High Courts03 Jul 2002Allowed
Jamil Ahmed Vs Industrial Development Commissioner and Principal Secretary and Others
Allahabad High Court · (2002) 3 AWC 2357 : (2002) 94 FLR 821 : (2002) 2 UPLBEC 1958
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 59 of 98
High Courts03 Jul 2002Dismissed
Union Public Service Commission Vs Rajeshwar Singh and Another
Allahabad High Court · (2002) 3 AWC 2507 : (2002) 3 UPLBEC 2393
Constitution of India, 1950 — Article 226
High Courts02 Jul 2002Allowed
Ramesh and Others Vs State
Allahabad High Court · (2002) 3 ACR 2187
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 366Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 404
High Courts02 Jul 2002Allowed
Ashok Kumar Rai Vs District Inspector of Schools and Others
Allahabad High Court · (2002) 3 AWC 2353 : (2002) 3 UPLBEC 2533
High Courts02 Jul 2002Dismissed
Udai Prakash Bhartiya Vs Deputy Director, Enforcement Directorate and Another
Allahabad High Court · (2002) 3 AWC 2391
Foreign Exchange Management (Adjudication Proceedings and Appeal) Rules, 2000 — Rule 4, 4(1), 4(3)Foreign Exchange Management Act, 1999 — Section 13, 4
High Courts02 Jul 2002Dismissed
State Vs Ramesh and another
Allahabad High Court · (2002) 07 AHC CK 0086
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts01 Jul 2002Dismissed
Deepak Nijhawan Vs VIth Additional District and Sessions Judge and Others
Allahabad High Court · AIR 2002 All 289 : (2002) 3 AWC 2540
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts26 Jun 2002Disposed Of
Suresh Yadav and Ors. Vs State of U.P.
Allahabad High Court · (2002) 06 AHC CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 482Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 19(2)
High Courts26 Jun 2002Dismissed
Kisan Co-op. Sugar Factory Ltd. Vs State of U.P. and Others
Allahabad High Court · (2002) 4 AWC 2968 : (2002) 94 FLR 1051 : (2002) 3 UPLBEC 2735
Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 4K
High Courts18 Jun 2002
Ram Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2002) 2 ACR 1512
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190
High Courts17 Jun 2002Dismissed
Bharat Sanchar Nigam Ltd. Vs Brij Mohan Srivastava and Another
Allahabad High Court · (2002) 3 AWC 2513 : (2002) 2 UPLBEC 1952
Constitution of India, 1950 — Article 14, 16
High Courts13 Jun 2002Disposed Of
Shri Pratap Singh Vs U.P. Power Corporation Ltd. and Others
Allahabad High Court · (2002) 3 AWC 2493
High Courts13 Jun 2002
Narain Engineering Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 2203
High Courts12 Jun 2002
Banaras Minerals Processors Pvt. Ltd. and Another Vs Assistant Commissioner (Assessment) V, Trade Tax and Another
Allahabad High Court · (2003) 129 STC 323
High Courts03 Jun 2002Dismissed
Vijay Bahadur Singh Vs Chairman, Dealer Selection Board and Others
Allahabad High Court · (2002) 4 AWC 3088
Constitution of India, 1950 — Article 226
High Courts03 Jun 2002Allowed
Lukman Vs State of U.P.
Allahabad High Court · (2002) 06 AHC CK 0010
Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 3(1)
High Courts02 Jun 2002Allowed
S.Ganesan Vs District Collector,Tiruchirapalli
Allahabad High Court · (2002) 06 AHC CK 0006
Constitution of India, 1950 — Article 136, 226
High Courts29 May 2002Allowed
Nadim Khan Vs State of U.P. and Others
Allahabad High Court · (2002) 3 ACR 2229
Constitution of India, 1950 — Article 22(5), 226National Security Act, 1980 — Section 3(2)
High Courts29 May 2002Allowed
Mohd. Rahman Khan Vs State of U.P. and Others
Allahabad High Court · (2003) CriLJ 2285 : (2003) 3 RCR(Criminal) 445
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3
High Courts25 May 2002Allowed
Commissioner of Income Tax, Allahabad and another Vs Ajai Singh and another
Allahabad High Court · (2002) 05 AHC CK 0080