High Courts27 Jan 2003Dismissed
Benimadho Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2003) 5 AWC 3808 : (2003) 94 RD 372
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 4, 5
COURT ARCHIVE
Allahabad High Court judgments, 2003
2,544 judgments · page 122 of 128
High Courts24 Jan 2003Allowed
Es. Kay Remedies Vs State of Uttar Pradesh and Others
Allahabad High Court · (2004) 138 STC 389
Uttar Pradesh Trade Tax Act, 1948 — Section 4A
High Courts24 Jan 2003
Dwarika and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 2 ACR 1499
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 323
High Courts24 Jan 2003
Ram Babu Jha (in Jail) Vs State of U.P.
Allahabad High Court · (2003) 1 ACR 714
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts24 Jan 2003Dismissed
Dharamvir Singh Vs The State
Allahabad High Court · (2003) CriLJ 3452
Penal Code, 1860 (IPC) — Section 201, 300, 302
High Courts24 Jan 2003Dismissed
Qazi Noorul Hasan Hamid Hussain Petrol Pump and Another Vs Deputy Director, E.S.I. Corporation
Allahabad High Court · (2003) 5 AWC 3853 : (2003) 96 FLR 1090
Employees State Insurance Act, 1948 — Section 2(12), 2(14AA)Factories Act, 1948 — Section 2
High Courts24 Jan 2003Dismissed
Dwarka and Others (in Jail) Vs State of U.P.
Allahabad High Court · (2003) CriLJ 4067
Penal Code, 1860 (IPC) — Section 149, 300, 302
High Courts24 Jan 2003Allowed
Sabir Vs Additional District Judge, Court No. 4 and Others
Allahabad High Court · AIR 2003 All 182 : (2003) 5 AWC 3862
Uttar Pradesh Municipalities Act, 1916 — Section 19, 20
High Courts24 Jan 2003Allowed
Dr. Anil Chandra Vs Birbal Sahni Institute of Palaeobotany and Others
Allahabad High Court · (2003) 3 AWC 2002
High Courts24 Jan 2003Dismissed
Smt. Bhoori Vs Additional Sub-Divisional Officer, Election Tribunal and Others
Allahabad High Court · (2003) 2 AWC 857 : (2003) 94 RD 454 : (2003) 2 UPLBEC 1035
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C
High Courts24 Jan 2003Dismissed
Mohd. Waseem Vs Masaud Aktar and Another
Allahabad High Court · (2003) 2 AWC 1380 : (2003) 1 UPLBEC 672
Contempt of Courts Act, 1971 — Section 11, 12, 2
High Courts24 Jan 2003Dismissed
Ran Vijay Chandra Vs State of U.P. and Others
Allahabad High Court · (2003) 2 AWC 1385
High Courts24 Jan 2003Dismissed
Smt. Dayawati and Others Vs Madan Lal Varma and Others
Allahabad High Court · AIR 2003 All 276 : (2003) 5 AWC 3874 : (2003) 3 CivCC 392
Limitation Act, 1963 — Article 58, 59Specific Relief Act, 1963 — Section 31Transfer of Property Act, 1882 — Section 53A
High Courts24 Jan 2003
Khairati Vs Divisional Commissioner and Others
Allahabad High Court · AIR 2003 All 238 : (2003) 1 AWC 775 : (2003) 94 RD 243
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 35, 58, 77
High Courts24 Jan 2003Allowed
Veerpal @ Virendra Vs State of U.P. and Others
Allahabad High Court · (2003) CriLJ 2731
National Security Act, 1980 — Section 3(2)
High Courts24 Jan 2003Allowed
Radhey Shyam Vs Kamla Shanker and Others
Allahabad High Court · (2003) 5 AWC 3868 : (2003) 94 RD 227
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 11(1), 9, 9(A)
High Courts24 Jan 2003
Ram Lal and Others Vs State
Allahabad High Court · (2003) 2 ACR 1147
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Jan 2003Dismissed
Union of India (UOI) and Another Vs Girja Shanker and Others
Allahabad High Court · (2003) 1 AWC 791 : (2003) 96 FLR 1094
Constitution of India, 1950 — Article 311(2)
High Courts23 Jan 2003Allowed
Shambhoo Nath Gupta Vs District Assistant Registrar, Co-operative Societies and Others
Allahabad High Court · (2003) 2 AWC 1161 : (2003) 1 UPLBEC 690
Fundamental Rules — Rule 56(3)Sahkari Sangrah Kosh Niyamavali, 1982 — Rule 18
High Courts22 Jan 2003
Ram Vishal Vs Executive Engineer and Another
Allahabad High Court · (2003) 1 AWC 843