COURT ARCHIVE

Allahabad High Court judgments, 2004

2,523 judgments · page 87 of 127

High Courts27 Apr 2004Allowed

R.K. Kulshrestha Vs State of U.P. and Others

Allahabad High Court · (2004) 5 AWC 3838 : (2004) 3 UPLBEC 2440

Consumer Protection Act, 1986 — Section 10, 10(1), 24B, 24B(2)Uttar Pradesh Consumer Protection Rules, 1987 — Rule 3(5), 6(5), 9Uttar Pradesh General Clauses Act, 1904 — Section 16

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High Courts27 Apr 2004Dismissed

Dr. Ravindra Kumar Goel and Others Vs State of U.P. and Another

Allahabad High Court · (2004) 5 AWC 4707

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 21, 226, 39, 41, 43

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High Courts27 Apr 2004Dismissed

Jagat Singh and Others (In Jail) Vs State of U.P.

Allahabad High Court · (2004) 3 ACR 2255

Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts27 Apr 2004Allowed

Binda (In Jail) Vs State of U.P.

Allahabad High Court · (2004) 3 ACR 2104

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts27 Apr 2004Disposed Of

Bharat Chandra Ramola Vs Assistant Labour Commissioner and others

Allahabad High Court · (2004) 04 AHC CK 0120

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(1)

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High Courts27 Apr 2004

State of U.P. Vs Brijendra Malviya and Others

Allahabad High Court · (2004) 3 AWC 2661 : (2004) 102 FLR 446 : (2004) 3 LLJ 903

Uttar Pradesh Regularization of Daily Wages Appointments on Group D Posts Rules, 2001 — Rule 3, 5

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High Courts26 Apr 2004Allowed

Kabul Dry Fruits Vs Commissioner of Sales Tax

Allahabad High Court · (2008) 11 VST 227

Central Sales Tax Act, 1956 — Section 10A, 8(1)

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High Courts26 Apr 2004Dismissed

Triveni Structurals Ltd. Vs Commissioner of Trade Tax

Allahabad High Court · (2008) 11 VST 447

Uttar Pradesh Trade Tax Act, 1948 — Section 9

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High Courts26 Apr 2004Allowed

Budh Sen (In Jail) Vs State of U.P.

Allahabad High Court · (2004) 3 ACR 2168

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts26 Apr 2004Dismissed

Commissioner of Sales Tax Vs Maha Laxmi Chemicals

Allahabad High Court · (2006) 145 STC 528

Uttar Pradesh Sales Tax Act, 1948 — Section 11

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High Courts26 Apr 2004Allowed

Vijay Singh and Others Vs VIth Additional District Judge and Others

Allahabad High Court · (2004) 3 AWC 2824

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18

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High Courts26 Apr 2004

Commissioner of Sales Tax Vs United Tractors

Allahabad High Court · (2008) 11 VST 730

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High Courts26 Apr 2004Allowed

Commissioner of Sales Tax Vs Melrose Biscuit Co.

Allahabad High Court · (2006) 146 STC 701

Uttar Pradesh Sales Tax Act, 1948 — Section 4

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High Courts26 Apr 2004Allowed

Commissioner of Sales Tax Vs Kumar Motors

Allahabad High Court · (2007) 5 VST 643

Uttar Pradesh Sales Tax Act, 1948 — Section 10B

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High Courts24 Apr 2004Disposed Of

Abhijit Umesh Barshilia and others Vs State of Uttaranchal and others

Allahabad High Court · (2004) 04 AHC CK 0119

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High Courts23 Apr 2004Dismissed

Uma Kant Yadav Vs State of U.P. and Others

Allahabad High Court · (2004) CriLJ 4550

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 437National Security Act, 1980 — Section 15

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High Courts23 Apr 2004Dismissed

Ram Nath Vs State of U.P. and Others

Allahabad High Court · (2004) 3 AWC 2392 : (2004) 102 FLR 263 : (2004) 3 UPLBEC 2508

Uttar Pradesh Fundamental Rules — Rule 56

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High Courts23 Apr 2004Disposed Of

Ram Dhyan Singh Vs State of U.P. and Others

Allahabad High Court · (2004) 3 AWC 2559

Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 14, 226

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High Courts23 Apr 2004Dismissed

Jagdish Kumar Gulati Vs Commissioner of Income Tax

Allahabad High Court · (2004) 191 CTR 25 : (2004) 269 ITR 71

Income Tax Act, 1961 — Section 260A, 263

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High Courts23 Apr 2004Dismissed

Rama Kant Dwivedi Vs Presiding Officer, Industrial Tribunal (I) and Another

Allahabad High Court · (2004) 3 AWC 2526 : (2005) 104 FLR 6 : (2004) 2 UPLBEC 1969

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2Employees State Insurance Act, 1948 — Section 2(8)Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 2(3), 6N

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