High Courts27 Oct 2004
Padam Nayan Gupta Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4338
Intermediate Education Act, 1981 — Section 16, 16CC
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 28 of 127
High Courts27 Oct 2004Dismissed
Ram Narain and Jai Narain Vs State of U.P. and Others
Allahabad High Court · (2005) 6 AWC 5345
High Courts27 Oct 2004Allowed
Smt. Sneh Lata Vs State of U.P. and Others
Allahabad High Court · (2005) 6 AWC 5442
Uttar Pradesh Recruitment Rules, 1974 — Rule 5
High Courts26 Oct 2004Allowed
Premier Vinyl Flooring Ltd. Vs Commissioner of Trade Tax
Allahabad High Court · (2008) 11 VST 346
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 15A(1)(a)
High Courts26 Oct 2004Dismissed
Bachoo Lal and Others Vs Vishnu Sharma (Decd.) by L.R. and Others
Allahabad High Court · (2005) 3 AWC 2384 : (2005) 2 AWC 2384
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts26 Oct 2004
Jogendra alias Dujendra and Another Vs State
Allahabad High Court · (2005) CriLJ 1400
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 394
High Courts26 Oct 2004Dismissed
Shobha Ram Vs Raj Dutt
Allahabad High Court · (2005) 2 AWC 1839
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Oct 2004Dismissed
Smt. Yashoda Devi and Others Vs Collector and Others
Allahabad High Court · (2005) 3 AWC 2377 : (2005) 2 AWC 2377
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117(1), 117(6), 229B
High Courts26 Oct 2004
Anil Bulk Carriers (P) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2005) 194 CTR 226 : (2005) 276 ITR 625
Central Motor Vehicles Rules, 1989 — Rule 47Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 32
High Courts26 Oct 2004Allowed
Moinuddin Vs Union of India (UOI) and Another
Allahabad High Court · (2005) 6 AWC 5404 : (2005) 1 ESC 572
Constitution of India, 1950 — Article 311, 311(1), 311(2)Official Secrets Act, 1923 — Section 3, 9
High Courts26 Oct 2004Dismissed
Rakesh Kumar Vs State of U.P., Director General of Police, Additional Director General and Commandant 15th Battalion
Allahabad High Court · (2005) 5 AWC 4339
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 132, 147, 148, 253, 506
High Courts25 Oct 2004
Commissioner of Income Tax Vs Ram Prasad
Allahabad High Court · (2005) 145 TAXMAN 442
Income Tax Act, 1961 — Section 256, 40
High Courts25 Oct 2004Dismissed
Ved Prakash Agrawal Vs Nagar Palika
Allahabad High Court · (2005) 2 ESC 1235
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Oct 2004Dismissed
Managing Director/Regional Manager, U.P.S.R.T. Corporation and Another Vs Smt. Dharma Devi and Others
Allahabad High Court · (2005) 3 AWC 2380 : (2005) 2 AWC 2380
Penal Code, 1860 (IPC) — Section 279, 304, 337, 338, 427
High Courts25 Oct 2004Allowed
Abdullah Vs District Magistrate and Another
Allahabad High Court · (2005) 1 UPLBEC 264
Uttar Pradesh Land Revenue Act, 1901 — Section 28
High Courts25 Oct 2004Allowed
Committee of Management, Sri Rameshwar Prasad Balika Higher Secondary School and Another Vs Joint Director of Education, Azamgarh Region, Azamgarh/Recognition Committee under the Chairmanship of Joint Director of Education, Azamgarh Region and Others
Allahabad High Court · (2005) 5 AWC 5102 : (2005) 2 UPLBEC 1220
Uttar Pradesh Intermediate Education Act, 1921 — Section 6A(7)
High Courts25 Oct 2004Allowed
Shri Nath Vs IIIrd Additional District Judge and Another
Allahabad High Court · (2005) 1 ARC 361
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)
High Courts25 Oct 2004Partly Allowed
Committee of Management, Shri Nehru Inter College, Patherwan and Another Vs District Inspector of Schools and Others
Allahabad High Court · (2005) 6 AWC 5421 : (2005) 2 UPLBEC 1796
High Courts15 Oct 2004Dismissed
Sheshdhar Awasthi Vs State of U.P. and Others
Allahabad High Court · (2005) 5 AWC 4342
Constitution of India, 1950 — Article 14, 226
High Courts15 Oct 2004Dismissed
Deoki Nandan Chaurasiya Vs Bakshi Brothers
Allahabad High Court · (2005) 98 RD 562 : (2005) 1 RD 562
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 11(1), Order 21 Rule 11(2), Order 21 Rule 6