High Courts03 Nov 2003Allowed
Anish (In detention) Vs District Magistrate and Others
Allahabad High Court · (2004) 2 ACR 1456
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(2)
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 18 of 117
High Courts03 Nov 2003Disposed Of
State of U.P. Vs Ram Ujagar
Allahabad High Court · (2004) 2 ACR 1523
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts03 Nov 2003Dismissed
Sandeep Palace Vs State of U.P. and Others
Allahabad High Court · (2004) 1 AWC 329
Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 3
High Courts03 Nov 2003Dismissed
Rehman Ahmad Khan Vs D.I.O.S. and Others
Allahabad High Court · (2004) 1 AWC 408 : (2004) 1 UPLBEC 914
High Courts03 Nov 2003Dismissed
Nakeem Vs District Judge,Mathura & Ors.
Allahabad High Court · (2003) 11 AHC CK 0107
Constitution of India, 1950 — Article 226
High Courts03 Nov 2003Allowed
U.P. State Road Transport Corporation through its Deputy General Manager, Lucknow Vs U.P. Public Service Tribunals, Lucknow and another
Allahabad High Court · (2003) 11 AHC CK 0104
Penal Code, 1860 (IPC) — Section 304A
High Courts03 Nov 2003
State of U.P. Vs Rajendra Singh
Allahabad High Court · (2003) 11 AHC CK 0090
Penal Code, 1860 (IPC) — Section 302
High Courts03 Nov 2003Dismissed
Yaqub Khan and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 1 AWC 528
Constitution of India, 1950 — Article 14
High Courts03 Nov 2003Dismissed
Harish Kumar Chhabra and Parveen Kumar Arora Vs CEGAT and Commr.
Allahabad High Court · (2004) 91 ECC 308 : (2004) 175 ELT 19
High Courts03 Nov 2003
Smt. Kalawati Vs Chief Nagar Officer, Nagar Nigam and Others
Allahabad High Court · (2004) 1 AWC 934
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2
High Courts03 Nov 2003Allowed
U.P. State Road Transport Corporation Vs U.P. Public Services Tribunal and Another
Allahabad High Court · (2004) 1 AWC 337
High Courts01 Nov 2003Dismissed
Bachhi Singh Nagarkoti Vs District Inspector of Schools, Bageshwar and others
Allahabad High Court · (2003) 11 AHC CK 0131
High Courts01 Nov 2003Dismissed
Khajan Singh Vs Regional Deputy Director, Education, Kumaon Region, Nainital and another
Allahabad High Court · (2003) 11 AHC CK 0105
High Courts31 Oct 2003Dismissed
Karam Hussain and Others Vs State of U.P. and Others
Allahabad High Court · (2004) 2 ACR 1378
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 139A
High Courts31 Oct 2003Dismissed
State of U.P. Vs Hari Kishan Das and Others
Allahabad High Court · (2004) 1 ACR 563
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 452
High Courts31 Oct 2003Dismissed
Maha Laxmi Flour Mills Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · AIR 2004 All 164 : (2004) 1 AWC 483 : (2004) 3 BC 43 : (2004) 1 UPLBEC 242
Constitution of India, 1950 — Article 226
High Courts31 Oct 2003Allowed
Ghurhu Vs Xth Additional District Judge and Others
Allahabad High Court · (2004) 1 AWC 259 : (2004) 1 CivCC 309
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Oct 2003Allowed
Smt. Chameli Devi Vs VIth Additional District Judge and Another
Allahabad High Court · (2004) 1 AWC 660
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4), 30Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 21(5)
High Courts31 Oct 2003Allowed
Committee of Management, Dharam Samaj Society Inter College and Others Vs Assistant Registrar, Firms, Societies and Chits and Others
Allahabad High Court · (2004) 1 AWC 268
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 22, 24Uttar Pradesh General Clauses Act, 1904 — Section 19A
High Courts31 Oct 2003Disposed Of
Shiv Charan alias Chand Vs Km. Nirja and Others
Allahabad High Court · (2004) 1 AWC 278
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 23