High Courts07 May 2003Dismissed
Naeem Vs District Magistrate and Others
Allahabad High Court · (2003) CriLJ 4651 : (2003) 4 RCR(Criminal) 776
National Security Act, 1980 — Section 3(2)
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 75 of 117
High Courts07 May 2003Allowed
Nasiruddin Siddiqui and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 5560
Uttar Pradesh High Schools and Intermediate Colleges Act, 1997 — Section 5Uttar Pradesh Junior High School Act, 1978 — Section 4, 5
High Courts07 May 2003
Naeem (in Jail) Vs District Magistrate, and Others
Allahabad High Court · (2003) 2 ACR 1943
National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 379Uttar Pradesh Prevention of Cow Slaughter Act, 1955 — Section 3, 8
High Courts07 May 2003Allowed
Rathi Super Steel Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2004) 138 STC 646
Uttar Pradesh Trade Tax Act, 1948 — Section 10, 4A
High Courts06 May 2003
Commissioner of Income Tax Vs Juhi Metal Works
Allahabad High Court · (2004) 140 TAXMAN 306
Income Tax Act, 1961 — Section 147, 256, 80J
High Courts06 May 2003
Juhi Metal Works Vs Commissioner of Income Tax
Allahabad High Court · (2003) 132 TAXMAN 887
Income Tax Act, 1961 — Section 147, 256, 80J
High Courts06 May 2003
Shiv Narain Karmandra Narain Vs Commissioner of Income Tax
Allahabad High Court · (2003) 132 TAXMAN 886
Income Tax Act, 1961 — Section 256, 43
High Courts06 May 2003Dismissed
Waqf Dargah Shah Mohammad and Others Vs U.P. Sunni Central Board of Waqf
Allahabad High Court · (2003) 5 AWC 3469
Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 83
High Courts06 May 2003
Commissioner of Income Tax Vs Kailash Kumar Dixit (HUF)
Allahabad High Court · (2003) 185 CTR 17
Income Tax Act, 1961 — Section 171Income Tax Act, 1961 — Section 171Income Tax Act, 1961 — Section 171
High Courts06 May 2003Dismissed
Ganesh Shankar Pandey and Company Vs Union of India (UOI) and Others
Allahabad High Court · AIR 2004 All 26 : (2003) 3 ARBLR 11 : (2003) 5 AWC 3483
Arbitration and Conciliation Act, 1996 — Section 11Arbitration and Conciliation Act, 1996 — Section 11Arbitration and Conciliation Act, 1996 — Section 11
High Courts06 May 2003Disposed Of
Ramzan and Ors.; Ibne Hasan and Anr. Vs State of U.P.
Allahabad High Court · (2003) 05 AHC CK 0155
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts06 May 2003
Upper Doab Sugar Mills Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2003) 185 CTR 344 : (2003) 263 ITR 97
Income Tax Act, 1961 — Section 216
High Courts06 May 2003
Commissioner of Income Tax Vs Kailash Kumar Dixit
Allahabad High Court · (2003) 132 TAXMAN 597
Income Tax Act, 1961 — Section 256
High Courts06 May 2003Allowed
U.P. State Road Transport Corporation Vs The State of U.P. and Others
Allahabad High Court · (2003) 5 AWC 3531 : (2003) 3 UPLBEC 2372
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts06 May 2003
Commissioner of Income Tax Vs Juhi Metal Works Juhi Metal Works Vs Commissioner of Income Tax
Allahabad High Court · (2004) 187 CTR 344 : (2003) 263 ITR 287
Income Tax Act, 1961 — Section 147, 80J, 80J(6A)
High Courts06 May 2003
Shrilal (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2372
Criminal Procedure Code, 1973 (CrPC) — Section 13, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 May 2003
Commissioner of Income Tax Vs J.P. Bhatia
Allahabad High Court · (2003) 264 ITR 626
High Courts06 May 2003Dismissed
Akhilesh Kumar Naik (Nayak) Vs K.G. Ramchandran
Allahabad High Court · (2003) 5 AWC 4228
Contempt of Courts Act, 1971 — Section 12
High Courts06 May 2003Dismissed
Dhanpati (D) through L.R. Vs Board of Revenue and Others
Allahabad High Court · (2003) 5 AWC 4296
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 333
High Courts05 May 2003
Bhagwati Prasad (in Jail) Vs State
Allahabad High Court · (2003) 3 ACR 2692
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 323, 34