High Courts23 Feb 2004Dismissed
Smt. Chunni Devi and Another Vs Additional District Judge and Others
Allahabad High Court · (2004) 2 AWC 1532 : (2004) 96 RD 436 : (2004) 1 RD 436
Civil Procedure Code, 1908 (CPC) — Section 9
COURT ARCHIVE
Allahabad High Court judgments, 2004
2,523 judgments · page 111 of 127
High Courts23 Feb 2004Disposed Of
Mohd. Moveen Vs State of U.P. and Others
Allahabad High Court · (2004) 2 UPLBEC 1178
High Courts23 Feb 2004Allowed
U.P. State Electricity Board Vs Presiding Officer, Labour Court Vth and Another
Allahabad High Court · (2004) 2 AWC 1533
Electricity (Supply) Act, 1948 — Section 5
High Courts23 Feb 2004Dismissed
Nand Rani Vs Civil Judge, Junior Division and Others
Allahabad High Court · AIR 2004 All 307 : (2004) 5 AWC 4005
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 47Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 47Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 47
High Courts23 Feb 2004Dismissed
K.N. Srivastava Vs State Bank of India and Others
Allahabad High Court · (2004) 4 AWC 3404
High Courts23 Feb 2004Allowed
Shiv Nandan and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2005) CriLJ 3047
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 161Penal Code, 1860 (IPC) — Section 302, 396
High Courts23 Feb 2004Allowed
Sandeep Kumar minor, through his next friend Smt. Sarla Devi his own mother Vs Addl. Civil Judge and Others
Allahabad High Court · (2005) 98 RD 756 : (2005) 1 RD 756
Specific Relief Act, 1963 — Section 31Transfer of Property Act, 1882 — Section 41Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts23 Feb 2004
Smt. Ratna Prabha Misra Vs State of U.P. and Another
Allahabad High Court · (2004) 5 AWC 4149
High Courts23 Feb 2004Dismissed
Anand Prakash and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 5 AWC 4289
Land Acquisition Act, 1894 — Section 17, 23, 4
High Courts20 Feb 2004Dismissed
Surendra Singh and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1894
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Feb 2004Allowed
Sunil Mishra Vs Union of India (UOI) and Others
Allahabad High Court · (2004) 2 ACR 1207
National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Feb 2004Allowed
Darshan Singh and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 2 ACR 1226
Penal Code, 1860 (IPC) — Section 201, 302, 307, 323, 34
High Courts20 Feb 2004Dismissed
Asa Ram Yadav and Others Vs State of U.P. and Another
Allahabad High Court · (2004) 3 AWC 2198
Land Acquisition Act, 1894 — Section 11, 11A, 17, 6, 9
High Courts20 Feb 2004Disposed Of
Hari Shanker and Others Vs Cane Commissioner and Others
Allahabad High Court · (2004) 2 AWC 1623
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 15(2), 15(3)Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1954 — Rule 108
High Courts20 Feb 2004Dismissed
Lokesh Patawari Vs State of U.P. and Others
Allahabad High Court · AIR 2004 All 276 : (2004) 3 AWC 2191 : (2005) 2 CivCC 193
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts20 Feb 2004Disposed Of
Sia Ram Vs IIIrd Additional District Judge,Mainpuri & Ors.
Allahabad High Court · (2004) 02 AHC CK 0156
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16
High Courts20 Feb 2004Dismissed
Kajal Restaurant and Bar and Agra and Ors. Vs State of U.P.through Secretary Finance,Revenue U.P.at Lucknow & Ors.
Allahabad High Court · (2004) 02 AHC CK 0146
High Courts20 Feb 2004Disposed Of
Tripurari Vs State of U.P.
Allahabad High Court · (2004) 02 AHC CK 0104
Penal Code, 1860 (IPC) — Section 307, 324
High Courts20 Feb 2004
Mohan Lal and Ors. Vs Radhey Shyam & Ors.
Allahabad High Court · (2004) 02 AHC CK 0082
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Feb 2004Dismissed
Panchu Ram Vs State of U.P. and Others
Allahabad High Court · (2004) 3 AWC 2143 : (2004) 97 RD 317
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11A, 17(1), 4(1), 6