High Courts11 Jul 2002Dismissed
Madhavan Pillai Gopinathan Nair Vs Subbayyan Chettiar Karthikayan & Ors.
Allahabad High Court · (2002) 07 AHC CK 0082
Transfer of Property Act, 1882 — Section 61, 62, 63A
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 57 of 98
High Courts11 Jul 2002
M.L. Chaurasia and Others Vs C.V. Innes and Another
Allahabad High Court · (2002) 2 UPLBEC 1911
Constitution of India, 1950 — Article 226
High Courts10 Jul 2002Allowed
Bhagwan Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2002) 2 ACR 1881
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 190, 2, 200Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts10 Jul 2002Allowed
Babu Lal Vs State of U.P. and Others
Allahabad High Court · (2002) 3 AWC 2620 : (2002) 94 FLR 944 : (2003) 1 LLJ 948 : (2002) 3 UPLBEC 2713
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts10 Jul 2002Allowed
Ram Narain Misra Vs Gobardhan Das Agarwal
Allahabad High Court · (2002) 4 AWC 3062
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts10 Jul 2002Dismissed
Shamsul Islam Vs 16th Additional District Judge and Others
Allahabad High Court · (2002) 3 AWC 2468(1) : (2002) CriLJ 4564
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts10 Jul 2002Dismissed
Bundu Khan Vs VIIIth Additional District Judge and Others
Allahabad High Court · (2002) 4 AWC 2641
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 21(1), 24(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 20
High Courts10 Jul 2002Allowed
Raja Ram Verma Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 3 AWC 2459 : (2002) 94 FLR 1121
Constitution of India, 1950 — Article 14
High Courts10 Jul 2002Dismissed
Bhupesh Pandey and Others Vs State of U.P. and Others
Allahabad High Court · (2003) 2 UPLBEC 1644
All India Council for Technical Education (Norms and Guidelines for fees and Guidelines for Admission in Professional Colleges) Regulations, 1994 — Regulation 7(1), 7(3), 7(4)
High Courts10 Jul 2002Dismissed
Hausala Prasad Dubey (Advocate) Vs State of U.P.
Allahabad High Court · (2002) 2 ACR 1884
Advocates Act, 1961 — Section 35(3), 42(2)Criminal Procedure Code, 1973 (CrPC) — Section 195, 300, 480, 482, 485Penal Code, 1860 (IPC) — Section 197, 228, 419, 420, 467
High Courts10 Jul 2002Allowed
Krishna Raj Vs State
Allahabad High Court · (2002) 2 ACR 1716
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts09 Jul 2002Dismissed
Raja Ram Vs Prescribed Authority and Others
Allahabad High Court · (2002) 4 AWC 3101
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 115, 151Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 18, 21, 22, 24, 34(1)
High Courts09 Jul 2002Allowed
Virendra Singh Vs State of U.P.& Ors.
Allahabad High Court · (2002) 07 AHC CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2), 173(8)
High Courts09 Jul 2002Allowed
Ram Abhilakh Ojha Vs Juggi Lal and Another
Allahabad High Court · (2002) 4 AWC 2841
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(5)
High Courts09 Jul 2002Allowed
Swastik Tubes (P) Ltd. Vs Trade Tax Tribunal
Allahabad High Court · (2003) 132 STC 173
Uttar Pradesh Sales Tax Act, 1948 — Section 4A
High Courts08 Jul 2002Allowed
Smt. Boby Devi Vs Kiran Pal Singh
Allahabad High Court · (2002) 3 AWC 2463
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 104, 115, 151Family Courts Act, 1984 — Section 10, 19, 19(5)Hindu Marriage Act, 1955 — Section 9
High Courts08 Jul 2002Dismissed
Rakesh Shukla Vs District Magistrate/Sub-Divisional Magistrate and Another
Allahabad High Court · (2002) 3 AWC 2397 : (2002) 2 UPLBEC 1939
Constitution of India, 1950 — Article 226
High Courts08 Jul 2002Allowed
Mohd. Shakeel Vs State of U.P.& Ors.
Allahabad High Court · (2002) 07 AHC CK 0079
National Security Act, 1980 — Section 3
High Courts08 Jul 2002Dismissed
Sri Narain Gupta Vs Gur Bachan Singh Saluja and Others
Allahabad High Court · (2002) 4 AWC 3059
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
High Courts08 Jul 2002
Kr. Om Autar Vs District Commandant Home Guard and Others
Allahabad High Court · (2002) 4 AWC 2839
Civil Procedure Code, 1908 (CPC) — Section 152Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)