Uttar Pradesh Regularization of Ad hoc Appointments (On Posts outside the purview of the Public Service Commission) (Amendment) Rules, 2001 — Rule 4(1)

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High Courts20 May 2004

Ashok Kumar Tiwari Vs Chairman, U.P. Power Corporation Ltd. and Others

Allahabad High Court · (2004) 3 AWC 2765(2)

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High Courts20 May 2004Allowed

Modi Rubber Limited Vs Madura Coats Limited

Allahabad High Court · (2006) 130 CompCas 32

Companies Act, 1956 — Section 481Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 16(1), 17, 18

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High Courts19 May 2004Dismissed

Rajpal Singh, Hira Singh, Collection Amin, Vijendra Kumar, Collection Amin and Sushil Kumar, Collection Amin Vs Shri Uma Kant, Collector, Shri Dilip Kumar Gupta, Additional District Magistrate (Finance and Revenue) and Shri Jagdish Prasad Sharma, Sub Divisional Officer

Allahabad High Court · (2004) 05 AHC CK 0216

Contempt of Courts Act, 1971 — Section 12, 20

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High Courts19 May 2004Allowed

Rambir Mishra Vs Union of India (UOI) and Others

Allahabad High Court · (2004) 5 AWC 3968

Allahabad High Court Rules, 1952 — Rule 2Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 136, 14, 226

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High Courts19 May 2004Allowed

Naresh, Jagpal, Shyam Singh and Bharat (In Jail) Vs State of U.P.

Allahabad High Court · (2004) 05 AHC CK 0188

Criminal Procedure Code, 1973 (CrPC) — Section 161, 82, 83Penal Code, 1860 (IPC) — Section 302, 307, 34, 379

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High Courts19 May 2004Dismissed

Balagat Husain Vs Vth Additional District Judge and Another

Allahabad High Court · (2004) 3 AWC 2754

Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 30

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High Courts19 May 2004Dismissed

Jugal Kishore Arora Vs Deputy Commissioner of Income Tax

Allahabad High Court · (2004) 192 CTR 174 : (2004) 269 ITR 133 : (2004) 141 TAXMAN 187

Income Tax Act, 1961 — Section 10(1), 2(1A), 253Income Tax Act, 1961 — Section 10(1), 2(1A), 253Income Tax Act, 1961 — Section 10(1), 2(1A), 253

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High Courts19 May 2004Allowed

Allahabad Jal Sansthan Vs State of U.P. and Others

Allahabad High Court · AIR 2004 All 366 : (2004) 3 AWC 2327 : (2004) 4 RCR(Civil) 847

Contract Act, 1872 — Section 62

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High Courts19 May 2004Allowed

Suresh Chand Agarwal Vs Director General of Income Tax (Investigation) and Others

Allahabad High Court · (2004) 191 CTR 274 : (2004) 269 ITR 22 : (2004) 139 TAXMAN 363

Income Tax Act, 1961 — Section 132, 132(1)

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