High Courts28 May 2004Allowed
Dinesh Kumar Vs IVth Additional District Judge and Others
Allahabad High Court · (2004) 3 AWC 2361
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 76 of 127
High Courts28 May 2004Dismissed
Lalloo Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2004) 3 AWC 2752
Army Act, 1950 — Section 21Army Rules, 1954 — Rule 129, 22Constitution of India, 1950 — Article 22, 33
High Courts28 May 2004Allowed
Smt. Kamla Devi Vs IInd Additional District Judge and Others
Allahabad High Court · AIR 2004 All 400 : (2004) 3 AWC 2341
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 13
High Courts28 May 2004Allowed
Mahendra Rai Vs Vice-Chancellor,Deen Dayal Upadhyaya University,Gorakhpur & Ors.
Allahabad High Court · (2004) 05 AHC CK 0118
High Courts28 May 2004Dismissed
Anant Ram Jain Vs VIth Additional District Judge and Others
Allahabad High Court · (2004) 4 AWC 3009
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts28 May 2004Dismissed
Santosh Vijay Srivastava Vs State of U.P. and Another
Allahabad High Court · (2004) 3 AWC 2331(1)
Constitution of India, 1950 — Article 14
High Courts28 May 2004Dismissed
Ram Kumar Vs State of U.P.
Allahabad High Court · (2005) CriLJ 339 : (2004) 1 UPLBEC 609
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts28 May 2004Allowed
Chandra Pal Singh Vs Bharat Singh and Others
Allahabad High Court · AIR 2005 All 75 : (2004) 4 AWC 3756 : (2005) 2 BC 15
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Article 127, 136
High Courts28 May 2004Dismissed
Masih Ullah Vs Labour Court , Allahabad and Another
Allahabad High Court · (2004) 5 AWC 4870
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 25B, 25B(2), 25F, 4K
High Courts28 May 2004Allowed
Commissioner of Trade Tax Vs New Universal Tannery
Allahabad High Court · (2008) 11 VST 414
Uttar Pradesh Trade Tax Act, 1948 — Section 3D
High Courts28 May 2004Allowed
Azadar Hussain (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 3 ACR 2224
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50, 55, 57
High Courts28 May 2004Dismissed
Commissioner of Trade Tax Vs Jyoti Glass Works
Allahabad High Court · (2005) 140 STC 398
Uttar Pradesh Trade Tax Act, 1948 — Section 3AAAA
High Courts28 May 2004Dismissed
Mrs. Martha S. Khan, Officiating Principal Emma Thompson School Vs Lalbagh Christian Educational Society and Others
Allahabad High Court · (2004) 5 AWC 4802
Constitution of India, 1950 — Article 226, 30, 30(1), 33
High Courts28 May 2004Allowed
C.S.T. Vs Suraj Rubber Industries
Allahabad High Court · (2008) 11 VST 480
Uttar Pradesh Sales Tax Act, 1948 — Section 3B, 4B
High Courts27 May 2004Dismissed
Shahid Hussain Vs Additional District Judge and Others
Allahabad High Court · (2005) 1 ARC 54
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts27 May 2004Allowed
Kapil Deo Srivastava Vs High Court of Judicature at Allahabad and Another
Allahabad High Court · (2004) 4 AWC 2987
High Courts27 May 2004Disposed Of
Satish Chandra Pant Vs Union of India and others
Allahabad High Court · (2004) 05 AHC CK 0114
High Courts27 May 2004Dismissed
Mohd. Minhajul Islam Vs Aligarh Muslim University and Others
Allahabad High Court · (2004) 3 AWC 2756
High Courts27 May 2004Allowed
Pooran Devi (Smt.) Vs Chief Engineer, Electricity Board and Others
Allahabad High Court · (2004) 102 FLR 803 : (2004) 3 UPLBEC 2292
Hindu Marriage Act, 1955 — Section 11
High Courts27 May 2004
Jakir Hussain Vs D.I.O.S. and Others
Allahabad High Court · (2004) 4 AWC 3178
Uttar Pradesh Intermediate Education Act, 1921 — Section 16FFUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 17, 8