High Courts19 Feb 2002Dismissed
Mohan Swaroop Vs Tehsildar and Another
Allahabad High Court · (2002) 2 AWC 1096
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 84 of 98
High Courts19 Feb 2002Disposed Of
Balram Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 910 : (2002) 2 UPLBEC 1138
High Courts18 Feb 2002Disposed Of
Pintu and Another Vs State of U.P.
Allahabad High Court · (2002) CriLJ 2241 : (2002) 3 RCR(Criminal) 449
Criminal Procedure Code, 1973 (CrPC) — Section 225, 226, 227, 228, 229Penal Code, 1860 (IPC) — Section 376
High Courts18 Feb 2002Allowed
Ami Chand Vs Smt. Subhadra Devi and Others
Allahabad High Court · (2002) 2 AWC 982
Specific Relief Act, 1963 — Section 16, 20
High Courts18 Feb 2002Dismissed
Krishi Utpadan Mandi Samiti and Others Vs Heinz India Ltd.
Allahabad High Court · (2002) 2 AWC 898 : (2002) 93 RD 569 : (2002) 2 UPLBEC 1060
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 17
High Courts18 Feb 2002
In Re: Gangesh Fertilizers and Chemicals Ltd.
Allahabad High Court · (2002) 38 SCL 308
Companies Act, 1956 — Section 433Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20Companies Act, 1956 — Section 433
High Courts18 Feb 2002
In Re: Vijayshree Chemicals (P) Ltd.
Allahabad High Court · (2002) 38 SCL 218
Companies Act, 1956 — Section 433Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20Companies Act, 1956 — Section 433
High Courts18 Feb 2002
In Re: Sarare Automobiles Ltd.
Allahabad High Court · (2002) 38 SCL 221
Companies Act, 1956 — Section 433Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20Companies Act, 1956 — Section 433
High Courts18 Feb 2002
In Re: Chandra Synthetics Ltd.
Allahabad High Court · (2002) 38 SCL 77
Companies Act, 1956 — Section 433Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20Companies Act, 1956 — Section 433
High Courts15 Feb 2002Allowed
Habib Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 945 : (2003) 95 RD 300
Arms Act, 1959 — Section 17, 18
High Courts15 Feb 2002Allowed
Rayees Ahmad Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1184
Arms Act, 1959 — Section 17, 18
High Courts15 Feb 2002Allowed
Hari Kant @ Raja Vs State of U.P.& Ors.
Allahabad High Court · (2002) 02 AHC CK 0073
Arms Act, 1959 — Section 17, 18
High Courts15 Feb 2002Dismissed
Ashok Pandey, Advocate Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 3 AWC 2063 : (2002) 3 UPLBEC 2685
Constitution of India, 1950 — Article 226, 356, 365
High Courts15 Feb 2002Dismissed
Amar Pal Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2002) 1 ACR 692
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 195
High Courts14 Feb 2002Allowed
Smt. Anara Devi Vs Judge Family Court and Others
Allahabad High Court · (2002) 2 DMC 254
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts14 Feb 2002
In Re: U.P. Cement Corporation Ltd. (In Liquidation)
Allahabad High Court · (2002) 112 CompCas 562
Companies (Court) Rules, 1959 — Rule 272, 273, 274Companies Act, 1956 — Section 443, 446, 457, 457(1), 466Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20, 20(1)
High Courts14 Feb 2002Dismissed
Kishan Lal Vs Radhey Shyam and Others
Allahabad High Court · AIR 2002 All 271 : (2002) 2 AWC 980 : (2002) 2 CivCC 418 : (2002) 3 RCR(Civil) 762
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Feb 2002Allowed
Jaikaran Vs State of U.P.
Allahabad High Court · (2002) 02 AHC CK 0068
Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 3(1)
High Courts14 Feb 2002Dismissed
Daljeet Singh Vs Commissioner,Chitrakoot Dham,Mandal Banda & Anr.
Allahabad High Court · (2002) 02 AHC CK 0045
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 21, 63
High Courts14 Feb 2002Dismissed
Lady Dr. Nirmal Kushwaha Vs Kailashnath Agarwal and Others
Allahabad High Court · (2002) 2 AWC 1189
Civil Procedure Code, 1908 (CPC) — Section 100