High Courts06 Apr 2005Dismissed
Jhari Lal Vs Mangla Singh
Allahabad High Court · (2005) 3 AWC 2881
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100, 35A
COURT ARCHIVE
Allahabad High Court judgments, 2005
2,844 judgments · page 103 of 143
High Courts06 Apr 2005Dismissed
Ram Gopal Srivastava Vs State of U.P. and Others
Allahabad High Court · (2005) 3 AWC 2464 : (2005) 2 ESC 1489 : (2005) 106 FLR 384 : (2005) 2 UPLBEC 1439
Osmania University Act, 1959 — Section 38(1)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 21
High Courts06 Apr 2005Dismissed
Ramakant Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2005) 3 AWC 2477 : (2005) 2 ESC 1431
Uttar Pradesh Co-operative Societies Act, 1965 — Section 70Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 444C
High Courts06 Apr 2005Allowed
Surya Pati Vs Deputy Director of Consolidation, Bahraich and Others
Allahabad High Court · (2005) 04 AHC CK 0136
High Courts06 Apr 2005Dismissed
Amin Ullah and Ejaj Ahmad Vs Director, Ayurvedic and Unani Services, Regional Ayurvedic Evam Unani Officer, Medical Officer, Government Ayurvedic Hospital and Medical Officer, Government Ayurvedic Hospital
Allahabad High Court · (2005) 4 AWC 3680 : (2005) 2 ESC 1466 : (2005) 2 UPLBEC 1443
High Courts06 Apr 2005Allowed
Commissioner of Income Tax (Central), Kanpur Vs Sun Glass Works (P.) Ltd.
Allahabad High Court · (2007) 158 TAXMAN 83
Income Tax Act, 1961 — Section 143(3), 154, 256(2), 80A(2), 80HHA
High Courts06 Apr 2005
Commissioner of Income Tax Vs Kamal Enterprises
Allahabad High Court · (2007) 160 TAXMAN 208
Income Tax Act, 1961 — Section 256
High Courts06 Apr 2005
Chandra Pal Singh Vs State of U.P.
Allahabad High Court · (2005) 2 ACR 2019
Criminal Procedure Code, 1973 (CrPC) — Section 309, 446, 449
High Courts06 Apr 2005Allowed
Shri Ram Pal Vs State of U.P.
Allahabad High Court · (2005) 2 ACR 1988
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 57
High Courts05 Apr 2005Allowed
Ram Saran Vs Food Corpn. of India and Others
Allahabad High Court · (2005) 5 AWC 5027
High Courts05 Apr 2005Dismissed
Sobaran Singh and Others Vs State of U.P.
Allahabad High Court · (2005) 04 AHC CK 0219
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts05 Apr 2005Dismissed
Parasada,Man Phool Vs State of U.P.
Allahabad High Court · (2005) 04 AHC CK 0142
Penal Code, 1860 (IPC) — Section 147, 148, 323, 452
High Courts05 Apr 2005Allowed
United India Insurance Company Ltd.,Lucknow Vs State of U.P.& Ors.
Allahabad High Court · (2005) 04 AHC CK 0141
Motor Vehicles Act, 1988 — Section 170
High Courts05 Apr 2005Dismissed
Nauni Ram Vs The State
Allahabad High Court · (2005) 04 AHC CK 0129
Penal Code, 1860 (IPC) — Section 302, 409Police Act, 1861 — Section 29
High Courts05 Apr 2005Dismissed
Manphool and Parsada Vs State of U.P. and Others
Allahabad High Court · (2005) 04 AHC CK 0127
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts05 Apr 2005
Laltesh Upadhyay Vs State of U.P. and Khushahal Chandra
Allahabad High Court · (2005) 04 AHC CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 404, 420, 467, 468, 471
High Courts05 Apr 2005Dismissed
Lakshmi Chand, Om Pal and Gajraj Vs Board of Revenue and Others
Allahabad High Court · (2005) 98 RD 634 : (2005) 1 RD 634
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 153, 154, 155, 156, 157
High Courts05 Apr 2005Dismissed
Javed Vs State of U.P. and Others
Allahabad High Court · (2005) 3 ESC 1533
Constitution of India, 1950 — Article 136, 14, 16, 226, 32Uttar Pradesh Municipalities Act, 1916 — Section 127, 153, 235, 296, 298
High Courts05 Apr 2005Allowed
Ram Saran Vs Food Corporation of India and District Manager, Food Corporation of India
Allahabad High Court · (2005) 3 ESC 1660
High Courts05 Apr 2005Allowed
Jaiswal Grain Agency and Another Vs State of U.P. and Another
Allahabad High Court · AIR 2005 All 359 : (2005) 3 AWC 2989
Essential Commodities Act, 1955 — Section 6A, 6A(1), 6C