High Courts12 Sept 2003Allowed
Ahmad Jameel and Another Vs Additional Commissioner (Administration) and Others
Allahabad High Court · (2004) 1 AWC 122 : (2003) 95 RD 429
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 176A(2)
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 36 of 117
High Courts12 Sept 2003Dismissed
Shanti Devi and Ors. Vs Civil Judge (SD),Mohanlalganj,Lucknow & Ors.
Allahabad High Court · (2003) 09 AHC CK 0182
Constitution of India, 1950 — Article 226
High Courts12 Sept 2003Disposed Of
Jai Prakash; Param Singh Vs District Magistrate,Rampur & Ors.
Allahabad High Court · (2003) 09 AHC CK 0173
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2)
High Courts12 Sept 2003Allowed
Ejaz Ahmad and Others Vs United India Insurance Co. Ltd. and Others
Allahabad High Court · (2004) 2 ACC 236 : (2005) ACJ 1421 : (2003) 4 AWC 3412
Motor Vehicles Act, 1988 — Section 147
High Courts12 Sept 2003Allowed
Shanti Swaroop Agarwal Vs U.P. State Road Transport Corporation
Allahabad High Court · (2004) 1 ACC 179 : (2005) ACJ 1501 : (2003) 6 AWC 5037
High Courts12 Sept 2003
Mannu Lal and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1005
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 29Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 2
High Courts12 Sept 2003Allowed
Gas Authority of India Ltd. Vs State of U.P. and Others
Allahabad High Court · (2003) 6 AWC 5012
Constitution of India, 1950 — Article 16, 21Land Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 4
High Courts12 Sept 2003Dismissed
Aditya Narayan Singh Vs State Election Commission and Another
Allahabad High Court · (2003) 4 AWC 3384
High Courts12 Sept 2003Allowed
Gas Authority of India Vs State of U.P. and Others
Allahabad High Court · (2004) 1 UPLBEC 73
Land Acquisition Act, 1894 — Section 23
High Courts12 Sept 2003
Kamla Trust Vs Commissioner of Sales Tax
Allahabad High Court · (2006) 146 STC 462
Uttar Pradesh Sales Tax Act, 1948 — Section 11, 4B, 4B(2), 4B(6)
High Courts11 Sept 2003Allowed
National Thermal Power Corporation Ltd. Vs State of Uttar Pradesh and Others
Allahabad High Court · (2003) 6 AWC 5170 : (2003) 3 UPLBEC 2649
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 23, 50(2)
High Courts11 Sept 2003Allowed
J.H.V. Sugar Corporation Ltd. Vs Chief Controlling Revenue Authority and Others
Allahabad High Court · AIR 2004 All 60
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47, 47A(1), 47A(4), 56
High Courts11 Sept 2003Allowed
Vijay Kumar Banerjee Vs Arun Kumar Chakravarty and Others
Allahabad High Court · AIR 2004 All 29 : (2003) 95 RD 462
Succession Act, 1925 — Section 276
High Courts11 Sept 2003Disposed Of
Abhimanyu Singh and Another Vs Banaras Hindu University and Another
Allahabad High Court · (2003) 4 AWC 3115 : (2004) 1 UPLBEC 47
Constitution of India, 1950 — Article 14, 16
High Courts11 Sept 2003Allowed
Dr. Avinesh Kumar Agarwal Vs Assistant Director of Income Tax (Investigation) and Others
Allahabad High Court · (2003) 184 CTR 587 : (2004) 269 ITR 388
Income Tax Act, 1961 — Section 131Income Tax Act, 1961 — Section 131Income Tax Act, 1961 — Section 131
High Courts11 Sept 2003Allowed
Hanoman Prasad Mishra Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1027
Limitation Act, 1963 — Section 5
High Courts11 Sept 2003Allowed
Vijai Kumar Banerjee Vs Arun Kumar Chakrawarti and Others
Allahabad High Court · (2003) 6 AWC 5002
Succession Act, 1925 — Section 294, 63
High Courts11 Sept 2003Allowed
Hari Ram Seth Khandsari Vs Commissioner of Sales Tax
Allahabad High Court · (2005) 139 STC 358
Contract Act, 1872 — Section 72, 74Uttar Pradesh Trade Tax Act, 1948 — Section 10A, 29, 8(1), 9
High Courts10 Sept 2003Dismissed
Sant Prasad Pandey Vs U.P. State Public Services Tribunal (5) and Others
Allahabad High Court · (2003) 4 AWC 3394
Police Act, 1861 — Section 7
High Courts10 Sept 2003Dismissed
Ram Darash Pandey Vs U.P. Public Service Tribunal and Others
Allahabad High Court · (2003) 6 AWC 5646 : (2004) 1 UPLBEC 113
Constitution of India, 1950 — Article 226