High Courts26 Apr 2002Allowed
Sardar Amrik Singh Vs State of Uttar Pradesh and Another
Allahabad High Court · (2002) CriLJ 3665
Penal Code, 1860 (IPC) — Section 406, 419, 420, 467
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 68 of 98
High Courts26 Apr 2002Disposed Of
Inam Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 1977
Uttar Pradesh Minor Minerals Concession Rules, 1963 — Rule 3, 3(2), 68
High Courts26 Apr 2002Dismissed
Shahabuddin Vs Labour Court, U.P., Ghaziabad and Others
Allahabad High Court · (2002) 3 AWC 1988 : (2002) 3 UPLBEC 2132
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts26 Apr 2002Dismissed
Lal Bahadur Vs 2nd Additional Munsif, Fatehpur and Others
Allahabad High Court · AIR 2002 All 360 : (2002) 2 AWC 1709
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7
High Courts26 Apr 2002Allowed
Mohd Farooq Khan Vs State of U.P.and Others
Allahabad High Court · (2002) 04 AHC CK 0091
High Courts26 Apr 2002
Cawnpore Chemical Works (P.) Ltd. Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Allahabad High Court · (2002) 3 AWC 2012
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20, 3
High Courts26 Apr 2002Dismissed
Janardan Prasad Rai Vs District Inspector of Schools, Ballia and Others
Allahabad High Court · (2002) 3 AWC 1944 : (2002) 2 UPLBEC 1377
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(3)
High Courts26 Apr 2002
Heinz India Pvt. Ltd. Vs Deputy Commissioner of C. Ex.
Allahabad High Court · (2003) 156 ELT 339
Central Excises and Salt Act, 1944 — Section 35F
High Courts25 Apr 2002Dismissed
Gauri Nath Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 2052 : (2002) 93 RD 424
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(9), 44
High Courts25 Apr 2002Dismissed
Syed Ali Akbar Vs Tannery and Footwear Corporation of India Ltd. and Others
Allahabad High Court · (2002) 3 AWC 1945 : (2002) 3 UPLBEC 2128
High Courts24 Apr 2002Allowed
Balbir Singh Sethi Vs Union of India (UOI) and Another
Allahabad High Court · (2002) 2 ACR 1231
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 7(1)
High Courts24 Apr 2002Disposed Of
Krishi Utpadan Mandi Samiti, Aligarh and Others Vs Heinz India Limited
Allahabad High Court · (2002) 3 AWC 1910(1)
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 29 Rule 2Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 17, 32
High Courts24 Apr 2002Dismissed
Aditya Nath Pathak Vs District Assistant Registrar Co-operative Societies, Varanasi and Others
Allahabad High Court · (2002) 3 AWC 1998 : (2002) 2 UPLBEC 1391
High Courts24 Apr 2002Dismissed
Dr. Satyendra Singh Vs Director of Education (Higher Education) and Others
Allahabad High Court · (2002) 3 AWC 1981 : (2002) 3 UPLBEC 2434
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 13(4)
High Courts24 Apr 2002Dismissed
Gyanendra Pratap Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 3 AWC 1799 : (2002) 3 UPLBEC 2080
High Courts24 Apr 2002
Ram Kishan Vs Collector, Agra and Others
Allahabad High Court · (2002) 2 AWC 1673
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Uttar Pradesh Trade Tax Act, 1948 — Section 8(8)
High Courts24 Apr 2002
Masroor Vs District Judge, Shahjahanpur and Others
Allahabad High Court · (2002) 3 AWC 1930 : (2002) 93 RD 563
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts24 Apr 2002
Gyan Prakash Singh Vs Central Administrative Tribunal, Allahabad Bench and Others
Allahabad High Court · (2002) 3 AWC 2024 : (2002) 3 UPLBEC 2163
High Courts24 Apr 2002Allowed
Balbir Singh Vs Union of India (UOI) and Another
Allahabad High Court · (2002) CriLJ 2927 : (2002) 4 RCR(Criminal) 163
High Courts23 Apr 2002Allowed
Sailesh Kumar Upadhyay and Another Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 1807 : (2002) 3 UPLBEC 2150
Constitution of India, 1950 — Article 311Constitution of India, 1950 — Article 311Constitution of India, 1950 — Article 311