High Courts23 Apr 2002Allowed
Sajal Kumar Rai Vs Vice-Chancellor, Mahatma Gandhi Kashi Vidya Peeth and Others
Allahabad High Court · (2002) 2 AWC 1700 : (2002) 3 UPLBEC 2399
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 69 of 98
High Courts23 Apr 2002Dismissed
Raghunandan Goyal and Others Vs State of U.P. and Others
Allahabad High Court · (2002) 2 AWC 1646
Motor Vehicles Act, 1939 — Section 100(3), 102, 103, 88(5), 88(6)
High Courts23 Apr 2002Allowed
Shailesh Kumar Upadhyay and another Vs State of U.P. and others
Allahabad High Court · (2002) 04 AHC CK 0121
High Courts23 Apr 2002
State of U.P. and Ors. Vs Sitapur Packing Wood Suppliers etc.
Allahabad High Court · (2002) 04 AHC CK 0083
Forest Act, 1927 — Section 41, 42, 51, 76Forest Produce Rules, 1978 — Rule 14, 3, 5
High Courts23 Apr 2002Allowed
Reserve Bank of India Vs Kuber Mutual Benefits Ltd.
Allahabad High Court · (2002) 2 AWC 1666(2)
Reserve Bank of India Act, 1934 — Section 45MC
High Courts23 Apr 2002Allowed
Shahjade Vs Chairman, Rajya Krishi Utpadan Mandi Parishad, U.P., Lucknow and Others
Allahabad High Court · (2002) 2 AWC 1698 : (2002) 2 UPLBEC 1587
Constitution of India, 1950 — Article 14, 16Krishi Utpadan Mandi Samiti (Centralised Service) Rules, 1984 — Rule 9
High Courts23 Apr 2002Dismissed
Ravindra Mohan Swarup Vs Rent Control and Eviction Officer/City Magistrate, Bulandshahr and Another
Allahabad High Court · (2002) 3 AWC 2048
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 14
High Courts23 Apr 2002Dismissed
Umesh Kumar Sharma Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 1928 : (2002) 94 FLR 942 : (2002) 2 UPLBEC 1479
Constitution of India, 1950 — Article 226
High Courts23 Apr 2002Allowed
Pradeshia Industrial and Investment Corpn. of U.P. Ltd. Vs State of Uttar Pradesh
Allahabad High Court · (2003) 47 SCL 126
Companies Act, 1956 — Section 451, 456
High Courts22 Apr 2002Dismissed
Dr. Chandra Bhushan Dwivedi Vs Rajyapal, U.P. and Others
Allahabad High Court · (2002) 3 AWC 2051 : (2002) 2 UPLBEC 1480
High Courts22 Apr 2002Dismissed
Rakesh Sharma Vs Civil Judge, Senior Division IV, Mathura and Others
Allahabad High Court · (2002) 3 AWC 2035 : (2002) 93 RD 561
Succession Act, 1925 — Section 213
High Courts22 Apr 2002Allowed
Kamata Vs Vth Additional District Judge, Fatehpur and Others
Allahabad High Court · (2002) 2 AWC 1704(2)
High Courts22 Apr 2002Allowed
Rais Ahmad Khan Vs State of U.P.and Ors.
Allahabad High Court · (2002) 04 AHC CK 0100
High Courts22 Apr 2002
Sunita Goswami and Others Vs State of U.P. and Others
Allahabad High Court · (2002) 2 ACR 1213
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 482
High Courts19 Apr 2002Allowed
Munna Lal Agrawal Vs State of U.P. and Another
Allahabad High Court · (2002) 2 ACR 1210
Criminal Procedure Code, 1973 (CrPC) — Section 173, 216, 239, 240, 322Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts19 Apr 2002Disposed Of
Ram Swaroop Vs State of U.P. and Others
Allahabad High Court · (2002) 3 UPLBEC 2072
Constitution of India, 1950 — Article 226Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts19 Apr 2002
Dhan Prakash Cane Crusher Vs Commissioner of Trade Tax
Allahabad High Court · (2002) 128 STC 654
High Courts19 Apr 2002Allowed
Smt. Anju Chaudhary Vs Amar Nath and Others
Allahabad High Court · AIR 2002 All 240 : (2002) 2 AWC 1619 : (2002) 2 UPLBEC 1705 : (2002) 2 UPLBEC 1327
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Uttar Pradesh Municipal Corporation Act, 1959 — Section 61, 67(2), 79Uttar Pradesh Nagar Mahapalika Nirvachan Yachikaon Ki Niyamavali, 1959 — Rule 8
High Courts19 Apr 2002Allowed
Raj Bahadur Singh Vs Director of Agriculture and Others
Allahabad High Court · (2002) 3 AWC 1787 : (2003) 1 UPLBEC 224
High Courts19 Apr 2002Dismissed
Dr. Alok Kumar Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 1859 : (2002) 93 FLR 1079 : (2002) 2 UPLBEC 1373