High Courts04 Oct 2002Disposed Of
Santosh Chauhan (Smt.) Vs Regional Inspectress of Girls Schools, Ist Region and Another
Allahabad High Court · (2003) 1 UPLBEC 62
COURT ARCHIVE
Allahabad High Court judgments, 2002
1,953 judgments · page 26 of 98
High Courts04 Oct 2002Dismissed
Smt. Shalu Sharma Vs Ajay Sharma
Allahabad High Court · AIR 2003 All 18 : (2002) 5 AWC 3934
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21, 21(1)Hindu Marriage Act, 1955 — Section 21, 28Hindu Marriage and Divorce Rules, 1956 — Rule 5
High Courts04 Oct 2002Disposed Of
Battu Singh Vs Assistant Bhulekh Adhikari and Others
Allahabad High Court · (2002) 5 AWC 4173 : (2003) 1 UPLBEC 75
High Courts04 Oct 2002Dismissed
Mohan Singh Vs State of U.P. and Others
Allahabad High Court · (2002) 5 AWC 4415
High Courts04 Oct 2002Dismissed
Ram Garib and Others Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2002) 5 AWC 4296 : (2003) 96 FLR 6 : (2003) 1 UPLBEC 108
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Oct 2002Dismissed
Anand Agrochem (P.) Ltd. and Another Vs Swift Finlease (India) Ltd.
Allahabad High Court · (2002) 5 AWC 3988
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Oct 2002Dismissed
Nagar Nigam, Aligarh Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2002) 5 AWC 4088
Constitution of India, 1950 — Article 226
High Courts04 Oct 2002Dismissed
Nagar Nigam Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2002) 95 FLR 858 : (2003) 1 UPLBEC 138
Constitution of India, 1950 — Article 226
High Courts04 Oct 2002Allowed
Baba Bhoot Nath Dharmart Nyas and others Vs Tajander Singh and others
Allahabad High Court · (2002) 10 AHC CK 0111
High Courts04 Oct 2002
Badan Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2003) 1 AWC 196
High Courts04 Oct 2002Allowed
Sharda Prasad Mishra and Another Vs State of U.P. and Another
Allahabad High Court · (2003) 2 AWC 1346
High Courts04 Oct 2002Allowed
Anil Kumar Agarwal Vs State of U.P. and Others
Allahabad High Court · (2003) 2 AWC 1615 : (2003) 1 UPLBEC 200
High Courts04 Oct 2002Dismissed
Mangali and Others Vs State of U.P.
Allahabad High Court · (2004) CriLJ 1303
Penal Code, 1860 (IPC) — Section 300
High Courts04 Oct 2002Allowed
Paras Nath and Others Vs State of U.P.
Allahabad High Court · (2003) CriLJ 1310
Penal Code, 1860 (IPC) — Section 300
High Courts04 Oct 2002Dismissed
Lalji Singh Yadav and Others Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2003) 3 AWC 1923 : (2002) 95 FLR 830
Industrial Disputes Act, 1947 — Section 2
High Courts04 Oct 2002Dismissed
Mool Shanker Singh Vs Regional Manager, Punjab National Bank, and Another
Allahabad High Court · (2002) 5 AWC 4057
Constitution of India, 1950 — Article 226
High Courts04 Oct 2002Dismissed
State of U.P. Vs Presiding Officer, Labour Court and Another
Allahabad High Court · (2002) 5 AWC 4055
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts04 Oct 2002Dismissed
Mohan Lal Arya Vs Union of India (UOI)
Allahabad High Court · AIR 2003 All 11 : (2002) 5 AWC 3619
Constitution of India, 1950 — Article 226
High Courts04 Oct 2002Allowed
Gaya Prasad Pandey Vs Chief Controlling Revenue Authority and Others
Allahabad High Court · (2002) 5 AWC 3724 : (2002) 93 RD 818
Registration Act, 1908 — Section 30, 30(2), 67Stamp Duties Act — Section 56
High Courts04 Oct 2002Allowed
Ramraj Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2003) 2 AWC 1634
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 52Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 109A