High Courts08 Aug 2003
Sunil Yadav Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4663
Uttar Pradesh Municipal Corporation Act, 1959 — Section 373
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 48 of 117
High Courts08 Aug 2003Dismissed
United India Insurance Co. Ltd. Vs Astarul Nissa and Others
Allahabad High Court · (2004) 3 ACC 828 : (2004) 1 ACC 463 : (2005) ACJ 982 : (2003) 6 AWC 4743
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(2), 2(18), 92A
High Courts08 Aug 2003
Tayyab Khan Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2652
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 319(1), 482
High Courts08 Aug 2003Dismissed
Braj Pal Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · (2003) 6 AWC 5141
Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 237, 238
High Courts08 Aug 2003Allowed
Chilhuwan Vs State of U.P. and Others
Allahabad High Court · (2003) 4 AWC 3245 : (2003) 95 RD 376
Constitution of India, 1950 — Article 14
High Courts08 Aug 2003Allowed
Sachchidanand Sahkari Awas Samiti Ltd. Vs Greater Noida Industrial Development Authority and Another
Allahabad High Court · (2003) 4 AWC 3246
Constitution of India, 1950 — Article 14, 226
High Courts08 Aug 2003Allowed
Shiv Shanker Prasad Dwivedi Vs Deputy Director of Education, IV Region and Others
Allahabad High Court · (2003) 4 AWC 3356 : (2003) 3 UPLBEC 2415
Uttar Pradesh Intermediate Education Act, 1921 — Section 16GUttar Pradesh Intermediate Education Regulations, 1921 — Regulation 36, 37
High Courts08 Aug 2003
Shiva Ji Singh and Others Vs High Court of Judicature at Allahabad and Another
Allahabad High Court · (2003) 4 AWC 3259
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 4(1)
High Courts08 Aug 2003
Ahmad Ali Khan Vs Tax Recovery Officer
Allahabad High Court · (2004) 136 TAXMAN 324
High Courts08 Aug 2003Dismissed
State of Uttar Pradesh and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 264 ITR 239
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 201(1A), 264
High Courts08 Aug 2003
Shamsuddin (in Jail) Vs State
Allahabad High Court · (2003) 3 ACR 2654
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts08 Aug 2003Dismissed
Yogendra Mohan Tiwari Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 4942
High Courts08 Aug 2003Dismissed
Raj Bahadur Tiwari Vs Pradeep Kumar and Another
Allahabad High Court · (2003) 6 AWC 5707
High Courts08 Aug 2003Dismissed
Arvind Kumar Rai Vs U.P. Public Service Commission and Another
Allahabad High Court · (2003) 6 AWC 4615
Constitution of India, 1950 — Article 14, 16, 226
High Courts07 Aug 2003
Om Prakash and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 3 ACR 2641 : (2004) 1 RCR(Criminal) 528
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Aug 2003Dismissed
Ginni Filaments Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (2003) 6 AWC 4649
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 3
High Courts07 Aug 2003
Simson Andreu Egbert Vs State
Allahabad High Court · (2003) 3 ACR 2662
Constitution of India, 1950 — Article 356Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)
High Courts07 Aug 2003Dismissed
U.P. Avas Evam Vikas Parishad Vs Nagar Mahapalika Tribunal and Others
Allahabad High Court · (2004) 100 FLR 1259 : (2003) 3 UPLBEC 1951
Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 226, 227
High Courts07 Aug 2003Allowed
Commissioner of Wealth Tax Vs Surendra Nath Gupta
Allahabad High Court · (2004) 189 CTR 50
Wealth Tax Act, 1957 — Section 27(3)