High Courts13 Feb 2004Disposed Of
Ved Prakash Joshi Vs Amrit Prakash and Others
Allahabad High Court · (2004) 101 FLR 837 : (2004) 3 LLJ 54 : (2004) 1 UPLBEC 972
Contempt of Courts Act, 1971 — Section 12
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 114 of 127
High Courts13 Feb 2004Allowed
H.N. Jain Vs National Textile Corporation Ltd.
Allahabad High Court · (2004) 2 AWC 1807
Constitution of India, 1950 — Article 12, 14Penal Code, 1860 (IPC) — Section 509
High Courts13 Feb 2004
State of U.P. Vs Ajai Kumar and Others
Allahabad High Court · (2004) CriLJ 3926
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts13 Feb 2004Allowed
State of U.P. and Others Vs Dasrath Prasad Yadav and Others
Allahabad High Court · (2004) 5 AWC 3912
Constitution of India, 1950 — Article 12Societies Registration Act, 1860 — Section 1, 2, 20, 3, 5Uttar Pradesh Absorption of Retrenched Employees of Government or Public Corporation in Government Service (Rescission of Rules) Rules, 1991 — Rule 2
High Courts13 Feb 2004Dismissed
Shyam Babu and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1875
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 151, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Feb 2004Dismissed
Manager, Oriental Insurance Co. Vs Smt. Kasturi Devi and Others
Allahabad High Court · (2004) 5 AWC 4303
High Courts12 Feb 2004Dismissed
Rajdei Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2004) 5 AWC 4432 : (2004) 96 RD 444
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11
High Courts12 Feb 2004Allowed
S.S.L. Verma Vs U.P. Co-operative Bank Ltd. and Others
Allahabad High Court · (2004) 5 AWC 4484
High Courts12 Feb 2004Dismissed
Hindalco Industries Ltd. Vs Appellate Authority, under the Payment of Gratuity Act and Others
Allahabad High Court · (2004) 101 FLR 1063 : (2004) 3 LLJ 148
Payment of Gratuity Act, 1972 — Section 4(6)
High Courts12 Feb 2004Allowed
Udai Pal Vs Adhikshak and Others
Allahabad High Court · (2004) CriLJ 2695
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2)
High Courts12 Feb 2004Disposed Of
Oriental Insurance Company Ltd. Vs Smt. Nargis and Others
Allahabad High Court · (2004) ACJ 1502 : (2004) 3 AWC 1912
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts12 Feb 2004Allowed
Budhdhoo Ram Vs District Inspector of Schools and Others
Allahabad High Court · (2004) 2 UPLBEC 1113
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 6Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 2(2)
High Courts12 Feb 2004Allowed
Pramod Kumar Gupta Vs Ist Addl. D.J. and Others
Allahabad High Court · (2004) 3 AWC 2648
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts12 Feb 2004Allowed
Ram Lalit (in Jail) Vs Adhikshak, District Jail and Others
Allahabad High Court · (2004) CriLJ 3548
National Security Act, 1980 — Section 3(2)
High Courts12 Feb 2004
Oriental Insurance Company Limited Vs Nargis and Others
Allahabad High Court · (2006) 3 ACC 296
Motor Vehicles Act, 1988 — Section 173
High Courts12 Feb 2004Dismissed
Hindalco Industries Ltd. , Renukoot, Vs Controlling Authority and Others
Allahabad High Court · (2004) 5 AWC 4275
Industrial Disputes Act, 1947 — Section 11APayment of Gratuity Act, 1972 — Section 4(6), 7(4)
High Courts12 Feb 2004Allowed
R.P. Sharma Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 4318
Uttar Pradesh Excise Act, 1910 — Section 3(9)
High Courts11 Feb 2004Allowed
New Okhla Industrial Development Authority Vs Dabur Containers (P.) Ltd.
Allahabad High Court · (2004) 5 AWC 4305
Specific Relief Act, 1963 — Section 34, 41Transfer of Property Act, 1882 — Section 106, 111, 114AUttar Pradesh Industrial Area Development Act, 1976 — Section 14, 14(1)
High Courts11 Feb 2004Disposed Of
Devendra Kumar Nailwal Vs State of U.P. and Others
Allahabad High Court · (2004) 3 AWC 1982 : (2004) 3 UPLBEC 2928
Constitution of India, 1950 — Article 226
High Courts11 Feb 2004Dismissed
Prashad Awasthi Vs District Administrative Committee and Anothers
Allahabad High Court · (2004) 02 AHC CK 0152
Constitution of India, 1950 — Article 226Uttar Pradesh Primary Agricultural Credit Societies Centralised Services Regulations, 1978 — Regulation 60