High Courts20 Aug 2002Allowed
Chandra Pal Singh Vs Union of India (UOI) and Others
Allahabad High Court · (2002) 5 AWC 3732
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 46 of 98
High Courts19 Aug 2002Dismissed
State of U.P. Vs Labour Court and Another
Allahabad High Court · (2002) 4 AWC 3295 : (2002) 95 FLR 602
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts19 Aug 2002Dismissed
Ravi Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (2002) 4 AWC 3279 : (2003) 97 FLR 70
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 2
High Courts19 Aug 2002Allowed
Agarwal Metal Suppliers Vs Commissioner of Trade Tax
Allahabad High Court · (2003) 129 STC 260
Uttar Pradesh Trade Tax Act, 1948 — Section 22, 25, 3A, 7, 8(1)
High Courts19 Aug 2002Allowed
Anil Kumar Agarwal Vs District Inspector of Schools and Another
Allahabad High Court · (2002) 4 AWC 3189 : (2002) 3 UPLBEC 2568
High Courts19 Aug 2002Dismissed
United India Insurance Co. Ltd. Vs Smt. Chandra Kali and Another
Allahabad High Court · (2004) ACJ 614 : (2002) 4 AWC 3243 : (2002) 95 FLR 50 : (2003) 1 LLJ 124
Motor Vehicles Act, 1988 — Section 147, 147(1), 149, 167Workmens Compensation Act, 1923 — Section 3, 90
High Courts19 Aug 2002Dismissed
National Insurance Co. Ltd. Vs Farukh and Others
Allahabad High Court · (2003) ACJ 1068 : (2002) 4 AWC 2905
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(5), 149(1)
High Courts19 Aug 2002Dismissed
Kripal Puri Vs The District Cane Officer and Another
Allahabad High Court · (2002) 5 AWC 3826 : (2002) 3 UPLBEC 2401
High Courts16 Aug 2002Dismissed
Rachhpal Singh Vs District Magistrate/Administrator, Kisan Sahkari Chini Mill Ltd. and Others
Allahabad High Court · (2002) 4 AWC 3277 : (2002) 95 FLR 193
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 2
High Courts16 Aug 2002Dismissed
Moti Prasad Agrawal and Others Vs Prabandh Nideshak, Pradeshiya Industrial and Investment Corporation of U.P. Limited and Others
Allahabad High Court · (2002) 4 AWC 3132 : (2002) 94 FLR 827 : (2003) 44 SCL 536 : (2002) 2 UPLBEC 1942
Constitution of India, 1950 — Article 15(3), 15(4), 16(4)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts16 Aug 2002Dismissed
Arvind Kumar Vs S.D.O.Phulpur Azamgarh
Allahabad High Court · (2002) 08 AHC CK 0126
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285(1), 285H, 285J, 285K
High Courts16 Aug 2002Partly Allowed
Khalil Usmani Vs Trade Tax Tribunal,Bench II,Agra & Anr.
Allahabad High Court · (2002) 08 AHC CK 0119
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 10
High Courts16 Aug 2002
Jagat Narain and Others Vs District Judge and Another
Allahabad High Court · (2002) 4 AWC 2896
Succession Act, 1925 — Section 213, 383
High Courts16 Aug 2002Allowed
Rajmani Mishra Vs State of U.P. and Another
Allahabad High Court · (2002) 4 AWC 3206
High Courts16 Aug 2002
Narendra Kumar Sharma Vs U.P. State Road Transport Corporation and Another
Allahabad High Court · (2002) 4 AWC 2965 : (2002) 95 FLR 179
Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 4K
High Courts16 Aug 2002Dismissed
Chairman, U.P. State Electricity Board and Others Vs Prem Chandra Savita and Another
Allahabad High Court · (2002) 4 AWC 3296
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6Q
High Courts16 Aug 2002Dismissed
Pramod Charan Saxena Vs Director, Panchayat Raj Lekha Nideshalaya and Another
Allahabad High Court · (2002) 5 AWC 3924 : (2002) 93 RD 779
Constitution of India, 1950 — Article 226, 323A
High Courts16 Aug 2002
Viendra Singh Pawar Vs The State of Uttar Pradesh and Others
Allahabad High Court · (2002) 95 FLR 232 : (2002) 3 UPLBEC 2409
High Courts16 Aug 2002Allowed
I.G. Shoes Private Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2003) 129 STC 496
Uttar Pradesh Trade Tax Act, 1948 — Section 13A, 28A
High Courts15 Aug 2002Dismissed
Bal Mukund Prasad Gupta and Ors. Vs Mathura Prasad
Allahabad High Court · (2002) 08 AHC CK 0123