High Courts10 May 2004
Chhedi @ Master (dead) and Ors. Vs State
Allahabad High Court · (2004) 05 AHC CK 0095
Penal Code, 1860 (IPC) — Section 396
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 84 of 127
High Courts10 May 2004
Jagdish and Ors. Vs State of U.P.
Allahabad High Court · (2004) 05 AHC CK 0094
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts10 May 2004Dismissed
Harbansh Singh Vs State of U.P. and Others
Allahabad High Court · (2004) 3 AWC 2331
Uttar Pradesh Judicial Service (Amendment) Rules, 2003 — Rule 4
High Courts10 May 2004Allowed
Main Pal Singh Vs Second Additional District Judge and Others
Allahabad High Court · (2004) 4 AWC 3585
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151, 60
High Courts10 May 2004Allowed
Daya Shanker Vs Rent Control and Eviction Officer and Another
Allahabad High Court · (2004) 3 AWC 2356
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 13
High Courts10 May 2004Allowed
Jagdish Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 3 AWC 2804 : (2004) 3 UPLBEC 2460
High Courts10 May 2004
Jai Prakash Associates Ltd. Vs State of U.P. and Another
Allahabad High Court · (2004) 3 AWC 2059
Commissions of Inquiry (Central) Rules, 1972 — Rule 5(2)Commissions of Inquiry Act, 1952 — Section 3, 8B, 8CConstitution of India, 1950 — Article 226
High Courts07 May 2004Partly Allowed
Chandpur Sugar Co. Ltd. Vs Commissioner, Sales Tax
Allahabad High Court · (2005) 139 STC 528
Central Sales Tax Act, 1956 — Section 10A
High Courts07 May 2004Dismissed
Vinay Kumar Sharma and Asrafudulla Vs The District Inspector of Schools and Others
Allahabad High Court · (2004) 5 AWC 4075
Uttar Pradesh Intermediate Education Act, 1921 — Section 16FFUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 20, 20(1)
High Courts07 May 2004Allowed
Barkhu and Others Vs Vth Additional District Judge and Others
Allahabad High Court · AIR 2004 All 418 : (2004) 4 AWC 3175
Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1963 — Section 31Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts07 May 2004Allowed
Shakti Narain Singh Vs Anoop Singh and Others
Allahabad High Court · (2004) 3 AWC 2046 : (2004) 3 UPLBEC 2444
Constitution of India, 1950 — Article 14
High Courts07 May 2004Dismissed
Surendra Kumar Vs Amarjeet Singh and Others
Allahabad High Court · AIR 2004 All 335 : (2004) 4 AWC 3134 : (2004) 97 RD 192
Registration Act, 1908 — Section 17, 17(2), 49Specific Relief Act, 1963 — Section 14Transfer of Property Act, 1882 — Section 4, 54
High Courts07 May 2004Dismissed
Kanpur Agra Transport Company and Others Vs Amar Jeet Singh and Others
Allahabad High Court · (2004) 3 AWC 2127
Registration Act, 1908 — Section 17(1)Transfer of Property Act, 1882 — Section 54Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts07 May 2004Allowed
Ram Prahlad Vs State of U.P. and Others
Allahabad High Court · (2004) 4 AWC 3518
Constitution of India, 1950 — Article 14, 226
High Courts06 May 2004Dismissed
Vijay Kumar Chaurasia Vs State of U.P. and Others
Allahabad High Court · (2004) 3 AWC 1898 : (2004) 3 UPLBEC 2463
Constitution of India, 1950 — Article 226
High Courts06 May 2004Dismissed
U.P. Nursing Home Association and Others Vs Rajesh Kumar Srivastava and Others
Allahabad High Court · (2004) 2 UPLBEC 1404
Contempt of Courts Act, 1971 — Section 12
High Courts06 May 2004Dismissed
U.P.Co-operative Federation Ltd.,Lucknow and Anr. Vs Presiding Officer,Labour Court,Meerut & Ors.
Allahabad High Court · (2004) 05 AHC CK 0119
High Courts06 May 2004Dismissed
Baddan and Ors. Vs State of U.P.& Anr.
Allahabad High Court · (2004) 05 AHC CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts06 May 2004Dismissed
Ravi Shanker Jaiswal and Another Vs State of U.P. and Others
Allahabad High Court · (2004) 3 AWC 2126
Income Tax Act, 1961 — Section 43(3)
High Courts06 May 2004Dismissed
U.P. State Road Transport Corporation Vs Smt. Ram Beti and Others
Allahabad High Court · (2004) 3 ACC 636 : (2004) 4 AWC 3006
Motor Vehicles Act, 1988 — Section 163A