court · (2006) 5 AWC 4321
Administrative Tribunals Act, 1985 — Section 29(2)Constitution of India, 1950 — Article 311(2)
High Courts30 Sept 2005Allowed
Executive Officer, Nagar Palika Parishad Vs Presiding Officer Labour Court and Rupe Lal Balmikky
Allahabad High Court · (2005) 6 AWC 6296
Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(A), 33C(2), 4B
High Courts30 Sept 2005
Commissioner of Income Tax Vs Shri R.M. Malhotra, Pro. Malhotra Nursing and Maternity Home
Allahabad High Court · (2006) 203 CTR 498 : (2006) 283 ITR 181
Income Tax Act, 1961 — Section 154, 256(1), 32A, 32A(1), 32A(2)
High Courts30 Sept 2005
Commissioner of Income Tax Vs R.M. Malhotra, Proprietor, Malhotra Nursing and Maternity Home
Allahabad High Court · (2006) 157 TAXMAN 37
Income Tax Act, 1961 — Section 154, 256(1), 32A, 32A(1), 32A(2)(b)(ii)
High Courts30 Sept 2005Dismissed
Rama Shankar Pasi Vs State of U.P.
Allahabad High Court · (2005) 09 AHC CK 0284
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 307, 34
High Courts30 Sept 2005Partly Allowed
Kaloo Vs State of U.P.
Allahabad High Court · (2005) 09 AHC CK 0281
Criminal Procedure Code, 1973 (CrPC) — Section 161, 208(1), 208(1), 208(3), 208(3)Evidence Act, 1872 — Section 114, 79, 80, 81, 82Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(II)
High Courts30 Sept 2005Dismissed
Nima Soaps and Detergents Vs State of U.P.
Allahabad High Court · (2005) 09 AHC CK 0247
Uttar Pradesh Trade Tax Act, 1948 — Section 15A(1)
High Courts30 Sept 2005Allowed
Amit Singh Vs Chaudhary Charan Singh University
Allahabad High Court · (2005) 6 AWC 6312
High Courts30 Sept 2005Disposed Of
Shashi Kala and Hal Mukam Purshottam Mishra Vs State of U.P. and Vivekanand Upadhyay
Allahabad High Court · (2005) 09 AHC CK 0221
High Courts30 Sept 2005Disposed Of
Urmila Devi Pal Vs State of U.P.and Others
Allahabad High Court · (2005) 09 AHC CK 0162
High Courts30 Sept 2005
The Commissioner Sales Tax Vs S/s Arease Agrovate Industries Pvt. Ltd.
Allahabad High Court · (2005) 09 AHC CK 0137