High Courts01 Mar 2002Dismissed
Ram Ratan Vs State of U.P.
Allahabad High Court · (2002) CriLJ 2688
Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 82 of 98
High Courts28 Feb 2002Dismissed
Sada Singh Vs State of U.P.
Allahabad High Court · (2002) CriLJ 3686 : (2002) 4 RCR(Criminal) 418
Criminal Procedure Code, 1973 (CrPC) — Section 193, 195, 195(1), 197, 340Penal Code, 1860 (IPC) — Section 120B, 177, 181, 193, 218
High Courts28 Feb 2002Allowed
Rajesh Kumar Vs State of U.P. and Another
Allahabad High Court · (2002) 2 AWC 1480 : (2002) 93 FLR 703 : (2002) 3 UPLBEC 2256
Allahabad High Court Rules, 1952 — Rule 2
High Courts28 Feb 2002Allowed
Achal Singh Vs State of U.P. and Another
Allahabad High Court · (2002) 3 AWC 2127
Constitution of India, 1950 — Article 311(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8(2)
High Courts28 Feb 2002Dismissed
Manoj Kumar Tiwari Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1376
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 18
High Courts28 Feb 2002Dismissed
Gyan Prakash and Another Vs Deputy Director of Consolidation, Allahabad and Others
Allahabad High Court · (2002) 2 AWC 923 : (2002) 93 RD 246
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19(1), 20
High Courts28 Feb 2002Allowed
Raj Kishore Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2002) 2 AWC 1326 : (2002) 93 RD 307
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 48, 52, 9A
High Courts28 Feb 2002
Taj Mahal Export Vs Commissioner of Income Tax
Allahabad High Court · (2003) 128 TAXMAN 843
Income Tax Act, 1961 — Section 80HHC
High Courts27 Feb 2002Allowed
Pushkar Pandey (In Jail) Vs State of U.P.
Allahabad High Court · (2002) 1 ACR 881
Arms Act, 1959 — Section 25, 30Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 30, 302, 307, 323, 34
High Courts27 Feb 2002Allowed
Onkar Singh Gawar Vs Director of Education (Secondary), U.P., Allahabad and Others
Allahabad High Court · (2002) 2 AWC 1626 : (2002) 3 UPLBEC 2497
High Courts27 Feb 2002Dismissed
Jai Prakash Kasana and Others Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1218 : (2002) 2 UPLBEC 1204
Land Acquisition Act, 1894 — Section 11A, 17, 17(4), 18
High Courts27 Feb 2002Dismissed
S.R. Apna Cold Storage and Ice Factory and Another Vs U.P. State Electricity Board and Others
Allahabad High Court · AIR 2002 All 166 : (2002) 2 AWC 1182
Electricity Supply (Consumers) Regulations, 1984 — Regulation 10
High Courts27 Feb 2002Dismissed
Rakesh Kumar Jain Vs IIIrd Additional District Judge, Agra and Others
Allahabad High Court · (2002) 2 AWC 1643
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 7
High Courts27 Feb 2002Allowed
Rajesh Singh Vs State of U.P.
Allahabad High Court · (2002) CriLJ 2680 : (2002) 3 RCR(Criminal) 108
Criminal Procedure Code, 1973 (CrPC) — Section 4, 4(1), 4(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 1(2), 20, 36A, 41, 8
High Courts27 Feb 2002
Abdul Hafij Khan and Others (In Jail) Vs State of U.P.
Allahabad High Court · (2002) 1 ACR 1016
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 307, 34, 84
High Courts26 Feb 2002Dismissed
Yagya Pal and Others Vs State of U.P.
Allahabad High Court · (2002) 1 ACR 1003
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 302, 307
High Courts26 Feb 2002
Smt. Babli alias Maya and Another Vs State of U.P. and Others
Allahabad High Court · (2002) 1 ACR 667
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 23(1)Hindu Marriage Act, 1955 — Section 17, 18, 29(2), 5
High Courts26 Feb 2002Dismissed
Nasim Vs Senior Superintendent of Police and Another
Allahabad High Court · (2002) CriLJ 2719
Constitution of India, 1950 — Article 48Penal Code, 1860 (IPC) — Section 307, 511Uttar Pradesh Govadh Niwaran Adhiniyam, 1955 — Section 3, 5, 8
High Courts26 Feb 2002
Subash Chandra Goyal Vs Tax Recovery Officer and Others
Allahabad High Court · (2002) 255 ITR 289
Income Tax Rules, 1962 — Rule 10(2), 52, 53, 54, 55
High Courts26 Feb 2002Dismissed
Rama Kant Dubey Vs Zila Panchayat Raj Adhikari, Etawah and Others
Allahabad High Court · (2002) 2 AWC 1380 : (2002) 93 FLR 558 : (2002) 2 UPLBEC 1048
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 4