COURT ARCHIVE

Allahabad High Court judgments, 2003

2,544 judgments · page 8 of 128

High Courts03 Dec 2003Allowed

Munir Bux Vs Nathoo

Allahabad High Court · (2003) 12 AHC CK 0093

High Courts03 Dec 2003Dismissed

Agra Beverages Corporation Pvt. Ltd. Vs U.P.State Electricity Board & Anr.

Allahabad High Court · (2003) 12 AHC CK 0086

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49

High Courts03 Dec 2003

No.7771092 P Hav/MP Virendra Pal Vs Union of India & Ors.

Allahabad High Court · (2003) 12 AHC CK 0068

Constitution of India, 1950 — Article 226

High Courts03 Dec 2003

Verendra Pal Vs Union of India (UOI) and Others

Allahabad High Court · (2004) 1 AWC 244 : (2004) 1 UPLBEC 612

Constitution of India, 1950 — Article 226, 226(2)

High Courts03 Dec 2003Dismissed

Sanjeev Kumar and Others Vs Union of India (UOI) and Others

Allahabad High Court · (2004) 1 AWC 635

Constitution of India, 1950 — Article 16, 343(1)

High Courts03 Dec 2003Dismissed

Basant Vs Additional Commissioner, Azamgarh Region and Others

Allahabad High Court · (2004) 1 AWC 716 : (2004) 96 RD 154 : (2004) 1 RD 154

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141 , 151Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 229D, 341

High Courts03 Dec 2003

Shyam Mohan Lal Vs Gorakhpur University and Others

Allahabad High Court · (2004) 2 AWC 1228 : (2004) 1 UPLBEC 749

Arbitration and Conciliation Act, 1996 — Section 21, 8, 9Civil Procedure Code, 1908 (CPC) — Section 9

High Courts03 Dec 2003Dismissed

Akhilesh Kumar Singh Vs State of U.P. and Others

Allahabad High Court · (2004) 1 AWC 192 : (2004) 1 UPLBEC 539

Constitution of India, 1950 — Article 14, 16

High Courts03 Dec 2003Allowed

Dr. Prana Vir Singh Vs Chancellor, Chandra Shekhar Azad University of Agriculture and Technology and Others

Allahabad High Court · (2004) 1 AWC 240 : (2004) 2 UPLBEC 1445

Constitution of India, 1950 — Article 14, 16

High Courts03 Dec 2003Allowed

P. Anand and Sons Vs Commissioner of Sales Tax

Allahabad High Court · (2006) 146 STC 108

Income Tax Act, 1961 — Section 147, 147(a)Uttar Pradesh Sales Tax Act, 1948 — Section 11, 21Uttar Pradesh Sales Tax Rules, 1948 — Rule 41(7)

High Courts03 Dec 2003Allowed

Ram Ji Rai Vs Secretary Secondary Education Service Commission and Others

Allahabad High Court · (2004) 1 AWC 630 : (2004) 2 UPLBEC 1797

Uttar Pradesh Secondary Education Services Commission Rules, 1983 — Rule 9

High Courts03 Dec 2003

Smt. Shail Vs Manoj Kumar Yadav and Others

Allahabad High Court · (2004) 1 ACR 11

Contempt of Courts Act, 1971 — Section 12, 20Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Family Courts Act, 1984 — Section 11, 12, 21, 9

High Courts02 Dec 2003Dismissed

Allen Bradley India Ltd. Vs Union of India

Allahabad High Court · (2004) 137 TAXMAN 363

High Courts02 Dec 2003Dismissed

Smt. Manju Jaiswal and Others Vs Recovery Officer, D.R.T. and Others

Allahabad High Court · (2004) 1 AWC 226 : (2005) 1 BC 373 : (2004) 96 RD 102 : (2004) 1 RD 102

Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 30

High Courts02 Dec 2003Disposed Of

Masook Ali Vs State of U.P.& Ors.

Allahabad High Court · (2003) 12 AHC CK 0071

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)

High Courts02 Dec 2003Dismissed

Bijendra Singh Vs State of U.P.

Allahabad High Court · (2004) CriLJ 1892 : (2004) 3 RCR(Criminal) 193

Penal Code, 1860 (IPC) — Section 324, 325

High Courts02 Dec 2003Dismissed

Rama Kant Dwivedi Vs Lalta Prasad and Others

Allahabad High Court · (2004) 2 AWC 1267

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 47Constitution of India, 1950 — Article 226Presidency Towns Insolvency Act, 1909 — Section 17

High Courts02 Dec 2003Dismissed

Ram Prasad Gupta Vs Allahabad Bank and Another

Allahabad High Court · (2004) 1 AWC 697 : (2004) 2 LLJ 531 : (2004) 1 UPLBEC 611

High Courts01 Dec 2003Dismissed

Smt. Ribha Devi and Others Vs Rent Control and Eviction Officer and Another

Allahabad High Court · (2004) 1 AWC 4

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16

High Courts01 Dec 2003Allowed

Ramapati Vs Collector and Others

Allahabad High Court · (2004) 1 AWC 1 : (2004) 1 UPLBEC 797

Land Acquisition Act, 1894 — Section 11, 28A