High Courts11 Jan 2005Dismissed
Ganga Plumbering Works Vs Kanpur Development Authority and Others
Allahabad High Court · (2005) 01 AHC CK 0085
COURT ARCHIVE
Allahabad High Court judgments, 2005
2,844 judgments · page 140 of 143
High Courts11 Jan 2005Allowed
Ajay Kumar Shukla Vs State of U.P. and Others
Allahabad High Court · (2005) 1 AWC 909 : (2005) 1 ESC 807 : (2005) 104 FLR 988 : (2005) 2 SCT 761 : (2005) 1 UPLBEC 858
High Courts10 Jan 2005
Commissioner of Income Tax Vs Electra India Ltd.
Allahabad High Court · (2005) 147 TAXMAN 595
Income Tax Act, 1961 — Section 256, 40A
High Courts10 Jan 2005Dismissed
Dr. (Smt.) Madhulika Vs State of U.P. and Others
Allahabad High Court · (2005) 3 ESC 1616
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 12(2), 13, 13(3), 15
High Courts10 Jan 2005Disposed Of
Anoop Kumar Vs State of U.P. and Others
Allahabad High Court · (2005) CriLJ 2775
High Courts10 Jan 2005Allowed
Rajya Karmchari Sahkari Awas Samiti Limited Vs The Court of District Judge and Others
Allahabad High Court · (2005) 2 ESC 1202 : (2005) 1 UPLBEC 939
High Courts09 Jan 2005Dismissed
Raj Bahadur and Ors. Vs Addl. Commissioner VI Alld.Division,Allahabad & Ors.
Allahabad High Court · (2005) 01 AHC CK 0097
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80
High Courts08 Jan 2005Allowed
Ram Swaroop Singh (since deceased) (through his L/H) and Ors. Vs State of U.P.through Collector,Bijnor
Allahabad High Court · (2005) 01 AHC CK 0098
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jan 2005Dismissed
Ankur Industrial Gases (P) Ltd. Vs Commissioner of Trade Tax
Allahabad High Court · (2007) 7 VST 43
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 4A, 4A(1), 4A(5), 4AAA
High Courts07 Jan 2005Allowed
Panchsheel Industries Vs The Commissioner of Trade Tax and Divisional Level Committee
Allahabad High Court · (2005) 01 AHC CK 0154
Uttar Pradesh Sales Tax Act, 1948 — Section 3CUttar Pradesh Trade Tax Act, 1948 — Section 11, 18(1), 4A, 4A(2B)
High Courts07 Jan 2005Allowed
Commissioner of Income Tax Vs Khan and Sirohi Steel Rolling Mills
Allahabad High Court · (2006) 200 CTR 595 : (2006) 152 TAXMAN 224
Income Tax Act, 1961 — Section 256(2)
High Courts07 Jan 2005Allowed
Committee of Management of Janta Purva Madhyamik Vidyalaya and Another Vs Deputy Director of Education (Science) and Others
Allahabad High Court · (2005) 1 ESC 720
Societies Registration Act, 1860 — Section 25(1)
High Courts07 Jan 2005Disposed Of
Om Prakash Verma Vs State of U.P. and Others
Allahabad High Court · (2005) 1 UPLBEC 774
University Grants Commission Act, 1956 — Section 3Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 2, 3, 3(1), 3(2)
High Courts07 Jan 2005Allowed
Vijai Prakash Singh and Others Vs Zila Panchayat, Rae Bareli and Others
Allahabad High Court · (2005) 01 AHC CK 0116
High Courts07 Jan 2005Dismissed
Committee of Management, Vidyawati Higher Secondary School and Another Vs Asstt. Registrar Firms, Societies and Chits and Others
Allahabad High Court · (2005) 1 AWC 927 : (2005) 2 ESC 847
Societies Registration Act, 1860 — Section 25(2), 25(3)
High Courts07 Jan 2005
Chief Commissioner of Income Tax and Another Vs Ganesh Das and Sons (P) Ltd.
Allahabad High Court · (2005) 197 CTR 69
Income Tax Act, 1961 — Section 154, 211, 215, 256(1)