High Courts18 Apr 2003Dismissed
Hari Prakash Singh Vs Member Secretary, Cadre Authority Co-operative Bank Centralised Services and Others
Allahabad High Court · (2003) 5 AWC 4407 : (2004) 1 LLJ 257 : (2003) 2 UPLBEC 1168
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 84 of 117
High Courts18 Apr 2003Allowed
Goodage Rubber Works Vs State of U.P. and Others
Allahabad High Court · (2004) 137 STC 253
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 4A
High Courts18 Apr 2003Allowed
Ram Janam (in Jail) Vs State of U.P. and Another
Allahabad High Court · (2003) 2 ACR 1605 : (2003) 4 RCR(Criminal) 592
High Courts18 Apr 2003Allowed
Anarsi Ram Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 2464
Constitution of India, 1950 — Article 14, 226Uttar Pradesh Nagar Mahapalika Sewa Niyamawali, 1962 — Rule 35
High Courts18 Apr 2003Allowed
N.K. Agrawal and Others Vs Kashi Gramin Bank and Others
Allahabad High Court · (2003) 3 AWC 2280 : (2003) 2 UPLBEC 1333
High Courts18 Apr 2003Allowed
Somani Iron and Steels Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2003) 185 CTR 632 : (2003) 262 ITR 189
High Courts18 Apr 2003
K.N. Dwivedi Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 3 AWC 2380
Constitution of India, 1950 — Article 12
High Courts18 Apr 2003Dismissed
Dr. Ranjana Tiwari Vs Director of Higher Education and Others
Allahabad High Court · (2003) 3 AWC 2366
Uttar Pradesh Higher Education Services Commission (Procedure for Selection of Teachers) Regulations, 1983 — Regulation 5, 7(3)Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13
High Courts18 Apr 2003
N.P. Sarabhai Vs State of U.P. and Others
Allahabad High Court · (2003) 3 AWC 2392 : (2003) 3 UPLBEC 2110
High Courts18 Apr 2003Allowed
Abhishek Srivastava and Others Vs Banaras Hindu University and Others
Allahabad High Court · (2003) 3 AWC 2481 : (2003) 2 UPLBEC 1249 : (2003) 2 UPLBEC 1152
Banaras Hindu University Ordinance — Ordinance 3Civil Procedure Code, 1908 (CPC) — Section 11Postgraduate Medical Education Regulations, 2000 — Regulation 9
High Courts18 Apr 2003Dismissed
Sanjay Saxena Vs Chairman, LIC and Others
Allahabad High Court · (2003) 3 AWC 2559 : (2003) 97 FLR 1050 : (2003) 3 LLJ 116 : (2003) 2 UPLBEC 1143
High Courts18 Apr 2003
Sangam Lal Singh (in Jail) Vs State of U.P.
Allahabad High Court · (2004) CriLJ 95
Penal Code, 1860 (IPC) — Section 109, 300, 302
High Courts18 Apr 2003Allowed
Calcutta Silicate and Chemical Industries and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (2004) 138 STC 459
Uttar Pradesh Trade Tax Act, 1948 — Section 4A
High Courts18 Apr 2003Dismissed
Sushila Tyagi (Dr.) Vs State of U.P. and Others
Allahabad High Court · (2003) 3 UPLBEC 2100
Constitution of India, 1950 — Article 226
High Courts18 Apr 2003Allowed
Sharda Prasad Srivastava Vs State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 3524 : (2003) 3 UPLBEC 2106(1) : (2003) 3 UPLBEC 2106
Constitution of India, 1950 — Article 14, 16
High Courts18 Apr 2003
Pooran (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 2 ACR 1924
Penal Code, 1860 (IPC) — Section 147, 148, 300, 302, 304
High Courts18 Apr 2003Dismissed
Radhey Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 275
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Apr 2003Dismissed
Sushil Singh Vs Prabhu Narain Yadav and Others
Allahabad High Court · AIR 2003 All 331
Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 100, 101, 81, 82, 83Conduct of Elections Rules, 1961 — Rule 94A
High Courts17 Apr 2003Allowed
Kaushlesh Narain Singh and Others Vs Upper Ayukt, Pratham Mandal and Others
Allahabad High Court · (2003) 3 AWC 2578
High Courts17 Apr 2003Dismissed
Adarsh Brick Kiln Industry Vs Chairman of Prevention and Control of Pollution and Control of Water and Others
Allahabad High Court · AIR 2004 All 58 : (2003) 3 AWC 2579
Air (Prevention and Control of Pollution) Act, 1981 — Section 31, 5, 6