High Courts09 Nov 2005Allowed
Bank Ltd. and Ors. Vs Ashish Saxena & Anr.
Allahabad High Court · (2005) 11 AHC CK 0089
COURT ARCHIVE
Allahabad High Court judgments, 2005
2,844 judgments · page 22 of 143
High Courts09 Nov 2005Dismissed
Sanjeev Sharma and Subhash Chandra Shukla Vs State of U.P. and Others
Allahabad High Court · (2006) 1 UPLBEC 33
Constitution of India, 1950 — Article 12, 14, 16, 226United Provinces Legal Remembrancers and Law Officers Establishments Rules, 1942 — Rule 5(2)
High Courts09 Nov 2005
Birendra Nath Rai Vs The District Inspector of Schools, The Committee of Management, J.M.R. Inter College and Vijay Shankar Tiwari, Assistant Teacher in L.T. Grade, J.M.R. Inter College
Allahabad High Court · (2006) 2 AWC 1177
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16, 16E, 16G(3), 18, 18(1)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts09 Nov 2005Dismissed
Hamiduddin Vs State of U.P. and Another
Allahabad High Court · (2006) 5 AWC 4514
Constitution of India, 1950 — Article 14
High Courts08 Nov 2005
Hiralal (D) through L.R. Vs Vth A.D.J. and Others
Allahabad High Court · (2006) 2 AWC 1542
Transfer of Property Act, 1882 — Section 111Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts08 Nov 2005
Waqf Khuda Wand Tala Masuma Waqf-al-aulad Haji Mustaq Ahmad and Another Vs Arun Kumar and Another
Allahabad High Court · (2006) 2 AWC 1091
High Courts08 Nov 2005Dismissed
Jai Prakash Lal Vs Government of India
Allahabad High Court · (2006) 5 AWC 4719 : (2006) 108 FLR 648 : (2006) 1 UPLBEC 502
Constitution of India, 1950 — Article 226
High Courts08 Nov 2005Dismissed
Onkar Nath Dubey Vs State of U.P., Baleshwar Prasad, A.D.M. Civil Supply/Rent Control and Eviction Officer and Radhey Shyam Dubey
Allahabad High Court · (2005) 11 AHC CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 340(1), 482Penal Code, 1860 (IPC) — Section 193Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16
High Courts08 Nov 2005Dismissed
Mithlesh Kumar Tripathi Vs The Commissioner of Income Tax, The Additional Commissioner of Income Tax and The Assistant Commissioner of Income Tax
Allahabad High Court · (2005) 199 CTR 511 : (2006) 280 ITR 16 : (2005) 149 TAXMAN 692
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127, 131, 132(1), 139, 143(2)
High Courts08 Nov 2005Dismissed
Mohan Lal (In Jail) Vs State of U.P.
Allahabad High Court · (2005) 11 AHC CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 394
High Courts08 Nov 2005
Babloo Alias Dori Lal Vs State of U.P.
Allahabad High Court · (2005) 11 AHC CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366(2)Evidence Act, 1872 — Section 134, 138, 146, 24, 25Penal Code, 1860 (IPC) — Section 201, 302, 304B, 364, 57
High Courts08 Nov 2005Dismissed
DCM Shriram Industries Ltd. Vs Presiding Officer, Labour Court-II and Jasveer Singh Rathi
Allahabad High Court · (2006) 5 AWC 4527
Constitution of India, 1950 — Article 226
High Courts08 Nov 2005Allowed
Kali Charan, Nek Ram, Shanker Lal and Badri Prasad Vs Additional Collector, Tahsildar/Assistant Collector and Gaon Sabha Lutsan
Allahabad High Court · (2006) 1 AWC 813 : (2005) 99 RD 801 : (2005) 2 RD 801
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 122B, 122B(1), 122B(2), 122B(3)
High Courts08 Nov 2005Disposed Of
U.P.Co-operative Bank Ltd. and Anr. Vs Amar Singh & Ors.
Allahabad High Court · (2005) 11 AHC CK 0120
High Courts08 Nov 2005Dismissed
Harikesh Kumar Singh Vs Director General,Railway Police Force
Allahabad High Court · (2005) 11 AHC CK 0119
Railway Protection Force Rules, 1987 — Rule 153.12, 153.13
High Courts08 Nov 2005Allowed
Dinesh Kumar Srivastava Vs State of U.P.& Ors.
Allahabad High Court · (2005) 11 AHC CK 0118
High Courts08 Nov 2005Dismissed
Hira Lal Vs Vth ADJ,Bareilly & Ors.
Allahabad High Court · (2005) 11 AHC CK 0107
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts08 Nov 2005Disposed Of
Umesh Chand and Ors. Vs Sub-Divisional Officer,Maharajganj & Ors.
Allahabad High Court · (2005) 11 AHC CK 0105
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Order 8 Rule 1, 229B
High Courts08 Nov 2005Allowed
Khagendra Pal Singh, alias Khed Pal Vs Commissioner, Agra Division and District Magistrate, Licencing Authority
Allahabad High Court · (2005) 11 AHC CK 0059
High Courts08 Nov 2005Allowed
Virendra Pal Singh Vs State of U.P.
Allahabad High Court · (2005) 11 AHC CK 0058
Arms Act, 1959 — Section 17(3)