High Courts08 Oct 2004Allowed
Committee of Management, Janta Inter College and Others Vs State of U.P. and Others
Allahabad High Court · (2005) 1 UPLBEC 671
Uttar Pradesh Intermediate Education Act, 1921 — Section 16(A), 16A(7)
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 32 of 127
High Courts08 Oct 2004
Brijesh Kumar Tewari and Another Vs State of U.P.
Allahabad High Court · (2005) 1 ACR 688
High Courts08 Oct 2004Allowed
Kanta Granites (Pvt.) Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2004) 10 AHC CK 0028
Constitution of India, 1950 — Article 30Income Tax Act, 1961 — Section 14(2), 15C(1), 15C(2)Uttar Pradesh Trade Tax Act, 1948 — Section 11, 4, 4A, 4A(1)
High Courts07 Oct 2004Partly Allowed
Anar Kali Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2005) 1 AWC 116 : (2004) 97 RD 683
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 25A
High Courts07 Oct 2004Allowed
Bisauli Vyapar Mandal and Others Vs State of U.P. and Others
Allahabad High Court · (2005) 1 UPLBEC 56
Uttar Pradesh Municipalities Act, 1916 — Section 134(2), 30, 31, 88
High Courts07 Oct 2004
United India Insurance Co. Ltd. Vs Sharafat Ali and Others
Allahabad High Court · (2005) 3 ACC 25
Motor Vehicles Act, 1988 — Section 166, 173
High Courts07 Oct 2004Dismissed
Delhi Gate Auto Service Station and Others Vs Bharat Petroleum Corporation Ltd.
Allahabad High Court · (2005) 1 AWC 106
Arbitration and Conciliation Act, 1996 — Section 9
High Courts07 Oct 2004Dismissed
Shiv Ram Yadav Vs State of U.P. and Others
Allahabad High Court · (2005) 1 AWC 113
Societies Registration Act, 1860 — Section 5A
High Courts07 Oct 2004Dismissed
Abid Ali Vs District Magistrate and Others
Allahabad High Court · (2005) 1 AWC 161
Uttar Pradesh Establishment and Regulation of Saw Mills Rules, 1978 — Rule 3, 5
High Courts07 Oct 2004Dismissed
Kanchan Lal and Others Vs State of U.P.
Allahabad High Court · (2004) 10 AHC CK 0087
Constitution of India, 1950 — Article 14English Sale of Goods Act, 1979 — Section 62
High Courts07 Oct 2004Allowed
Shaukat Husain Vs Smt. Saroj Bala and Another
Allahabad High Court · AIR 2005 All 273 : (2005) 1 ARC 21 : (2005) 1 AWC 324 : (2005) 98 RD 549 : (2005) 1 RD 549
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts07 Oct 2004Dismissed
N.K. Srivastava Vs Deputy General Manager, Punjab National Bank and Others
Allahabad High Court · (2005) 5 AWC 4331 : (2005) 1 ESC 568 : (2006) 106 FLR 386 : (2005) 2 LLJ 324 : (2005) 1 UPLBEC 732
Punjab National Bank Officer Employees (Discipline and Appeal) Regulations, 1977 — Regulation 6, 6(7)
High Courts07 Oct 2004
Shrimati Alka Devi Vs Regional Inspectress of Girls Schools Ist Region, District Inspector of Schools, Committee of Management of Mahadevi Ayodhyanath Kanya Uchchatar Madhyamik Vidyalaya and Smt. Vijai Tandon
Allahabad High Court · (2004) 10 AHC CK 0071
Constitution of India, 1950 — Article 136, 14, 226, 30(1), 311Government of India Act, 1935 — Section 256Industrial Disputes Act, 1947 — Section 10, 33, 33(2), 33A, 33C(2)
High Courts07 Oct 2004Dismissed
Arun Kumar and Another Vs Dev Shanker and Others
Allahabad High Court · (2005) 2 AWC 1447
Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 45, 47, 67, 68Succession Act, 1925 — Section 299, 59, 63
High Courts07 Oct 2004
Jai Prakash Sharma Vs State of U.P. and Others
Allahabad High Court · (2005) 1 ACR 390
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(8), 146, 482
High Courts07 Oct 2004
V.K. Jain Vs State of U.P. and Another
Allahabad High Court · (2005) 1 ACR 443 : (2005) 2 RCR(Criminal) 495
Criminal Procedure Code, 1973 (CrPC) — Section 202Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts07 Oct 2004Dismissed
Hari Shanker and Others Vs Shri Lala Ram alias Shiam Sunder, Sri Munna and Smt. Rajeshwari Devi
Allahabad High Court · (2005) 98 RD 278 : (2005) 1 RD 278
Hindu Succession Act, 1956 — Section 14(1)
High Courts06 Oct 2004
Commissioner of Income Tax Vs Motor and General Sales Ltd.
Allahabad High Court · (2005) 145 TAXMAN 540
Income Tax Act, 1961 — Section 256(1)
High Courts06 Oct 2004
Bramh Dev Prasad Vs State of U.P. and Others
Allahabad High Court · (2005) 6 AWC 5408 : (2005) 1 UPLBEC 659
Contract Act, 1872 — Section 23Uttar Pradesh Zila Parishad (Central Transferable Cadre) Rules, 1966 — Rule 26, 27
High Courts06 Oct 2004Partly Allowed
United India Insurance Company Limited Vs Madhu and Others
Allahabad High Court · (2005) 3 ACC 20