COURT ARCHIVE

Allahabad High Court judgments, 2005

2,844 judgments · page 30 of 143

High Courts07 Oct 2005Disposed Of

Northland Development and Hotel Corporation Vs Commissioner of Income Tax

Allahabad High Court · (2006) 200 CTR 49 : (2006) 285 ITR 265 : (2006) 150 TAXMAN 307

Finance Act, 1964 — Section 40Income Tax Act, 1961 — Section 139(1), 139(5), 148, 256(1), 263

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High Courts07 Oct 2005

Rajesh Kumar Vs State of U.P.

Allahabad High Court · (2005) 10 AHC CK 0140

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 302B, 498A

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High Courts07 Oct 2005Partly Allowed

Azizur Rahman Vs Secretary,U.P.Higher Education Services Commission,Allahabad & Ors.

Allahabad High Court · (2005) 10 AHC CK 0123

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High Courts07 Oct 2005Allowed

Vijay Kumar and Anr. Vs State of U.P.& Ors.

Allahabad High Court · (2005) 10 AHC CK 0114

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High Courts07 Oct 2005Allowed

Vijay Kumar and Another Vs State of U.P.and Others

Allahabad High Court · (2005) 10 AHC CK 0111

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High Courts07 Oct 2005Dismissed

Prem Chand Vs The State of Uttar Pradesh and Others

Allahabad High Court · (2006) 5 AWC 4324

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 497, 498

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High Courts07 Oct 2005

Subodh Kumar Kaushik Vs State of U.P. and Director, Census Work

Allahabad High Court · (2006) 5 AWC 4646

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High Courts07 Oct 2005Allowed

Katar Singh Vs District Magistrate/Collector, Zila Sahayak Nibandhak Sahakari Samitiya and A.D.O. Zila Sahayak Nibandak Sahakari Samiti

Allahabad High Court · (2006) 5 AWC 4370

Constitution of India, 1950 — Article 311(2)

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High Courts07 Oct 2005

New India Assurance Company Limited Vs Bhoo Devi and Others

Allahabad High Court · (2006) 1 ACC 272

Motor Vehicles Act, 1988 — Section 174

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High Courts07 Oct 2005

Akhlaq (In Jail) Vs State of U.P.

Allahabad High Court · (2005) 10 AHC CK 0032

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313, 354(3), 82, 83Evidence Act, 1872 — Section 27

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High Courts07 Oct 2005

Ram Poot (In Jail) Vs State

Allahabad High Court · (2005) 10 AHC CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 395, 397

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High Courts07 Oct 2005Partly Allowed

State of U.P. Vs Vineet kumar Chauhan and Dharamveer

Allahabad High Court · (2005) 10 AHC CK 0019

Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 299, 300, 301, 302, 307

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High Courts07 Oct 2005Dismissed

The Commissioner, Trade Tax Vs Sarshadi Lal Enterprises (P) Ltd.

Allahabad High Court · (2006) 148 STC 78

Uttar Pradesh Sales Tax Act, 1948 — Section 2, 3AB, 3D, 4

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High Courts06 Oct 2005

Bishan Chandra Gupta Vs Canara Bank and State of U.P.

Allahabad High Court · (2005) 6 AWC 6230 : (2006) 1 UPLBEC 135

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High Courts06 Oct 2005Allowed

Sarvahitkarini Sahkari Awas Samiti Ltd. Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 2006 All 29 : (2006) 1 AWC 986 : (2006) 1 CivCC 641 : (2006) 1 RCR(Civil) 104 : (2005) 99 RD 206 : (2005) 2 RD 762

Stamp Act, 1899 — Article 23, 47A

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High Courts06 Oct 2005Allowed

Daya Ram Upadhaya Vs Up Zila Adhikari and Others

Allahabad High Court · (2006) 1 AWC 1046

Uttar Pradesh Panchayat Raj Act, 1947 — Section 110Uttar Pradesh Panchayati Raj (Maintenance of Family Registers) Rules, 1970 — Rule 5, 6, 6A

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High Courts06 Oct 2005Dismissed

Kishore Vs State of U.P.

Allahabad High Court · (2005) 10 AHC CK 0118

Penal Code, 1860 (IPC) — Section 307

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High Courts06 Oct 2005Allowed

Sarvahitkarini Sahkari Awas Samiti Ltd Vs State of U.P

Allahabad High Court · (2005) 10 AHC CK 0100

Stamp Act, 1899 — Article 23

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High Courts06 Oct 2005Dismissed

U.P. State Sugar and Cane Development Corporation Ltd. Vs The Presiding Officer, Labour Court and Others

Allahabad High Court · (2006) 1 AWC 841

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High Courts06 Oct 2005Dismissed

Kishore (In Jail) Vs State of U.P.

Allahabad High Court · (2005) 10 AHC CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 307, 333, 34

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