COURT ARCHIVE

Allahabad High Court judgments, 2004

2,523 judgments · page 48 of 127

High Courts01 Sept 2004Allowed

Sankhdhari Singh Vs State of U.P.

Allahabad High Court · (2005) CriLJ 1377

Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 340, 482Penal Code, 1860 (IPC) — Section 193, 195(1)

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High Courts01 Sept 2004

U.P. State Road Transport Corporation and Another Vs Kalawati Devi and Others

Allahabad High Court · (2005) 4 ACC 425

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High Courts01 Sept 2004

Jawahar and Others (in Jail) Vs State of U.P.

Allahabad High Court · (2005) 1 ACR 94

Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302

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High Courts01 Sept 2004Dismissed

Siya Ram Vs State of U.P. and Others

Allahabad High Court · (2005) 5 AWC 4499

Constitution of India, 1950 — Article 14, 226Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975 — Rule 3, 5

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High Courts01 Sept 2004

CWT Vs Beni Ram Bansidhar Jain (HUF)

Allahabad High Court · (2005) 145 TAXMAN 342

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High Courts01 Sept 2004

Commissioner of Income Tax Vs United Trading Corpn.

Allahabad High Court · (2005) 145 TAXMAN 348

Income Tax Act, 1961 — Section 256, 32A, 35B, 80MM

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High Courts01 Sept 2004Dismissed

Yamuna Prasad Singh Vs State of U.P. and Others

Allahabad High Court · (2005) 2 AWC 1764(1) : (2004) 97 RD 682

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High Courts01 Sept 2004Dismissed

Mohd. Aslam Vs State of U.P. and Others

Allahabad High Court · (2005) 2 AWC 1861

Land Acquisition Act, 1894 — Section 11, 18, 4, 41, 42

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High Courts01 Sept 2004Dismissed

Commissioner of Income Tax Vs Raghubir Saran

Allahabad High Court · (2005) 145 TAXMAN 439

Income Tax Act, 1961 — Section 24(1), 24(1)(iv), 24(1)(vi), 256(1)

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High Courts01 Sept 2004

Ramesh Singh and Others (In Jail) Vs State of U.P.

Allahabad High Court · (2004) 3 ACR 3040

Penal Code, 1860 (IPC) — Section 149, 307, 323, 324, 34

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High Courts31 Aug 2004Allowed

The Commissioner, Trade Tax Vs S/S Krishna Khandsari Udyog

Allahabad High Court · (2004) 08 AHC CK 0331

Uttar Pradesh Trade Tax Act, 1948 — Section 11, 3A, 3D, 4B

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High Courts31 Aug 2004Allowed

The Commissioner, Trade Tax Vs S/S Ramapati Tewari Jainath Tewari

Allahabad High Court · (2004) 08 AHC CK 0330

Contract Act, 1872 — Section 182Uttar Pradesh Trade Tax Act, 1948 — Section 11, 2

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High Courts31 Aug 2004Allowed

U.P. State Electricity Board and Others Vs III Addl. Civil Judge and Others

Allahabad High Court · (2005) 1 AWC 537

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5

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High Courts31 Aug 2004Dismissed

Aman Ahmad Vs The State of U.P., The Executive Engineer, Gramin Abhiyantran Sewa Prakhand and Kunwar Pal

Allahabad High Court · (2004) 08 AHC CK 0302

Constitution of India, 1950 — Article 16, 226, 311

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High Courts31 Aug 2004Disposed Of

Goverdhan Prasad and Others (In Jail) Vs State of U.P.

Allahabad High Court · (2004) 3 ACR 3074

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313, 354(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302

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High Courts31 Aug 2004Allowed

Ram Kishan and Others Vs Sri Ganeshi

Allahabad High Court · (2005) 2 AWC 1283

Specific Relief Act, 1963 — Section 16

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High Courts31 Aug 2004Dismissed

Wahid Ali Vs State of U.P. and Others

Allahabad High Court · (2004) 08 AHC CK 0186

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 63(1), 88, 88(1), 88(5), 88(6)

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High Courts31 Aug 2004

Kunwarey Vs State of U.P.

Allahabad High Court · (2004) 08 AHC CK 0185

Penal Code, 1860 (IPC) — Section 376, 511

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High Courts31 Aug 2004

Commissioner of Income Tax Vs Varanasi Nagar Vikas

Allahabad High Court · (2004) 192 CTR 323 : (2005) 275 ITR 140

Income Tax Act, 1961 — Section 4Partnership Act, 1932 — Section 37

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High Courts31 Aug 2004

Commissioner of Income Tax Vs Mohan Steel Ltd.

Allahabad High Court · (2004) 191 CTR 279 : (2005) 273 ITR 479

Income Tax Act, 1961 — Section 37, 37(1)

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