Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 27(2)Uttar Pradesh Zila Panchayats (Settlement of Disputes Relating to Membership) Rules, 1994 — Rule 4, 50, 53, 6

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High Courts31 Mar 2003

Sidhua and Others (in Jail) Vs State of U.P.

Allahabad High Court · (2003) 2 ACR 1992

Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 202

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High Courts31 Mar 2003

Tula Ram and Others Vs State of U.P.

Allahabad High Court · (2003) 2 ACR 1987

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts28 Mar 2003Allowed

New Okhla Industrial Development Authority Vs Atar Singh and Others

Allahabad High Court · AIR 2003 All 326 : (2003) 3 AWC 2405

Limitation Act, 1963 — Section 5Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 5, 7

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High Courts28 Mar 2003Dismissed

Uma Kant Mishra and Others Vs Allahabad Development Authority and Others

Allahabad High Court · (2003) 3 AWC 1735

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High Courts28 Mar 2003Dismissed

Ram Adhar Kushwaha Vs State of U.P. and Others

Allahabad High Court · (2003) 2 AWC 1447

Constitution of India, 1950 — Article 141

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High Courts28 Mar 2003Allowed

Sri Chand Vs State of U.P.

Allahabad High Court · (2003) CriLJ 4094

Criminal Procedure Code, 1973 (CrPC) — Section 340

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High Courts28 Mar 2003

Satyadeo Pasi (in Jail) Vs State of U.P.

Allahabad High Court · (2003) 2 ACR 1665

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts28 Mar 2003

K.D. Yadav Vs ITAT

Allahabad High Court · (2003) 131 TAXMAN 504

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High Courts27 Mar 2003

Islamuddin (in Jail) Vs State of U.P. and Another

Allahabad High Court · (2003) 3 ACR 2413

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 309, 309(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 8

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High Courts27 Mar 2003Dismissed

Commissioner, Sales Tax Vs Mukund Das Nar Singh Das

Allahabad High Court · (2006) 143 STC 122

Uttar Pradesh Trade Tax Act, 1948 — Section 21, 8(1)

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High Courts27 Mar 2003Dismissed

Bhola Yadav Vs State of U.P. and Others

Allahabad High Court · (2003) 5 AWC 4004

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