High Courts13 Aug 2002Dismissed
Gopal Ji Vs Chief Medical Officer and Others
Allahabad High Court · (2002) 5 AWC 3866
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 48 of 98
High Courts13 Aug 2002Dismissed
Anil Kumar Srivastava Vs Presiding Officer, Industrial Tribunal and Others
Allahabad High Court · (2002) 5 AWC 3794
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts13 Aug 2002Allowed
Devashish Mukherji and Another Vs State of U.P. and Others
Allahabad High Court · (2002) 4 AWC 3000 : (2002) 3 UPLBEC 2792
Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1992 — Section 13Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 1(2), 16, 18
High Courts13 Aug 2002Dismissed
Rajpal Singh Vs Devendra Kumar
Allahabad High Court · (2002) 4 AWC 2947
Provincial Small Cause Courts Act, 1887 — Section 23Transfer of Property Act, 1882 — Section 109, 50, 8Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20
High Courts13 Aug 2002Allowed
Rameshwar and three others Vs State of U.P.
Allahabad High Court · (2002) 08 AHC CK 0130
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts13 Aug 2002Dismissed
Smt. Sahina Parveen Vs Director of Education (Madhyamik) and Others
Allahabad High Court · (2002) 4 AWC 2990
Constitution of India, 1950 — Article 226
High Courts12 Aug 2002Allowed
Reoti Raman Shukla alias Shyam Das alias Shyamu Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 3 ACR 2320
Arms Act, 1959 — Section 3, 5Constitution of India, 1950 — Article 226Criminal Law (Amendment) Act, 1932 — Section 7
High Courts12 Aug 2002Dismissed
State of U.P. Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2002) 4 AWC 3281 : (2002) 95 FLR 720 : (2002) 3 UPLBEC 2404
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts12 Aug 2002Disposed Of
Krishna Kumar Pandey Vs Regional Manager, U.P.S.R.T.C. and Others
Allahabad High Court · (2002) 4 AWC 2887 : (2002) 95 FLR 181
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts12 Aug 2002Dismissed
Satya Narain Prasad Jaiswal Vs U.P. State Sugar Corporation Ltd. and Another
Allahabad High Court · (2002) 5 AWC 3874
Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971 — Section 16
High Courts12 Aug 2002Dismissed
Rajey alias Raj Kumar Vs State of U.P. and Others
Allahabad High Court · (2003) CriLJ 167
Constitution of India, 1950 — Article 226Uttar Pradesh Control of Goondas Act, 1970 — Section 3
High Courts09 Aug 2002
Chotey Lal and Others Vs State of U.P. and Another
Allahabad High Court · (2002) 5 AWC 3931
High Courts09 Aug 2002Allowed
Sahabuddin alias Shabboo Vs State of U.P.
Allahabad High Court · (2002) CriLJ 4579 : (2003) 1 RCR(Criminal) 498
High Courts09 Aug 2002Dismissed
U.P. Pradeshik Co-operative, Dairy Federation and Another Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2002) 5 AWC 3749
Industrial Disputes Act, 1947 — Section 10, 2, 4K
High Courts09 Aug 2002Dismissed
In Re: Shekharaj Hotel (P.) Ltd.
Allahabad High Court · (2002) 39 SCL 654
Companies Act, 1956 — Section 433, 434
High Courts09 Aug 2002Allowed
Barsati Vs Babu Lal and Another
Allahabad High Court · (2002) 4 AWC 3048 : (2002) 93 RD 859
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Aug 2002Disposed Of
Sahana Soap Works and Others Vs Kanpur Trading Company Pvt. Ltd. and Others
Allahabad High Court · (2002) 25 PTC 369
High Courts09 Aug 2002Dismissed
Smt. Matina Khatoon (D.) through L.Rs. Vs Prescribed Authority and Others
Allahabad High Court · (2003) 2 AWC 1221
Constitution of India, 1950 — Article 226
High Courts08 Aug 2002Dismissed
Rambali Vs District Judge and Others
Allahabad High Court · (2002) 5 AWC 3751
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 226
High Courts08 Aug 2002Allowed
Kusum Lata Ujalayan Vs Joint Director of Education and Others
Allahabad High Court · (2002) 5 AWC 3728 : (2002) 3 UPLBEC 2665
Uttar Pradesh Secondary Education Service Commission (Amendment) Act, 1998 — Section 1(2), 7Uttar Pradesh Secondary Education Service Rules, 1983 — Rule 9BUttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 16