COURT ARCHIVE

Allahabad High Court judgments, 2003

2,325 judgments · page 30 of 117

High Courts26 Sept 2003Dismissed

Dr. Mahmood Khan Vs 7th A.D.J. and Others

Allahabad High Court · (2003) 6 AWC 5077

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 5, 8

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High Courts26 Sept 2003Dismissed

Sarvajit Singh alias Sobhu Vs State of U.P.

Allahabad High Court · (2004) 1 ACR 621

Penal Code, 1860 (IPC) — Section 302, 34, 379

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High Courts26 Sept 2003

Pratap Singh, Sobaran Singh and Dewan Singh Vs State of U.P. and Goan Sabha

Allahabad High Court · (2003) 09 AHC CK 0045

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High Courts26 Sept 2003

Smt. Anju Mishra Vs General Manager Jal Sansthan

Allahabad High Court · (2003) 6 AWC 5189

Constitution of India, 1950 — Article 14Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2, 2A

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High Courts26 Sept 2003

Akshay Pratap Singh alias Gopal Ji Vs State of U.P.

Allahabad High Court · (2003) 3 ACR 2925 : (2004) 2 RCR(Criminal) 547

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Terrorism Act, 2002 — Section 3, 4

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High Courts26 Sept 2003Dismissed

Babu Ram Vs State of U.P.

Allahabad High Court · (2004) 1 ACR 847

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 375, 376, 376(2), 511

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High Courts25 Sept 2003Dismissed

Prashant Tomar (In Jail) Vs State of U.P. and Another

Allahabad High Court · (2004) 1 ACR 234

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 120B, 302, 34

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High Courts25 Sept 2003

New India Assurance Company Ltd. Vs Smt. Surwati Devi and Others

Allahabad High Court · (2004) 1 ACC 213 : (2003) 6 AWC 5091

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High Courts25 Sept 2003Disposed Of

Chandan Mitra and Others Vs State of U.P. and Others

Allahabad High Court · (2004) 1 ACR 1029

Criminal Procedure Code, 1973 (CrPC) — Section 199, 313, 482Penal Code, 1860 (IPC) — Section 200, 202, 499(2), 500

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High Courts25 Sept 2003Allowed

Kusum Devi Vs Ram Chandra Maurya and Another

Allahabad High Court · (2004) 1 DMC 432

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts25 Sept 2003Dismissed

Mahesh Chandra Gupta, Advocate High Court Vs Dr. Rajeshwar Dayal and Others

Allahabad High Court · (2004) 1 AWC 291

Constitution of India, 1950 — Article 226

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High Courts25 Sept 2003Dismissed

Dinesh Chandra Trivedi and Another Vs Alok Nath Mishra and Others

Allahabad High Court · (2004) 1 AWC 925

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)

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High Courts25 Sept 2003Allowed

Dharmendra Kumar Vs State of Up

Allahabad High Court · (2003) 09 AHC CK 0185

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High Courts25 Sept 2003Allowed

Asharfi Lal Vs Shushila Devi

Allahabad High Court · (2003) 09 AHC CK 0168

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High Courts25 Sept 2003Dismissed

Girish Kumar and Anr. Vs State of U.P.& Ors.

Allahabad High Court · (2003) 09 AHC CK 0158

Constitution of India, 1950 — Article 226

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High Courts25 Sept 2003

Santosh Ghai Vs Manorama Agarwal

Allahabad High Court · (2003) 09 AHC CK 0147

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)

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High Courts25 Sept 2003Dismissed

Virendra Seth Vs State of U.P.

Allahabad High Court · (2004) CriLJ 1525 : (2004) 2 RCR(Criminal) 809

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 27

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High Courts25 Sept 2003Allowed

Ex. No. 13672886-W Naik Natwar Lal Harjiwan Das Vs Union of India (UOI) and Others

Allahabad High Court · (2004) 1 UPLBEC 266

Army Act, 1950 — Section 120(2), 147, 165, 39, 48Army Rules, 1954 — Rule 129, 147, 22, 33, 34Constitution of India, 1950 — Article 226

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High Courts25 Sept 2003

Sanjay Kumar Vs State of U.P. and Others

Allahabad High Court · (2004) 2 ACR 1438

Explosives Rules, 1983 — Rule 165

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High Courts25 Sept 2003Dismissed

Virendra Vs State of U.P.

Allahabad High Court · (2004) 1 ACR 542

Penal Code, 1860 (IPC) — Section 307, 324, 436

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