High Courts18 Nov 2003Dismissed
Rakesh Kumar Dwivedi Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 333
Criminal Procedure Code, 1973 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 302, 307
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,325 judgments · page 13 of 117
High Courts18 Nov 2003
Commissioner of Income Tax Vs Sahara Investment India Ltd.
Allahabad High Court · (2004) 136 TAXMAN 61
Income Tax Act, 1961 — Section 145, 256
High Courts17 Nov 2003Dismissed
Sri Kant Mishra Vs State of U.P. and Others
Allahabad High Court · (2004) 2 AWC 1037
Uttar Pradesh Intermediate Education Act, 1921 — Section 11(3), 16E(3), 22Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 5Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18(4), 32
High Courts17 Nov 2003Dismissed
Uma Shanker Vs XIth Additional District Judge and Others
Allahabad High Court · (2004) 1 AWC 432
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 18(2)
High Courts17 Nov 2003Dismissed
Ram Kishore Vs Executive Engineer, Electricity Distribution Division, U.P. Power Corporation Limited and Another
Allahabad High Court · (2004) 1 UPLBEC 570
Constitution of India, 1950 — Article 162, 309Evidence Act, 1872 — Section 114, 35Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 4
High Courts17 Nov 2003Allowed
Laxman Singh Rawat Vs Addl. District Judge and Others
Allahabad High Court · (2004) 1 AWC 436
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts17 Nov 2003Dismissed
Ikteda Hussain Vs State of U.P.
Allahabad High Court · (2003) 11 AHC CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 205, 482
High Courts17 Nov 2003Allowed
Ram Sewak Vs Additional District Judge and Others
Allahabad High Court · (2004) 1 AWC 434
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts17 Nov 2003Dismissed
Sardar Singh Vs Deputy Director of Education, Jhansi Division and Others
Allahabad High Court · (2004) 1 AWC 456 : (2004) 1 UPLBEC 523
Constitution of India, 1950 — Article 14, 16
High Courts17 Nov 2003Dismissed
Satish Chandra Tripathi Vs State of U.P. and Others
Allahabad High Court · (2004) 1 AWC 399 : (2004) 96 RD 47
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)
High Courts14 Nov 2003Allowed
Ram Kishore and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 160
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Nov 2003Allowed
Deoli alias Ram Vir and Another (In Jail) Vs State of U.P.
Allahabad High Court · (2004) 1 ACR 110
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Nov 2003Dismissed
Om Hemarajani Vs State of U.P. and Others
Allahabad High Court · (2004) 1 ACR 155 : (2005) 1 RCR(Criminal) 240
Criminal Procedure Code, 1973 (CrPC) — Section 188, 245, 246, 482Penal Code, 1860 (IPC) — Section 120B, 3, 4, 415, 417
High Courts14 Nov 2003Disposed Off
Committee of Management of Swami Sahjanand Post Graduate College Vs Vice-Chancellor, Purvanchal University and Others
Allahabad High Court · (2004) 1 AWC 843
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 2(13)
High Courts14 Nov 2003Dismissed
Nafe alias Ashutosh Vs State of Uttar Pradesh
Allahabad High Court · (2004) CriLJ 3571
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 376
High Courts14 Nov 2003Allowed
Raja Ram (D) through L.Rs. Vs Xth Additional District Judge and Others
Allahabad High Court · (2004) 1 AWC 836
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 30
High Courts14 Nov 2003Allowed
Guru Dutt Vs Anuj Khatri and Another
Allahabad High Court · (2004) 2 AWC 1141
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts14 Nov 2003Allowed
Ram Prakash Gupta Vs District Judge and Another
Allahabad High Court · (2004) 1 AWC 426
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22, 3
High Courts14 Nov 2003Dismissed
Dr. Anil Kumar Agarwal Vs Union of India (UOI) and Others
Allahabad High Court · (2004) 266 ITR 207
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 131(1A)
High Courts14 Nov 2003Allowed
Asgar Ali Vs Razzaq Hussain and Others
Allahabad High Court · (2004) 1 AWC 505
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5Transfer of Property Act, 1882 — Section 114Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)